High Courts21 Jan 1981
Prabhat Timber Depot and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1981) 48 STC 159
Central Sales Tax Act, 1956 — Section 14
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1981
143 judgments · page 8 of 8
High Courts21 Jan 1981
Neelam Wines Vs Commissioner of Police, Chatta Bazar, Hyderabad
Andhra Pradesh High Court · AIR 1981 AP 191 : (1981) 1 APLJ 181
Constitution of India, 1950 — Article 19(1), 226Hyderabad City Police Act, 1348 — Section 21(1), 3
High Courts21 Jan 1981
Commissioner of Income Tax, Andhra Pradesh Vs Trustees of H.E.H. The Nizam''s Charitable Trust
Andhra Pradesh High Court · (1981) 131 ITR 497
Income Tax Act, 1961 — Section 11, 11(1), 11(1A), 254, 256(1)