High Courts21 Feb 1977
Boda Narayana Murthy and Sons Vs Valluri Venkata Suguna and Others
Andhra Pradesh High Court · AIR 1978 AP 257
Partnership Act, 1932 — Section 14Transfer of Property Act, 1882 — Section 58, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1977
232 judgments · page 11 of 12
High Courts21 Feb 1977
Karumanchi Subba Rao Vs Yarlagadda Venkatappaiah and Others
Andhra Pradesh High Court · AIR 1978 AP 193
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 137
High Courts18 Feb 1977Dismissed
Patel Engineering Company Ltd. Vs Commissioner for Workmen''s Compensation and Others
Andhra Pradesh High Court · (1977) 02 AP CK 0017
Workmens Compensation Act, 1923 — Section 2, 3, 30, 8(4)
High Courts17 Feb 1977
Patel Engineering Co. Ltd. Vs Commissioner for Workmen''s Compensation and Others
Andhra Pradesh High Court · (1978) 1 LLJ 147
Employees Compensation Act, 1923 — Section 2, 3, 30, 8
High Courts17 Feb 1977Dismissed
Bala Singanapalli Shaik Imam Shab alias Kal Convict No. 2272, Central Jail-Rajahmundry East Godavari Dt. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 02 AP CK 0003
Penal Code, 1860 (IPC) — Section 302, 84
High Courts16 Feb 1977
Sakalabhaktula Vykunta Rao and Others Vs Made Appalaswamy
Andhra Pradesh High Court · AIR 1978 AP 103
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1
High Courts15 Feb 1977
B. Chinna Narasimhulu Vs Iragam Setti Pullaiah and Another
Andhra Pradesh High Court · AIR 1978 AP 159
Andhra Pradesh Civil Courts Act, 1972 — Section 32, 92
High Courts13 Feb 1977Allowed
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Balakrishna alias Bobbi
Andhra Pradesh High Court · (1977) 02 AP CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 302, 304, 362
High Courts10 Feb 1977
Hari Waman Rao and Others Vs Pappula Narsimulu
Andhra Pradesh High Court · AIR 1977 AP 371
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 49
High Courts09 Feb 1977Dismissed
G. Brahmaji Vs The Visakhapatnam Municipality
Andhra Pradesh High Court · (1977) 02 AP CK 0020
Andhra Pradesh Municipalities Act, 1965 — Section 140, 141, 3, 330, 331
High Courts09 Feb 1977
Nadeem Mian and Others Vs The State
Andhra Pradesh High Court · (1977) 1 APLJ 293 : (1977) CriLJ 1329
Civil Procedure Code, 1908 (CPC) — Section 95Criminal Procedure Code, 1973 (CrPC) — Section 195, 397, 401Essential Commodities Act, 1955 — Section 3, 6A
High Courts09 Feb 1977
A.P. State Electricity Board Vs E.S.I.C.
Andhra Pradesh High Court · (1978) 1 LLJ 44
Employees State Insurance Act, 1948 — Section 1, 2
High Courts06 Feb 1977
M. Thimma Raju and Another Vs Dronamraju Venkatakrishna Rao and Another
Andhra Pradesh High Court · AIR 1978 AP 385
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 2
High Courts02 Feb 1977
Nandipati Rami Reddi and Others Vs Nandipati Padma Reddy and Others
Andhra Pradesh High Court · AIR 1978 AP 30
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts01 Feb 1977
R.B. Seth Shreeram Durgaprasad Vs Secretary, Govt. of India, Ministry of Steel and Mines, New Delhi and Others
Andhra Pradesh High Court · AIR 1978 AP 422
Mineral Concession Rules, 1960 — Rule 22, 22(3), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 5
High Courts31 Jan 1977
Income Tax Officer, A Ward and Another Vs Sirpur Paper Mills Ltd. Sirpur Paper Mills Ltd. Vs Income Tax Officer, A-Ward and Another
Andhra Pradesh High Court · (1978) 113 ITR 393
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts31 Jan 1977
V. Veena Raghavallo and Others Vs State
Andhra Pradesh High Court · (1978) CriLJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 209, 240, 323, 347, 482Penal Code, 1860 (IPC) — Section 120B, 323, 419, 420, 460
High Courts31 Jan 1977
Gollamudi Siva Kumari and Others Vs Indian Overseas Bank, Guntur and Others
Andhra Pradesh High Court · AIR 1978 AP 37
High Courts27 Jan 1977
Income Tax Officer, J-Ward Vs Khalid Mehdi Khan (represented by father and guardian)
Andhra Pradesh High Court · (1977) 110 ITR 79
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 153(2A), 254, 263
High Courts27 Jan 1977Allowed
Mallikarjunapalli Obulesh Vs The Revenue Divisional Officer, Dharmavaram, Anantapur District and others
Andhra Pradesh High Court · (1977) 01 AP CK 0006
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 70, 71