COURT ARCHIVE

Andhra Pradesh High Court judgments, 1977

232 judgments · page 12 of 12

High Courts25 Jan 1977

B. Krishna Murthy Vs The Revenue Divisional Officer, Kurnool and Another

Andhra Pradesh High Court · AIR 1977 AP 249

Andhra Pradesh (Ceiling on Agricultural Holdings) Act, 1961 — Section 6Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 30(1)

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High Courts25 Jan 1977

Rama Naidu Vs Ramadas Naidu and Others

Andhra Pradesh High Court · AIR 1977 AP 283

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 56, 56(1)

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High Courts24 Jan 1977

P.M. Doraswamy Reddy Vs The Election Authority and Director of Marketing, Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1977 AP 286 : (1977) 1 AnWR 293

Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 17

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High Courts24 Jan 1977Allowed

Thalabathula Varaha Narasimha Charyulu Vs Gudivada Kanakaratnam

Andhra Pradesh High Court · (1977) 01 AP CK 0002

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32(b)Transfer of Property Act, 1882 — Section 106

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High Courts21 Jan 1977

Marakula Agamma and Others Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1978) CriLJ 709

Criminal Procedure Code, 1973 (CrPC) — Section 209, 29, 323, 325Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468, 471

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High Courts20 Jan 1977

Makkala Narsimlu Vs Gunnala Raghunandan Rao

Andhra Pradesh High Court · AIR 1977 AP 374

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 73, 74

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High Courts19 Jan 1977Allowed

Hindustan Agencies Vs The Deputy Commissioner (CT), Hyderabad Division-I

Andhra Pradesh High Court · (1977) 1 APLJ 190 : (1977) 40 STC 384

Andhra Pradesh General Sales Tax Act, 1957 — Section 5(2)(a)

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High Courts19 Jan 1977

Nandipati Somireddy and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1977 AP 377 : (1977) 2 AnWR 233

Land Acquisition Act, 1894 — Section 4, 4(1), 5

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High Courts18 Jan 1977

Atluri Brahmanandam Vs Tahsildar Gannavaram Taluk, Krishna District and Others

Andhra Pradesh High Court · AIR 1977 AP 196 : (1977) 1 APLJ 135

Andhra Pradesh (Arrack, Retail Vend Special Conditions of Licences) Rules, 1969 — Rule 15Andhra Pradesh Excise Act, 1968 — Section 21, 22, 72

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High Courts18 Jan 1977Dismissed

Mamidi Bhaskara Ramaiah Vs Jupudi Kesavarao

Andhra Pradesh High Court · (1977) 01 AP CK 0004

Civil Procedure Code, 1908 (CPC) — Section 51Limitation Act, 1963 — Section 14, 14(2), 14(b), 2(7), 2(b)

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High Courts18 Jan 1977

INCOME TAX OFFICER Vs SRI VANALAKSHMI RICE MILLS and Another

Andhra Pradesh High Court · (1977) 6 CTR 47

Income Tax Act, 1961 — Section 139, 24, 254, 256, 271

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High Courts17 Jan 1977

N. Narasimha Rao Vs The Commissioner and Spl. Officer In-charge, Adoni Municipality

Andhra Pradesh High Court · AIR 1977 AP 380

Constitution of India, 1950 — Article 226

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