High Courts25 Jul 1980Allowed
Rolla Ramakrishna Rao and Others Vs Challagalla Brahmavathi
Andhra Pradesh High Court · AIR 1981 AP 29
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 90(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1980
122 judgments · page 4 of 7
High Courts23 Jul 1980
Manda Viswanadham and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1980 AP 312 : (1980) 2 APLJ 322
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts17 Jul 1980
B. Bhaskara Reddy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1981) 1 LLJ 342
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 13(2)Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 13, 16, 17, 19, 19(1)Constitution of India, 1950 — Article 166(3), 200, 239(2), 311, 311(2)
High Courts14 Jul 1980
Deccan Chronicle Vs Employees'' State Insurance Corporation
Andhra Pradesh High Court · (1981) 42 FLR 132 : (1980) 2 LLJ 474
Employees State Insurance Act, 1948 — Section 2(22), 75, 82(2)Industrial Disputes Act, 1947 — Section 12(1), 12(3), 18(1)
High Courts08 Jul 1980
Karnatakam Govindappa Setty and Sons Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1980) 46 STC 510
Andhra Pradesh General Sales Tax Act, 1957 — Section 33C
High Courts08 Jul 1980
Vishnu Kumar and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1980) CriLJ 1361
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 120B, 167, 463, 468, 471
High Courts03 Jul 1980
Bhagwandas Jhawar Vs Collector of Central Excise, Hyderabad and Others
Andhra Pradesh High Court · (1985) 22 ELT 40
Defence of India Rules, 1962 — Rule 126
High Courts27 Jun 1980
T. Ramachandra Murthy Vs K. Rama Murthy and Others
Andhra Pradesh High Court · (1980) 06 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts23 Jun 1980
Aryasomayajula Venkata Subba Rao Vs Aryasomayajula Surya Kumari
Andhra Pradesh High Court · AIR 1980 AP 318 : (1980) 2 APLJ 118
Hindu Marriage Act, 1955 — Section 10(1)
High Courts20 Jun 1980
Y. Thirupathi Rao and Another Vs Collector of Central Excise, Hyderabad and Others
Andhra Pradesh High Court · (1983) 14 ELT 2346
Central Excise Rules, 1944 — Rule 174, 176, 56BCentral Excises and Salt Act, 1944 — Section 2, 3, 6Constitution of India, 1950 — Article 226
High Courts18 Jun 1980Allowed
N. Kamala Mani Vs O.V. Subramanyam
Andhra Pradesh High Court · AIR 1981 AP 241
Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 2(4), 2(7), 9(2)
High Courts16 Jun 1980Allowed
Deekonda Anoopkumar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1981 AP 23
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts13 Jun 1980Dismissed
C. Ramaiah Vs Mohammadunnisa Begum
Andhra Pradesh High Court · AIR 1981 AP 38
Andhra Pradesh Vacant Lands in Urban Areas (Probibition of Alienation) Act, 1972 — Section 10, 4, 4(2), 5Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 53A
High Courts13 Jun 1980
Purra Pentaiah Vs Madam Pandya
Andhra Pradesh High Court · AIR 1980 AP 290 : (1980) 2 APLJ 103
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 4, 59
High Courts12 Jun 1980Allowed
Pathuri Gangaraju Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1981 AP 30
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 16, 17, 3, 3(1), 8Registration Act, 1908 — Section 47Specific Relief Act, 1963 — Section 35
High Courts25 Apr 1980
Warner Hindustan Ltd. and Another Vs Income Tax Officer and Others
Andhra Pradesh High Court · (1982) 134 ITR 158
Income Tax Act, 1961 — Section 10(5), 132(4), 143(3), 147, 148
High Courts25 Apr 1980
Kediya Vanaspati Pvt. Ltd. and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1981) CriLJ 203
Penal Code, 1860 (IPC) — Section 109, 201, 379
High Courts25 Apr 1980
Kediya Vanaspati P. Ltd. and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1980) 1 APLJ 380 : (1981) 51 CompCas 389
Electricity Act, 1910 — Section 2, 39A(1), 39A(2), 44Penal Code, 1860 (IPC) — Section 109, 201, 379, 408
High Courts23 Apr 1980Allowed
Y. Venkannachowdary Vs The Special Deputy Collector, Land Acquisition (General), Hyderabad District and Others
Andhra Pradesh High Court · AIR 1981 AP 232
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 72
High Courts18 Apr 1980
Additional Commissioner of Income Tax, Andhra Pradesh Vs K. Ramachandra Rao
Andhra Pradesh High Court · (1981) 20 CTR 60 : (1981) 127 ITR 414
Income Tax Act, 1961 — Section 15, 263, 3, 3(1), 4