High Courts19 Dec 2012Dismissed
New India Assurance Co. Ltd. Vs Kottala Santhaiah and Others
Andhra Pradesh High Court · (2013) 2 ALD 661
Workmens Compensation Act, 1923 — Section 10, 2(n)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 3 of 62
High Courts19 Dec 2012
Mohd. Yousuf Ali Vs A.P. State Wakf Board
Andhra Pradesh High Court · (2013) 1 ALD 589 : (2013) 1 ALT 418
High Courts19 Dec 2012Allowed
Syed Mohammed Fazalullah Vs Mrs. Sameena Zahra Katoon
Andhra Pradesh High Court · (2013) 2 ALD 490 : (2013) 2 ALT 1
High Courts19 Dec 2012
M/s. Krishna 70 MM Theatre and M/s. Narasimha 70 MM Theatre Vs The State of A.P., District Collector, Ranga Reddy District, Tahsildar (Deputy Collector Cadre) Serilingampally Mandal and Human Rights and Consumer Protection Cell Human Rights and Consumer Protection Cell Vs M/s. Krishna 70 MM Theatre and Others
Andhra Pradesh High Court · (2013) 3 ALD 768 : (2013) 4 ALT 153
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 24Andhra Pradesh Land Encroachment Act, 1905 — Section 2, 6, 7Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 14
High Courts19 Dec 2012Allowed
Madala Subba Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 407 : (2013) 3 ALT 134
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts19 Dec 2012Dismissed
Donthy Reddy Atchyutha Reddy Vs N. Ratnan Babu
Andhra Pradesh High Court · (2013) 2 ALD 445 : (2013) 2 ALT 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(2), Order 21 Rule 38, Order 21 Rule 39, Order 21 Rule 40
High Courts19 Dec 2012Dismissed
Abdul Ahmed Vs Gourishetty Nagabhushanam and Others
Andhra Pradesh High Court · (2013) 2 ALD 384 : (2013) 2 ALT 105
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Dec 2012
K. Ramachandra Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 588 : (2013) 1 ALT 456 : (2013) 3 EFLT 237
High Courts17 Dec 2012Allowed
R. Bhaskara Raju and C. Padmanabha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 471 : (2013) 3 ALT 767
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4, 5, 6, 8, 9Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 1, 10, 12, 15, 17Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 1, 11, 2
High Courts17 Dec 2012Dismissed
Andhra Pradesh State Seed Certification Agency, Hyderabad Vs The Chief Commissioner of Income Tax-III, Hyderabad and two others
Andhra Pradesh High Court · (2013) 2 ALD 495 : (2013) 1 ALT 806 : (2013) 256 CTR 380 : (2013) 212 TAXMAN 493
Income Tax Act, 1961 — Section 10, 10(23C), 10(23C)(iv), 10(23C)(vi), 11Seeds Act, 1966 — Section 8
High Courts17 Dec 2012Dismissed
N. Krishna Rao Vs Shaik Basheer Ahmed
Andhra Pradesh High Court · (2013) 2 ALD 452 : (2013) 3 ALT 17
Transfer of Property Act, 1882 — Section 53A
High Courts17 Dec 2012Dismissed
The District Registrar and Collector and The Sub-Treasury Officer Vs Sri Vasavi Seva Sangam
Andhra Pradesh High Court · (2013) 2 ALD 619 : (2013) 3 ALT 343
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47A
High Courts14 Dec 2012Allowed
Vanama Srinivasa Rao Vs State of A.P. and B. Venkata Subbarao
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 383 : (2013) 2 ALT(Cri) 42
Criminal Procedure Code, 1973 (CrPC) — Section 251Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts14 Dec 2012Dismissed
Sri DI-ta Seetha Ramalingeswara Sarma, D. Ramalakshmi and D.D.V.P.K. Sai Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 669 : (2013) 2 ALT(Cri) 234
Finance Act, 1994 — Section 65Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts14 Dec 2012Dismissed
The State of Andhra Pradesh Vs R. Krishnaiah
Andhra Pradesh High Court · (2012) 12 AP CK 0047
Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(1)(d), 13(2), 7
High Courts14 Dec 2012Dismissed
T. Venkat Ramdev Vs G. Arjun Reddy, Smt. Sumantha Devi and K. Venu
Andhra Pradesh High Court · (2013) 2 ALD 724 : (2013) 3 ALT 236
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts14 Dec 2012Allowed
The Oriental Insurance Co. Ltd. Vs Athmakuri Rama Rao and Another
Andhra Pradesh High Court · (2013) 2 ALD 654
Motor Vehicles Act, 1988 — Section 140, 166
High Courts14 Dec 2012
Meherunnissa Begum and others Vs A.P. Wakf Board
Andhra Pradesh High Court · (2013) 4 ALD 658
High Courts14 Dec 2012Dismissed
Siragam Narayana Reddy (died) per L.R. and 7 others Vs Siragam Pedda Gangappa and 32 others
Andhra Pradesh High Court · (2013) 4 ALD 686 : (2013) 4 ALT 251
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 17, 18, 19, 20, 21, 21
High Courts13 Dec 2012Dismissed
Sri Gowri Shanker Gupta and Sri Gopal Gupta Vs The State of Andhra Pradesh and M/s. DLF Universal Limited
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 800 : (2013) 2 ALT(Cri) 239
Constitution of India, 1950 — Article 104, 136, 141, 142, 142(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 167(2), 167(5), 173(8), 309Customs Act, 1962 — Section 107, 108