High Courts05 Aug 1981Dismissed
Raja Picture Palace, Rajahmundry and Others Vs Marina Jagga Rao
Andhra Pradesh High Court · AIR 1981 AP 410
Arbitration Act, 1940 — Section 34
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1981
143 judgments · page 5 of 8
High Courts31 Jul 1981
Shahzadi Begum Vs Mohd. Abdul Gaffar
Andhra Pradesh High Court · (1981) 2 APLJ 205 : (1981) CriLJ 1532
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts30 Jul 1981
K. Hanumantha Rao Vs K. Narasimha Rao and Others
Andhra Pradesh High Court · (1981) 2 APLJ 315 : (1982) CriLJ 734
Criminal Procedure Code, 1973 (CrPC) — Section 222(4), 313, 468, 468(2), 469Penal Code, 1860 (IPC) — Section 323, 324, 406, 408, 41
High Courts29 Jul 1981Dismissed
N. Sreerama Murthy and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1981 AP 395
Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 1981 — Section 2Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 14, 15, 3(5), 33, 4Constitution of India, 1950 — Article 14
High Courts21 Jul 1981
Sudershan Trading Co. and Another Vs Commercial Tax Officer, Warangal and Others
Andhra Pradesh High Court · (1981) 48 STC 263
Andhra Pradesh General Sales Tax Act, 1957 — Section 11, 5(2)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6
High Courts21 Jul 1981
M.A. Rahaman Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1981) 07 AP CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)
High Courts20 Jul 1981Partly Allowed
The Associated Cement Cos. Ltd. Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1981 AP 320
Easements Act, 1882 — Section 52Stamp Act, 1899 — Article 31(1), 2, 2(10), 2(16), 9Transfer of Property Act, 1882 — Section 105, 108
High Courts13 Jul 1981
P. Madhava Rao Vs K. Bhagvandass and Another
Andhra Pradesh High Court · (1981) 2 APLJ 116
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(1), 145(4)
High Courts10 Jul 1981
Pujarla Venkaiah Vs District Magistrate, Nalgonda and Another
Andhra Pradesh High Court · (1981) 2 APLJ 193 : (1981) CriLJ 1534
Constitution of India, 1950 — Article 19, 22, 22(5)Penal Code, 1860 (IPC) — Section 395, 427
High Courts08 Jul 1981
Govind Bhatt Vs Peddi Gangaram and Another
Andhra Pradesh High Court · AIR 1982 AP 22
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 70, 70(2), 71
High Courts08 Jul 1981
Satyapramoda Thirthaswamulavaru Vs Mula Gunnayya (deceased) and Others
Andhra Pradesh High Court · AIR 1982 AP 24
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 17Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 114, 90
High Courts06 Jul 1981
Chintha Savitramma Vs Buddaraju Sivakumari Devi
Andhra Pradesh High Court · AIR 1982 AP 145 : (1981) 2 ALT 464 : (1982) 1 APLJ 1
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 3(1)
High Courts06 Jul 1981Allowed
B. Ravinder Reddy Vs Special Deputy Collector, Land Acquisition (Industries), Hyderabad
Andhra Pradesh High Court · AIR 1981 AP 381 : (1981) 2 APLJ 480
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 11, 18, 23, 23(1), 23(2)
High Courts03 Jul 1981Dismissed
Gopu Peddireddi Vs Gopu Tirupathy Reddy
Andhra Pradesh High Court · AIR 1981 AP 362 : (1981) 2 APLJ 209
Arbitration Act, 1940 — Section 20(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7, Order 41 Rule 5, Order 43 Rule 1, 144Hindu Marriage Act, 1955 — Section 10, 11, 13, 9
High Courts30 Jun 1981
Feno Plast Pvt. Ltd. and Another Vs Union of India and Another
Andhra Pradesh High Court · (1984) 17 ELT 97
Constitution of India, 1950 — Article 229Customs Act, 1962 — Section 25, 25(1)
High Courts18 Jun 1981
Nagi Reddy Vs B. Sayanna and Others
Andhra Pradesh High Court · AIR 1982 AP 48
Andhra Pradesh (Telangana Area) Village Officers Service Rules, 1978 — Rule 59Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 42 Rule 1
High Courts17 Jun 1981Dismissed
Sarvaraya Sugars Ltd. and Others Vs Andhra Pradesh Civil Supplies Corporation Ltd. and Others
Andhra Pradesh High Court · AIR 1981 AP 402
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts16 Jun 1981Allowed
A. Mallayya Vs Licensing Officer (R.T.O.), Karimnagar
Andhra Pradesh High Court · AIR 1981 AP 383 : (1981) 2 AnWR 258
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42(1), 42(3)
High Courts15 Jun 1981
Kavaluri Sidda Reddy Vs Bathala Rangaswamy Naidu and Another
Andhra Pradesh High Court · (1981) CriLJ 1543
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 451Penal Code, 1860 (IPC) — Section 109, 34
High Courts15 Jun 1981Allowed
A. Mallikarjuna Rao and another Vs Joint Collector, Khammam
Andhra Pradesh High Court · AIR 1982 AP 95
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 9