High Courts01 Dec 1981
S.N. Nagarajulu and Others Vs Railway Board and Others
Andhra Pradesh High Court · (1982) 2 LLJ 53
Constitution of India, 1950 — Article 16, 311, 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 6
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1981
143 judgments · page 2 of 8
High Courts27 Nov 1981
Wajid Mirza Vs Mohammed Ali Ahmed and Others
Andhra Pradesh High Court · (1982) 1 APLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 146, 246(1)
High Courts25 Nov 1981Dismissed
Rate Payers Association, Kovvur Vs Commissioner and Special Officer, Kovvur Municipality
Andhra Pradesh High Court · AIR 1982 AP 235
Constitution of India, 1950 — Article 14, 309
High Courts20 Nov 1981Dismissed
New India Assurance Co. Ltd. Vs Meka Ramanamma
Andhra Pradesh High Court · (1982) ACJ 267
Motor Vehicles Act, 1988 — Section 2(15), 95, 95(1), 95(2), 95(4)
High Courts20 Nov 1981
C. Krishna Reddy and Another Vs Commissioner of Police, Hyderabad and Others
Andhra Pradesh High Court · (1982) CriLJ 592
Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 147, 186, 342
High Courts19 Nov 1981
Vantaku Appalanaidu and Others Vs Peddinti Demudamma and Another
Andhra Pradesh High Court · AIR 1982 AP 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 3(1), Order 21 Rule 6, Order 22 Rule 1, Order 22 Rule 3(1)
High Courts19 Nov 1981
Arun Kumar Vs The Special Secretary, Health, Housing and Municipal Administration, Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1982 AP 472
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 3(iii)(A)(2), 49
High Courts18 Nov 1981
Pilla Narasimhaswamy Patrudu and Others Vs Bank of Baroda
Andhra Pradesh High Court · AIR 1982 AP 240
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, 11, 115Stamp Act, 1899 — Section 33, 35, 36, 42
High Courts18 Nov 1981
Kanigalla Prakasa Rao Vs Nanduri Ramakrishna Rao and Others
Andhra Pradesh High Court · AIR 1982 AP 272
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Transfer of Property Act, 1882 — Section 58, 78Usurious Loans Act, 1918 — Section 3
High Courts17 Nov 1981
A. Gyaneshwar Rao Vs Mahmood Shareef and Another
Andhra Pradesh High Court · AIR 1982 AP 155
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115
High Courts16 Nov 1981
Venkateswara Stainless Steel and Wire Industries Vs Government of India and Others
Andhra Pradesh High Court · (1983) 14 ELT 2217
Customs Act, 1962 — Section 131, 25(1)
High Courts12 Nov 1981
Andhra Pradesh Kuruma Sangham Society Vs Mirza Ayanutullah Baig
Andhra Pradesh High Court · AIR 1982 AP 138 : (1982) 1 APLJ 57
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Societies Registration Act, 1860 — Section 6
High Courts12 Nov 1981
Potluri Subbareddi, P. Seshagirirao and Co. and Others Vs Kalabai Rathi
Andhra Pradesh High Court · AIR 1982 AP 186
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 100, 100A, 101Transfer of Property Act, 1882 — Section 106, 110
High Courts10 Nov 1981Dismissed
K. Venkat Rao Vs Commercial Goods Transport Firm, Vizianagaram
Andhra Pradesh High Court · AIR 1982 AP 203
Carriers Act, 1865 — Section 3, 8
High Courts05 Nov 1981
Jay Engineering Works Ltd. Vs Government of India and Others
Andhra Pradesh High Court · (1982) 10 ELT 378
Central Excises and Salt Act, 1944 — Section 3, 4, 4(4)
High Courts03 Nov 1981
T. Rama Seshagiri Rao and Another Vs N. Kamalakumari
Andhra Pradesh High Court · AIR 1982 AP 107 : (1982) 1 APLJ 94
Civil Procedure Code, 1908 (CPC) — Section 50Succession Act, 1925 — Section 214Transfer of Property Act, 1882 — Section 100
High Courts03 Nov 1981
A. Pooornachandrarao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1982 AP 141
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2(5), 21(1)Constitution of India, 1950 — Article 226
High Courts30 Oct 1981
Narthar Raj and Others Vs Tirupathi Bibi and Others
Andhra Pradesh High Court · AIR 1982 AP 115 : (1982) 1 APLJ 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62
High Courts23 Oct 1981
3 Aces A Partnership Firm Vs Commissioner of Police, Hyderabad City and Another
Andhra Pradesh High Court · (1982) 1 AnWR 96 : (1981) 2 APLJ 460
Penal Code, 1860 (IPC) — Section 294
High Courts23 Oct 1981
Nand Kishore Vs Commissioner of Police
Andhra Pradesh High Court · (1982) CriLJ 1439
Penal Code, 1860 (IPC) — Section 148, 307, 324, 392, 427