High Courts19 Mar 1981
Chairman, Andhra Pradesh Welfare Fund Vs Commissioner of Income Tax, Andhra Pradesh
Andhra Pradesh High Court · (1983) 143 ITR 82
Income Tax Act, 1961 — Section 11, 11(1), 12, 12(1), 88
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1981
143 judgments · page 7 of 8
High Courts17 Mar 1981
Gangina Veera Venkamma Vs M. Venkataramayya
Andhra Pradesh High Court · AIR 1981 AP 199 : (1981) 1 ALT 520 : (1981) 1 AnWR 316
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13, Order 9 Rule 13, 115
High Courts13 Mar 1981Dismissed
Sri Vijaya Cotton Traders and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1981 AP 203 : (1981) 1 APLJ 421
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 14, 16(2), 2Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 86DAndhra Pradesh Municipalities Act, 1965 — Section 3A, 81, 81(1)
High Courts12 Mar 1981Dismissed
T. Kondala Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1981 AP 220
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 5Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 4, 7(4), 7(5), 8Constitution of India, 1950 — Article 226
High Courts12 Mar 1981Dismissed
Reserve Bank of India Employees Association and Another Vs The Reserve Bank of India and Others
Andhra Pradesh High Court · AIR 1981 AP 246 : (1981) 1 ALT 387 : (1981) 1 AnWR 374 : (1981) 1 APLJ 338
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1, 115, 115(2), 148A
High Courts09 Mar 1981
Mahavir Tobacco Vs Government of India and Others
Andhra Pradesh High Court · (1984) 16 ELT 216
High Courts03 Mar 1981Allowed
Union of India (UOI) Vs T. Madhusudan Swamy
Andhra Pradesh High Court · (1981) 03 AP CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 195Limitation Act, 1963 — Section 10, 11, 12, 13, 14Railways Accidents (Compensation) Rules, 1990 — Rule 11, 12, 13, 27
High Courts03 Mar 1981Dismissed
V. Vijaya Prasada Rao Vs State Transport Appellate Tribunal, Hyderabad and Others
Andhra Pradesh High Court · AIR 1981 AP 299
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 212Constitution of India, 1950 — Article 133
High Courts02 Mar 1981
T. Gattaiah and Others Vs Commissioner of Labour and Another
Andhra Pradesh High Court · (1981) 1 APLJ 280 : (1981) 43 FLR 202 : (1981) 2 LLJ 54
Constitution of India, 1950 — Article 12, 226
High Courts26 Feb 1981Dismissed
Union of India (UOI) Vs Narayanasetti Jugadeswararao and Others
Andhra Pradesh High Court · AIR 1981 AP 215
Contract Act, 1872 — Section 128, 133, 139Railways Act, 1890 — Section 149, 149(1), 149(7), 149(8), 57Sales of Goods Act, 1930 — Section 2(4)
High Courts24 Feb 1981Allowed
Nagpur Nagarik Sahakari Bank Ltd. and Another Vs Union of India and Another
Andhra Pradesh High Court · AIR 1981 AP 153 : (1981) 1 APLJ 316
Contract Act, 1872 — Section 124, 126, 128, 140, 141
High Courts24 Feb 1981
Nagpur Nagarik Sahakari Bank Ltd. Vs Union of India and Another
Andhra Pradesh High Court · (1984) 55 CompCas 677
Contract Act, 1872 — Section 124, 126, 128, 140, 141
High Courts20 Feb 1981
In Re: Grain International and Others
Andhra Pradesh High Court · AIR 1981 AP 301
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 6, 6(3), 6(4)Andhra Pradesh Rice Procurement (Levy) and Restriction on Sale Order, 1967 — Rule 4(1)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 6, 141
High Courts19 Feb 1981Dismissed
G.B.S. Omkar Vs Shri Venkateswara University and Another
Andhra Pradesh High Court · AIR 1981 AP 163
Constitution of India, 1950 — Article 226
High Courts18 Feb 1981Allowed
E. Chinna Rangaiah Vs C. Rangaiah
Andhra Pradesh High Court · AIR 1981 AP 173 : (1981) 1 ALT 276
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 4
High Courts12 Feb 1981
M.V. Krishna Rao Vs The District Collector Krishna and Others
Andhra Pradesh High Court · AIR 1982 AP 55
Constitution of India, 1950 — Article 265Mineral Concession Rules, 1966 — Rule 10
High Courts09 Feb 1981
G. Kistanna Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1981 AP 243
Constitution of India, 1950 — Article 226
High Courts05 Feb 1981
B. Satyanarayana and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1981) 1 APLJ 444 : (1982) 1 LLJ 224
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 21
High Courts28 Jan 1981Allowed
T. Bhaskar Rao Vs T. Gabriel and Others
Andhra Pradesh High Court · AIR 1981 AP 175
Andhra Pradesh Gram Panchayats Act, 1964 — Section 69, 73, 73(1), 73(2)Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 27, 35, 64
High Courts23 Jan 1981Dismissed
Poddar Projects Ltd. Vs The Assistant Collector, Central Excise III Division and The Superintendent of Central Excise
Andhra Pradesh High Court · (1983) 3 ECR 2049D
Constitution of India, 1950 — Article 226