High Courts01 Mar 1980
Hyderabad Deccan Cigarette Factory Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1981) 127 ITR 460
Income Tax Act, 1961 — Section 110, 16, 24, 24(2), 3
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1980
122 judgments · page 6 of 7
High Courts27 Feb 1980
Commissioner of Income Tax, Andhra Pradesh Vs Oblum Electrical Industries (P.) Ltd.
Andhra Pradesh High Court · (1980) 17 CTR 266 : (1981) 127 ITR 409
Income Tax Act, 1961 — Section 7(1)
High Courts26 Feb 1980
In Re: M. Narasimha Reddy
Andhra Pradesh High Court · (1980) CriLJ 1164
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10(2)Constitution of India, 1950 — Article 226
High Courts22 Feb 1980
Aluva Balaiahgari Chandra Reddy Vs The Revenue Inspector, Rajampet and Another
Andhra Pradesh High Court · (1980) 1 AnWR 455 : (1980) 1 APLJ 212 : (1980) CriLJ 1169
Penal Code, 1860 (IPC) — Section 353
High Courts21 Feb 1980Dismissed
C. Satyanarayana Vs The Secretary, Housing Municipal Administration and Urban Development Department, Government of Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1981 AP 81
Constitution of India, 1950 — Article 14Hyderabad Municipal Corporation (Amendment) Act, 1979 — Section 3, 8, 8(1)
High Courts15 Feb 1980
T.V. Sarma Vs R. Meeriah and Others
Andhra Pradesh High Court · AIR 1980 AP 219 : (1980) 1 APLJ 188
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 197, 227, 300Evidence Act, 1872 — Section 115
High Courts12 Feb 1980
Laxmana Murthy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 293
Andhra Pradesh Municipalities Act, 1965 — Section 3(7)Andhra Pradesh Municipalities and Gram Panchayats (Amendment) Act, 1979 — Section 2Constitution of India, 1950 — Article 14
High Courts12 Feb 1980
K.R.K. Vara Prasad Vs Union of India
Andhra Pradesh High Court · AIR 1980 AP 243
Constitution of India, 1950 — Article 1, 51Criminal Procedure Code, 1973 (CrPC) — Section 1Penal Code, 1860 (IPC) — Section 18
High Courts12 Feb 1980
Sankara Laxmana Rao Vs Dasam China Papaiah Raju
Andhra Pradesh High Court · (1980) 1 APLJ 228
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3
High Courts11 Feb 1980
Commissioner of Income Tax Vs Rameswar and Co.
Andhra Pradesh High Court · (1980) 4 TAXMAN 112
Income Tax Act, 1961 — Section 256(1), 271(1)(c), 271(1)(iii)
High Courts11 Feb 1980Dismissed
Vemavarapur Mallikarjuna Rao Vs Chaturvedula Siva Sankara Prasad and Others
Andhra Pradesh High Court · AIR 1981 AP 84
Hindu Succession Act, 1956 — Section 23, 4Hindu Womens Right to Property Act, 1937 — Section 3(3)
High Courts11 Feb 1980
Commissioner of Income Tax, Andhra Circle-I, Hyderabad Vs Rameswar and Co.
Andhra Pradesh High Court · (1980) 18 CTR 119 : (1981) 130 ITR 51
Income Tax Act, 1961 — Section 271(1)
High Courts07 Feb 1980
Commissioner of Wealth-tax, Andhra Pradesh Vs Amatul Kareem
Andhra Pradesh High Court · (1980) 19 CTR 154 : (1981) 127 ITR 549
High Courts04 Feb 1980
Andhra Pradesh Wakf Board, Hyderabad Vs Moparti Somaiah and Others
Andhra Pradesh High Court · AIR 1980 AP 199 : (1980) 1 APLJ 301
Waqf Act, 1954 — Section 3(1)
High Courts31 Jan 1980
Commissioner of Income Tax, Andhra Pradesh Vs K. Krishnaiah Chetty and Sons
Andhra Pradesh High Court · (1981) 131 ITR 410
Income Tax Act, 1961 — Section 40
High Courts31 Jan 1980
Andhra Pradesh Police Officers'' Association Vs The Collector and District Magistrate, Rangareddy District and Another
Andhra Pradesh High Court · (1980) 01 AP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts30 Jan 1980
G. Ranganayakulu and Others Vs The Registrar, High Court of Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · (1980) 1 AnWR 447
Criminal Procedure Code, 1973 (CrPC) — Section 194, 7, 9, 9(6)
High Courts29 Jan 1980
Hakeem Rahimullah Khan Vs Syed Sabir alias Syed Makhdeem and Others
Andhra Pradesh High Court · (1981) CriLJ 395
Constitution of India, 1950 — Article 145, 225
High Courts24 Jan 1980
Commissioner of Income Tax, Andhra Pradesh Vs Kovur Textiles and Co.
Andhra Pradesh High Court · (1982) 136 ITR 61
Income Tax Act, 1961 — Section 263
High Courts23 Jan 1980
The State of Andhra Pradesh Vs Kovvuri Paparddy
Andhra Pradesh High Court · AIR 1980 AP 202
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3