COURT ARCHIVE

Andhra Pradesh High Court judgments, 1977

232 judgments · page 10 of 12

High Courts17 Mar 1977

Jokam Reddy and Others Vs Gokar Mallaiah

Andhra Pradesh High Court · AIR 1977 AP 367

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 63Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 14, 5

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High Courts14 Mar 1977Dismissed

The State of Andhra Pradesh Vs Rangisetti Veeranna Raju and Others

Andhra Pradesh High Court · (1979) 44 STC 151

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(6)

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High Courts11 Mar 1977

Bhagirathamma and Another Vs Special Deputy Collector, Land Acquisition, Hyderabad and Another

Andhra Pradesh High Court · AIR 1978 AP 10

Land Acquisition Act, 1894 — Section 18, 30

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High Courts11 Mar 1977

The Government of India and Others Vs The National Tobacco Co. of India Ltd., Calcutta

Andhra Pradesh High Court · AIR 1977 AP 250 : (1977) 1 APLJ 224

Civil Procedure Code, 1908 (CPC) — Section 141Constitution (Forty-Second Amendment) Act, 1976 — Section 58, 58(1)Constitution of India, 1950 — Article 162, 226, 226(3), 309, 73

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High Courts11 Mar 1977

Kakuturu Raghava Reddy and others Vs Patnam Sreedevamma and others

Andhra Pradesh High Court · (1977) 03 AP CK 0009

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 2, Order 7 Rule 2, 2(12)Trusts Act, 1882 — Section 59, 94, 95

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High Courts10 Mar 1977Dismissed

Wines International Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1977) 1 APLJ 469 : (1978) 41 STC 465

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(7)(a)

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High Courts09 Mar 1977

Commissioner of Income Tax Vs Singareni Collieries Co. Ltd.

Andhra Pradesh High Court · (1980) 121 ITR 466

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High Courts09 Mar 1977Allowed

Bandi Sreeramulu Vs Venthalal Appannammanayuralu

Andhra Pradesh High Court · (1977) 03 AP CK 0003

Andhra Pradesh Civil Courts Act, 1972 — Section 34Civil Procedure Code, 1908 (CPC) — Section 21, 99

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High Courts08 Mar 1977Dismissed

State Vs Velagapudi Venkatramaiah

Andhra Pradesh High Court · (1977) 03 AP CK 0002

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 3(j)

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High Courts04 Mar 1977

Wakf Board, Hyderabad Vs Biradavolu Balarami Reddy

Andhra Pradesh High Court · (1977) 03 AP CK 0008

Waqf Act, 1995 — Section 3, 3(6), 3(7), 5

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High Courts04 Mar 1977Allowed

The State of A.P. Vs M.A. Rahim

Andhra Pradesh High Court · (1977) 1 APLJ 461 : (1977) 40 STC 173

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(4)(a)

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High Courts03 Mar 1977

Ramamohan Motor Service Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1979) 120 ITR 434

Income Tax Act, 1961 — Section 184(4)

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High Courts03 Mar 1977Dismissed

Kota Damodaran Vs P. Mark (Died) by LRS and others

Andhra Pradesh High Court · (1977) 03 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, Order 21 Rule 89Provincial Insolvency Act, 1920 — Section 20, 28, 51, 51(1), 51(3)

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High Courts02 Mar 1977

Manohar Chowla Vs Shair Ali

Andhra Pradesh High Court · AIR 1977 AP 239

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts01 Mar 1977

Shaik Meera Vs The Chief Secretary, Govt. of Andhra Pradesh and Another

Andhra Pradesh High Court · (1977) CriLJ 1470

Constitution of India, 1950 — Article 352

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High Courts28 Feb 1977

Chilukuri Venkata Satyanarayana Rao Vs Achanta Lakshmi and Others

Andhra Pradesh High Court · AIR 1977 AP 415 : (1977) 1 APLJ 431

Limitation Act, 1908 — Article 144

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High Courts28 Feb 1977

Poosarla Achuta Rao and Others Vs The Union of India and Others

Andhra Pradesh High Court · AIR 1977 AP 237

Hindu Succession Act, 1956 — Section 14(2)

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High Courts24 Feb 1977

Employees'' State Insurance Corporation, Hyderabad Vs Andhra Pradesh Paper Mills Ltd., Rajahmundry

Andhra Pradesh High Court · AIR 1978 AP 18 : (1978) 36 FLR 58 : (1978) 1 LLJ 469

Employees State Insurance Act, 1948 — Section 2(22)Industrial Disputes Act, 1947 — Section 18

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High Courts24 Feb 1977

Dachepalli Ramanujam Vs Dara Raju and Others

Andhra Pradesh High Court · AIR 1978 AP 143

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)

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High Courts21 Feb 1977

Botla Venkata Subba Rao Vs Gonguntia Peda Papayya and Others

Andhra Pradesh High Court · AIR 1978 AP 238

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 2

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