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Andhra Pradesh High Court judgments, 1977

232 judgments · page 8 of 12

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High Courts13 Jun 1977

The Public Prosecutor Vs Kapu Chinnaiah and others

Andhra Pradesh High Court · (1977) 06 AP CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 218, 220, 220(1), 223, 23(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
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High Courts10 Jun 1977Allowed

Vasantam Sambasiva Rao Vs Sri Krishna Cement and Concrete Works Tenali, by its proprietor Chatti Radha Krishna Murty

Andhra Pradesh High Court · (1977) 06 AP CK 0026

Limitation Act, 1963 — Section 18, 19, 20
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High Courts09 Jun 1977Dismissed

K. Ramulu Vs Industrial Tribunal, A.P and others

Andhra Pradesh High Court · (1977) 06 AP CK 0025

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 31(a), 33, 33(2), 33(2)(a), 33(2)(b)
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High Courts09 Jun 1977

P. Sainath Reddy and Others Vs G. Narayana Reddy

Andhra Pradesh High Court · AIR 1977 AP 401

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 43 Rule 1, 104Limitation Act, 1908 — Section 7
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High Courts07 Jun 1977Allowed

Jai Hanuman Khandasari Sugar Mills Limited Vs Union of India and others

Andhra Pradesh High Court · (1977) 06 AP CK 0023

Central Excises and Salt Act, 1944 — Section 3, 35, 36
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High Courts07 Jun 1977

Kunta Malla Reddy Vs Soma Srinivas Reddy and Others

Andhra Pradesh High Court · AIR 1978 AP 289

Arbitration Act, 1940 — Section 34, 39Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts06 Jun 1977

P. Ranga Redy and Others Vs Golla Sambasivarao and Others

Andhra Pradesh High Court · AIR 1978 AP 97

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100A
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High Courts18 May 1977Dismissed

Union of India (UOI) and Others Vs Vazir Sultan Tobacco Co. Ltd., National Tobacco Co. Ltd., Andhra Sugars Ltd. and Union Carbide India Ltd.

Andhra Pradesh High Court · (1978) 2 ELT 461

Central Excise (Amendment) Act, 1973 — Section 4Central Excises and Salt Act, 1944 — Section 3, 30, 4Finance Act, 1955 — Section 4
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High Courts22 Apr 1977Dismissed

Chennupati Buchaiah Vs Bobbala Venkateshwarlu

Andhra Pradesh High Court · (1977) 04 AP CK 0022

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
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High Courts22 Apr 1977

Sri Brindavan Hotel, Hyderabad Vs The Conciliation Officer, Hyderabad and Another

Andhra Pradesh High Court · AIR 1977 AP 386 : (1977) 2 APLJ 78 : (1977) 35 FLR 381 : (1978) 2 LLJ 287

Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(10), 2(5), 2(8), 2(9), 40Industrial Disputes Act, 1947 — Section 2, 2
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High Courts21 Apr 1977Allowed

P. Venu and another Vs N.R. Kannaiah Reddy and others

Andhra Pradesh High Court · (1977) 04 AP CK 0004

Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 72
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High Courts21 Apr 1977

The State of Andhra Pradesh and Another Vs Karri Magireddi

Andhra Pradesh High Court · AIR 1978 AP 43

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3
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High Courts20 Apr 1977

Kalidindi Lakshminarasaraju Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1977 AP 355 : (1977) 2 APLJ 54

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 3
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High Courts20 Apr 1977

Marni Veeranna Chowdary and Others Vs Kanumuri Lakshminarayana Rao and Others

Andhra Pradesh High Court · AIR 1977 AP 405 : (1977) 2 APLJ 126

Limitation Act, 1908 — Article 111, 116, 53Transfer of Property Act, 1882 — Section 55(5)
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High Courts19 Apr 1977

Taluri Nammayyam Vs State of Andhra Pradesh by Collector, West Godavari, Eluru

Andhra Pradesh High Court · (1977) 04 AP CK 0020

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 3(d), 5, 8
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High Courts19 Apr 1977

Suryanarayana Rao and Others Vs Padi Thoyajakshamma and Another

Andhra Pradesh High Court · AIR 1977 AP 359

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, 60
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High Courts19 Apr 1977

P. Lingam Naidu Vs Tahsildar, Parvathipuram and Another

Andhra Pradesh High Court · AIR 1977 AP 430

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High Courts19 Apr 1977Dismissed

Binjusaria Khandasari Sugar Mills Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1978) 41 STC 12

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High Courts15 Apr 1977

Panyam Cements and Mineral Industries Ltd. Vs Addl. Commissioner of Income Tax

Andhra Pradesh High Court · (1979) 117 ITR 770

Income Tax Act, 1961 — Section 32, 41(1)
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High Courts14 Apr 1977

The Special Deputy Tahsildar, Land Reforms, Kothapeta Vs Karra Brahmeswara Sarma

Andhra Pradesh High Court · (1977) 04 AP CK 0012

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 3(e), 5, 5(1), 8(1)
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