High Courts05 Jul 1977
Harihar Pershad Jaiswal Vs Suresh Jaiswal and Others
Andhra Pradesh High Court · AIR 1978 AP 13
Guardians and Wards Act, 1890 — Section 19, 9, 9(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1977
232 judgments · page 7 of 12
High Courts30 Jun 1977Dismissed
George Maijo and Co. Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1980) 46 STC 41
Constitution of India, 1950 — Article 286
High Courts30 Jun 1977
The Public Prosecutor Vs Kapu Chiniah and Others
Andhra Pradesh High Court · (1978) CriLJ 396
Criminal Procedure Code, 1973 (CrPC) — Section 218, 220, 235, 239, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 220, 323
High Courts28 Jun 1977
M/s. Sudershan Trading Company Limited, Hyderabad Vs Madanlal Gujrati and others
Andhra Pradesh High Court · (1977) 06 AP CK 0021
Contract Act, 1872 — Section 128Limitation Act, 1963 — Section 12, 18, 19, 20, 20(2)
High Courts28 Jun 1977
Aluri Sambaiah Vs Shaikh Zahirabi and Another
Andhra Pradesh High Court · (1978) CriLJ 211
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 128
High Courts27 Jun 1977Allowed
Jai Hanuman Khandsari Sugar Mills Ltd. and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1977) 1 ELT 49
Central Excise Rules, 1944 — Rule 92A, 92B, 92C, 93C, 93FCentral Excises and Salt Act, 1944 — Section 3, 35, 36
High Courts24 Jun 1977
The Public Prosecutor, High Court Vs M. Prasad and Another
Andhra Pradesh High Court · (1978) CriLJ 63
Criminal Procedure Code, 1973 (CrPC) — Section 173, 468, 484Essential Commodities Act, 1955 — Section 7
High Courts23 Jun 1977Dismissed
The United India Fire and General Insurance Company Ltd. Vs S. Saraswathi Bai and Others
Andhra Pradesh High Court · (1977) 06 AP CK 0007
Fatal Accidents Act, 1855 — Section 1A
High Courts23 Jun 1977Allowed
Guntagani Sudhakar Vs The Principal, Venkateswara Medical College, Tirupathi
Andhra Pradesh High Court · (1977) 06 AP CK 0004
Constitution of India, 1950 — Article 15, 226, 341, 341(1), 342
High Courts22 Jun 1977Dismissed
Siri Pharma and Another Vs Superintendent of Central Excise, M.O.R.I. and Others
Andhra Pradesh High Court · (1978) 2 ELT 21
Customs Tariff Act, 1975 — Section 1
High Courts21 Jun 1977
Talasani China Gangi Reddy and Another Vs District Collector, Anantapur and Others
Andhra Pradesh High Court · AIR 1978 AP 195
Constitution of India, 1950 — Article 226(1), 226(6), 31(2)Land Acquisition Act, 1894 — Section 4
High Courts21 Jun 1977
Gulam Hussain Vs The Additional Rent Controller, Hyderabad and Others
Andhra Pradesh High Court · AIR 1977 AP 397 : (1977) 2 APLJ 73
Stamp Act, 1899 — Section 35, 38
High Courts20 Jun 1977
The Barium Chemicals Ltd. Vs Bombay Industrial and Chemical Company, Bombay
Andhra Pradesh High Court · AIR 1977 AP 400
Arbitration Act, 1940 — Section 34
High Courts20 Jun 1977
Uppaluri Venugopalakrishna Rao Vs Co-operative Sub Registrar and Another
Andhra Pradesh High Court · (1978) CriLJ 65
Andhra Pradesh Co-operative Societies Act, 1964 — Section 117
High Courts17 Jun 1977
BOARD OF TRUSTEES OF THE VISAKHAPATNAM PORT TRUST Vs COMMERCIAL TAX OFFICER and Another
Andhra Pradesh High Court · (1977) 6 CTR 200
Constitution of India, 1950 — Article 226
High Courts17 Jun 1977Partly Allowed
V. Rajeswara Rao Vs Karna Ademma and Others
Andhra Pradesh High Court · (1977) 2 APLJ 184 : (1980) 50 CompCas 140
Motor Vehicles Act, 1939 — Section 95(2)
High Courts17 Jun 1977Allowed
Board of Trustees of the Visakhapatnam Port Trust Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (1979) 43 STC 36
Constitution of India, 1950 — Article 226
High Courts16 Jun 1977
G. Venkatesham Vs The General Manager, Andhra Pradesh State Road Transport Corporation, Musheerabad
Andhra Pradesh High Court · AIR 1978 AP 285
Fatal Accidents Act, 1855 — Section 1
High Courts15 Jun 1977Allowed
Mysore Agarbathi Works Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1977) 2 APLJ 162 : (1978) 2 ELT 196
Central Excise Rules, 1944 — Rule 8(1)
High Courts15 Jun 1977
N. Varalakshmi Vs N.V. Hanumantha Rao
Andhra Pradesh High Court · AIR 1978 AP 6
Hindu Marriage Act, 1955 — Section 13(1)