High Courts05 Jan 2012Dismissed
Andhra Pradesh State Finance Corporation and another Vs M/s Godavari Rubber Industries (P) Limited
Andhra Pradesh High Court · (2012) 3 ALD 29 : (2012) 3 BC 775
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 61 of 62
High Courts05 Jan 2012Dismissed
M. Arun Subramanian and Smt. M.A. Ramani Eswari and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 2 ALD 642 : (2012) 2 ALT 513
Land Acquisition (Amendment) Act, 1894 — Section 11(2), 11A, 4, 4(1), 5A
High Courts05 Jan 2012Dismissed
Maturi Rangaiah Vs Mutyala Venkata Lakshamma (Died) and Others
Andhra Pradesh High Court · (2012) 2 ALD 762
High Courts05 Jan 2012Allowed
The Controller of Estate Duty, Andhra Pradesh - II, Hyderabad Vs Late Sri M. Gangappa, by A/P. Sri M. Ramana, Yemmiganuru
Andhra Pradesh High Court · (2012) 01 AP CK 0046
Estate Duty Act, 1953 — Section 2(15), 36, 36(1), 36(3), 5Estate Duty Rules, 1953 — Rule 7
High Courts05 Jan 2012
The Controller of Estate Duty, A.P II, Hyderabad and Late Sri. M. Gangappa A/P Sri. M. Ramana, Yemmiganutur Vs The Controller of Estate Duty, A.P. II, Hyderabad and Late Sri. M. Gangappa A/P Sri. M. Ramana, Yemmiganutur
Andhra Pradesh High Court · (2012) 01 AP CK 0045
Estate Duty Act, 1953 — Section 2(15), 36, 36(1), 36(3), 5Estate Duty Rules, 1953 — Rule 7
High Courts05 Jan 2012Allowed
M. Jayamma Vs The State of AP and another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 284 : (2012) 2 ALT(Cri) 170
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(4), 12(5), 5, 9
High Courts05 Jan 2012Allowed
Mr. Himmathlal Patel and 2 Others Vs The State of A.P. and Mr. N.S. Srikanth
Andhra Pradesh High Court · (2012) 01 AP CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 355Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Jan 2012Allowed
Duddumpudi Venkatarayudu Vs Duddumpudi Rajagopal alias Tatabbai and another
Andhra Pradesh High Court · (2012) 2 ALD 659 : (2012) 2 ALT 421
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 34, 35, 77Transfer of Property Act, 1882 — Section 123
High Courts04 Jan 2012Dismissed
Regl Mngr.,Oriental Insurance Co. Ltd., Hy Vs K. Karuna and Another
Andhra Pradesh High Court · (2012) ACJ 2497 : (2012) 134 FLR 50 : (2012) 4 LLJ 183
Workmens Compensation Act, 1923 — Section 3, 3(3), 30
High Courts04 Jan 2012Dismissed
M.V.V. Satyanarayana Vs Government of A.P. and Others
Andhra Pradesh High Court · (2012) 2 ALT 262
Andhra Pradesh Pharmacy Rules, 1955 — Rule 110, 111, 140Pharmacy Act, 1948 — Section 19, 2, 20, 26, 27
High Courts04 Jan 2012Allowed
D. Kasaiah Vs Sunkara Srinivasulu and Others
Andhra Pradesh High Court · (2012) 01 AP CK 0019
Civil Procedure Code, 1908 (CPC) — Section 2(c)Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155(2), 156, 156(1)
High Courts03 Jan 2012
The Commissioner of Income Tax, Visakhapatnam Vs M/s. Artas Breweries Limited, Ramachandrapuram, East Godavari District
Andhra Pradesh High Court · (2013) 351 ITR 133
Income Tax Act, 1961 — Section 256(2), 263, 37
High Courts03 Jan 2012Allowed
R. Ramaiah Vs The Secretary, Ministry of Home Affairs, Government of India and another
Andhra Pradesh High Court · (2012) 2 ALD 191 : (2012) 2 ALT 386
High Courts03 Jan 2012Dismissed
Alamdar Astharian Vs M/s. Sheeshmahal Enterpriesed Pvt. Ltd., M/s. Standard Cafe and Stores and Mohd. Hussain Astharian
Andhra Pradesh High Court · (2012) 2 ALD 404 : (2012) 3 ALT 659
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts03 Jan 2012Dismissed
Kaleem Akter Siddiqui Vs Dr. Soma Sudheer Rao
Andhra Pradesh High Court · (2013) 1 ALT 671
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 4Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
High Courts03 Jan 2012Dismissed
G. Durga Prasad Vs The Government of Andhra Pradesh and two others
Andhra Pradesh High Court · (2012) 3 ALD 662
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11(1), 11(2), 11(3), 6
High Courts03 Jan 2012Allowed
Patchala Sriramulu Rao Vs Patchala Pola Rao
Andhra Pradesh High Court · (2012) 3 ALD 656 : (2012) 5 ALT 794
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Jan 2012Dismissed
Peddireddy Shambhu Prasad East Godavari Dist Vs Bar Council of the State of Andhra Pradesh and another
Andhra Pradesh High Court · (2012) 01 AP CK 0026
Rules of the Bar Council of the Sate of Andhra Pradesh — Rule 17, 5
High Courts03 Jan 2012
The Commissioner of Income Tax Visakhapatnam Vs V. Subbaraju, Proprietor Raja Trading Company Kakinada
Andhra Pradesh High Court · (2012) 341 ITR 584
Income Tax Act, 1961 — Section 260ALand Acquisition Act, 1894 — Section 16, 17
High Courts03 Jan 2012Allowed
Kuchakulla Ravinder Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2012) 01 AP CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(a)Penal Code, 1860 (IPC) — Section 188, 290, 291