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Andhra Pradesh High Court judgments, 1980

122 judgments · page 5 of 7

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High Courts16 Apr 1980

Yarlagadda Nayudamma Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1981 AP 19

Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession Act, 1956 — Section 30, 6
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High Courts14 Apr 1980

Gurram Ramaohana Rao and Others Vs Koda Kanakacharyulu and Others

Andhra Pradesh High Court · AIR 1980 AP 305 : (1980) 2 APLJ 152

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 52, 68, 94
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High Courts10 Apr 1980Partly Allowed

Poosarla Sambamurthy and Sons and Others Vs Maganti Krishna Rao and Others

Andhra Pradesh High Court · AIR 1981 AP 77

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3
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High Courts10 Apr 1980

Sadar Anjuman Ahmediyya, Muslim Mission Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1980 AP 291 : (1980) 1 APLJ 400

Constitution of India, 1950 — Article 25, 26General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 4, 48, 55, 6
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High Courts10 Apr 1980

Additional Commissioner of Income Tax, Andhra Pradesh Vs Sarvaraya Sugars Ltd.

Andhra Pradesh High Court · (1981) 129 ITR 538

Income Tax Act, 1961 — Section 32(1)Income Tax Rules, 1962 — Rule 5
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High Courts09 Apr 1980

Commissioner of Income Tax Vs Trustees of H.E.H. The Nizam''s Miscellaneous Trust

Andhra Pradesh High Court · (1986) 160 ITR 270

Income Tax Act, 1961 — Section 160(1), 161, 164(1)
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High Courts09 Apr 1980Dismissed

Andhra Pradesh State Road Transport Corporation Vs P. Sridhar Rao

Andhra Pradesh High Court · (1980) ACJ 476

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High Courts31 Mar 1980

Imandi Sathiraju Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1981) CriLJ 78

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 379, 404
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High Courts31 Mar 1980

Commissioner of Income Tax, Andhra Pradesh Vs K. Venkateswara Rao

Andhra Pradesh High Court · (1982) 134 ITR 328

Income Tax Act, 1961 — Section 185
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High Courts31 Mar 1980

Commissioner of Wealth-tax, Andhra Pradesh Vs Narendra Ranjalker Commissioner of Wealth-tax, Andhra Pradesh Vs Lillian Rodrigues

Andhra Pradesh High Court · (1981) 129 ITR 203

Wealth Tax Act, 1957 — Section 2, 3, 4, 4(1), 46Wealth Tax Rules, 1957 — Rule 1A, 2
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High Courts26 Mar 1980

Commissioner of Wealth Tax, Andhra Pradesh Vs Trustees of H.E.H. The Nizam''s Family Pocket Money Trust

Andhra Pradesh High Court · (1982) 134 ITR 444

Wealth Tax Act, 1957 — Section 21(4), 5(1A)
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High Courts21 Mar 1980

Commissioner of Income Tax, Andhra Pradesh Vs Bandaru Sanyasi Raju

Andhra Pradesh High Court · (1981) 127 ITR 453

Income Tax Act, 1961 — Section 143(3), 251, 251(1)
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High Courts21 Mar 1980

Commissioner of Wealth-tax, Andhra Pradesh Vs Pachigolla Narasimha Rao

Andhra Pradesh High Court · (1980) 18 CTR 122 : (1982) 134 ITR 640

Wealth Tax Act, 1957 — Section 2, 27(1), 3, 7(2)
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High Courts21 Mar 1980

Commissioner of Wealth Tax Vs Pachigolla Narasimha Rao

Andhra Pradesh High Court · (1980) 4 TAXMAN 120

Income Tax Act, 1961 — Section 3Wealth Tax Act, 1957 — Section 2(e), 2(m), 2(q), 27(1), 3
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High Courts19 Mar 1980Dismissed

Gurunath and Appa Rao Ltd. Vs Ginni Gannemma

Andhra Pradesh High Court · (1980) 03 AP CK 0014

Workmens Compensation Act, 1923 — Section 22, 3
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High Courts19 Mar 1980

In the matter of: Chinta Subba Rao

Andhra Pradesh High Court · (1980) 03 AP CK 0001

Constitution of India, 1950 — Article 133(1), 226, 329Representation of the People Act, 1951 — Section 80
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High Courts16 Mar 1980

Andhra Pradesh Flying Club Vs S.C. Saxena

Andhra Pradesh High Court · (1980) 1 APLJ 347 : (1980) 2 LLJ 337

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High Courts14 Mar 1980Dismissed

Syed Jaleel Zane Vs P. Venkata Murlidhar and Others

Andhra Pradesh High Court · AIR 1981 AP 328

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 105
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High Courts11 Mar 1980

Nidimusili Ramana Reddy Vs Commissioner of Income Tax, Andhra Pradesh

Andhra Pradesh High Court · (1983) 139 ITR 444

Income Tax Act, 1961 — Section 256, 258
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High Courts05 Mar 1980

Hyderabad Construction Co. Ltd. Vs Commissioner of Income Tax, Andhra Pradesh

Andhra Pradesh High Court · (1981) 20 CTR 55 : (1981) 129 ITR 81

Income Tax Act, 1961 — Section 32(1), 32(2), 41(1), 41(2), 72
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