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Andhra Pradesh High Court judgments, 1977

232 judgments · page 6 of 12

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High Courts27 Jul 1977Dismissed

Pulla Gavarayamma Vs Talisetti Suryanarayana and others

Andhra Pradesh High Court · (1977) 07 AP CK 0024

Evidence Act, 1872 — Section 107, 108Transfer of Property Act, 1882 — Section 54
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High Courts27 Jul 1977Dismissed

Killada Potharaju alias Pentayya and others Vs Budasakurti Venkata Suryanarayana and others

Andhra Pradesh High Court · (1977) 07 AP CK 0019

Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Registration Act, 1908 — Section 17
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High Courts27 Jul 1977

T. Munuswami Naidu (Died) and Others Vs R. Venkata Reddi and Others

Andhra Pradesh High Court · AIR 1978 AP 200

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 15, 55, 56(1)
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High Courts26 Jul 1977

Tirumala Tirupati Devasthanam Vs Commissioner of Labour

Andhra Pradesh High Court · (1979) 1 LLJ 448

Constitution of India, 1950 — Article 133, 226, 233Industrial Disputes Act, 1947 — Section 10, 2Trade Unions Act, 1926 — Section 10, 11, 2, 22, 8
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High Courts22 Jul 1977

The Income Tax Officer, Hyderabad Vs Secunderabad Tin Industries, Hyderabad

Andhra Pradesh High Court · AIR 1978 AP 180

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 140
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High Courts22 Jul 1977Dismissed

Chodey Sanyasi Rao Vs Draksharama Choultry repted. by its Trustees

Andhra Pradesh High Court · (1977) 07 AP CK 0009

Limitation Act, 1908 — Section 19, 20
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High Courts20 Jul 1977

M. Vengamma and Others Vs K. Duravasulu and Others

Andhra Pradesh High Court · (1980) 50 CompCas 264

Motor Vehicles Act, 1939 — Section 110, 95(2), 96(4)
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High Courts19 Jul 1977

Lipton (India) Ltd. and Another Vs The Secretary to Govt, Employment and Social Welfare ( Labour- I ), Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · AIR 1978 AP 146 : (1978) 1 LLJ 247

Andhra Pradesh Shops and Establishments (Amendment) Act, 1969 — Section 2(10), 2(21)Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(21)
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High Courts18 Jul 1977Dismissed

Kura Abbayi Dora Vs The Authorised Officer, Land Reforms Rajahmundry

Andhra Pradesh High Court · (1977) 07 AP CK 0026

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 1, 21Constitution of India, 1950 — Article 224(1), 244(1), 245
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High Courts17 Jul 1977Allowed

Machireddi Kondala Rao Vs The Gram Panchayat, Kothapet East Godavari District

Andhra Pradesh High Court · (1977) 07 AP CK 0025

Andhra Pradesh Gram Panchayats Act, 1964 — Section 20(j), 22
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High Courts15 Jul 1977

V.V.V.R.K. Yachandra Bahadur Varu Vs The Andhra Pradesh Wakf Board, Hyderabad and Another

Andhra Pradesh High Court · AIR 1978 AP 156

Waqf Act, 1954 — Section 25, 3, 6(1)
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High Courts15 Jul 1977Allowed

Bayya Chinnamma and others Vs Sree Dhanalakshmi Rice Co., rept. by two of its partners and others

Andhra Pradesh High Court · (1977) 07 AP CK 0007

Contract Act, 1872 — Section 126
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High Courts14 Jul 1977

Daniatram Vyas Vs Saraswati Bai and Another

Andhra Pradesh High Court · (1978) CriLJ 806

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts13 Jul 1977

Nagar Mahapalika Vs P. Gurnai and Another

Andhra Pradesh High Court · (1978) CriLJ 53

Criminal Procedure Code, 1973 (CrPC) — Section 401, 439Prevention of Food Adulteration Act, 1954 — Section 16, 6, 7
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High Courts12 Jul 1977

P. Ramalakshmamma Vs The Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · AIR 1978 AP 3

Motor Vehicles Act, 1939 — Section 68
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High Courts12 Jul 1977Dismissed

Madapuram Errayya Vs Sutari Vadra Venkat Narsaiah and others

Andhra Pradesh High Court · (1977) 07 AP CK 0008

Andhra Pradesh District Collectors Powers (Delegation) Act, 1961 — Section 3
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High Courts11 Jul 1977

Shankuntala Sahawala Vs The Director of Public Instruction II, Hyderabad and Others

Andhra Pradesh High Court · AIR 1977 AP 381 : (1978) 1 LLJ 160

Constitution of India, 1950 — Article 226
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High Courts08 Jul 1977

The Public Prosecutor, High Court of Andhra Pradesh Vs Paga Pulla Reddy and Another

Andhra Pradesh High Court · (1977) 2 APLJ 93 : (1977) CriLJ 2013

Criminal Procedure Code, 1973 (CrPC) — Section 197, 321, 397, 439Penal Code, 1860 (IPC) — Section 420, 468, 471
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High Courts07 Jul 1977

Swastik Manufacturers Ltd. Vs Labour Court and Another

Andhra Pradesh High Court · (1978) 1 LLJ 154

Industrial Disputes Act, 1947 — Section 10, 25F, 25FF, 25FFF, 33C
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High Courts06 Jul 1977

Ananth Kumar Naik Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1977) CriLJ 1797

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 2, 432, 437, 439, 53Evidence Act, 1872 — Section 139
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