High Courts13 Dec 2012Dismissed
Smt. P.L. Lakshmi Vs The Greater Hyderabad Municipal Corporation and others
Andhra Pradesh High Court · (2013) 2 ALD 434 : (2013) 3 ALT 11
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 4 of 62
High Courts12 Dec 2012Dismissed
Gangula Kiran Babu Rao Vs Smt. Nookala Madhavi Latha
Andhra Pradesh High Court · (2013) 2 ALD 645 : (2013) 2 ALT 281 : (2013) 2 DMC 852
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 420, 498A
High Courts12 Dec 2012
K. Rama Chandra Murthy and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 428 : (2013) 2 ALT(Cri) 28
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 251, 317, 317(1)Penal Code, 1860 (IPC) — Section 500, 501
High Courts12 Dec 2012Allowed
The Revenue Divisional Officer, Nalgonda Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2013) 1 ALD 744 : (2013) 1 ALT 765
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226, 227, 25, 26
High Courts11 Dec 2012
B. Krishna Mohan Reddy and Others Vs District Collector and Others
Andhra Pradesh High Court · (2013) 2 ALD 583
Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006 — Section 2, 3, 4, 5, 6
High Courts11 Dec 2012Dismissed
M/s. Pbr Select Infra Projects Vs The Commissioner of Tenders Brk Bhavan, Hyderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 506 : (2013) 1 ALT 487
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 184
High Courts11 Dec 2012Allowed
Union of India and Another Vs V.K. Engineering Constructions and Another
Andhra Pradesh High Court · (2013) 3 ALD 112 : (2013) 4 ALT 168
High Courts11 Dec 2012Allowed
K. Raghu Rama Krishna Raju Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 187
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482Penal Code, 1860 (IPC) — Section 120B, 166, 420, 499, 500Telegraph Act, 1885 — Section 24, 25, 29
High Courts10 Dec 2012Allowed
Upputholla Srinivasa Rao @ Srinu Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 262
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 2012Allowed
A.V.V.S.N. Murthy Vs The Government of Andhra Pradesh, The Andhra Pradesh State Co-operative Bank Ltd. and The Registrar of Co-operative Societies The Andhra Pradesh State Co-operative Bank Ltd. Vs A.V.V.S.N. Murthy, The Government of Andhra Pradesh and The Registrar of Co-operative Societies
Andhra Pradesh High Court · (2013) 3 ALD 228 : (2013) 3 ALT 401 : (2013) 3 ALT 396
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61, 61(1), 62, 76, 77
High Courts08 Dec 2012
Dasarath Goud Vs Commissioner of Prohibition and Excise and Another
Andhra Pradesh High Court · (2013) 1 ALD 708 : (2013) 4 ALT 60
High Courts07 Dec 2012Dismissed
M. Satyanarayana Vs Asif Jha and 2 others
Andhra Pradesh High Court · (2013) 2 ALD 726 : (2013) 2 ALT 725
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(3)
High Courts07 Dec 2012Dismissed
Ram Prakash Agarwal Vs Indian Oil Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 3 ALD 277 : (2013) 4 ALT 66
High Courts07 Dec 2012Dismissed
D. Sudhakar Vs Panapu Sreenivasulu @ Evone Water Sreenivasulu and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 366 : (2013) 1 ALT(Cri) 81 : (2013) CriLJ 2764
Criminal Procedure Code, 1973 (CrPC) — Section 2(wa), 372, 377Hindu Succession Act, 1956 — Section 12, 8, 9Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts07 Dec 2012
Cable Corporation of India Limited Vs A.P. Micro and Small Enterprises Facilitation Council and Radaelli (India) Pvt. Ltd.
Andhra Pradesh High Court · (2013) 3 ALD 279 : (2013) 4 ALT 29
Arbitration and Conciliation Act, 1996 — Section 20, 21, 23(1), 26, 27Constitution of India, 1950 — Article 226, 40Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 3, 3, 4, 4, 5, 5
High Courts06 Dec 2012Allowed
M/s. Truwood Pvt. Ltd., Visakhapatnam Vs The Commissioner of Central Excise and Customs, Visakhapatnam
Andhra Pradesh High Court · (2012) 12 AP CK 0086
Central Excises and Salt Act, 1944 — Section 11, 11A(1), 11AC, 32, 32E
High Courts06 Dec 2012Allowed
Smt Nazneen P. Bapooji rep by her GPA Sri K.J. Reddy Vs The CEO, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (2013) 2 ALD 484 : (2013) 1 ALT 467
Cantonments Act, 1924 — Section 66, 67, 68, 72Cantonments Act, 2006 — Section 12, 73, 75, 76, 77Constitution of India, 1950 — Article 226
High Courts06 Dec 2012Dismissed
Duggirala Ramakotaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 63 VST 5
High Courts06 Dec 2012Dismissed
The State of Andhra Pradesh Vs T. Satyanarayana
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 323 : (2013) 2 ALT(Cri) 121
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts05 Dec 2012
Ithagani Lachaiah, Ithagani Venkataiah and Ithagani Sathaiah Vs The Joint Collector and Additional District Magistrate and Others
Andhra Pradesh High Court · (2013) 4 ALD 667
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50BLimitation Act, 1963 — Section 5