COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 6 of 62

High Courts29 Nov 2012Dismissed

National Textiles Corporation Limited and Another Vs Authority under Payment of Wages Act and Deputy Commissioner of Labour and Others

Andhra Pradesh High Court · (2013) 4 ALD 521 : (2013) 4 ALT 118 : (2013) 138 FLR 940

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

High Courts29 Nov 2012Dismissed

Surada Tata Rao Vs The Collector and District Magistrate, Visakhapatnam, Visakhapatnam District, and others

Andhra Pradesh High Court · (2013) 2 ALD 442 : (2013) 3 ALT 144

General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 48

High Courts29 Nov 2012Allowed

Ronda Chennamma Vs Superintendent of Police, Railways and Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 343

Penal Code, 1860 (IPC) — Section 379

High Courts28 Nov 2012Dismissed

Abdul Mazid and Others Vs The District Panchayat Officer, Krishna District, Machilipatnam and Another

Andhra Pradesh High Court · (2013) 1 ALD 698 : (2013) 2 ALT 217

High Courts28 Nov 2012Dismissed

The New India Assurance Company Ltd. Vs Karam Dhanalakshmi and Others

Andhra Pradesh High Court · (2013) 3 ALD 124

High Courts28 Nov 2012Dismissed

Boppana Sambasiva Rao Vs The Dy. Registrar of Cooperative Societies, Tadikelapadu Cooperative Rural Bank Ltd. and A.P. Cooperative Tribunal

Andhra Pradesh High Court · (2013) 4 ALD 430 : (2013) 4 ALT 162

Andhra Pradesh Co-operative Societies Act, 1964 — Section 116C, 32(7)(a), 45, 45(2)(d), 45(4)

High Courts28 Nov 2012Dismissed

Laxmanna and Another Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 2 ALD 424 : (2013) 4 ALT 130

Land Acquisition Act, 1894 — Section 12(2), 18, 30, 31

High Courts28 Nov 2012Dismissed

Mohd. Akhil Ahmed Vs Mohammed Naseeruddin

Andhra Pradesh High Court · (2013) 1 ALD 678 : (2013) 3 ALT 287

Transfer of Property Act, 1882 — Section 106, 106(4)

High Courts27 Nov 2012Dismissed

Dr. D. Siva Sankara Rao Vs Income Tax Officer, Ward-2, Eluru

Andhra Pradesh High Court · (2013) 356 ITR 117 : (2013) 212 TAXMAN 151

Evidence Act, 1872 — Section 106, 34Income Tax Act, 1961 — Section 131, 133A, 143(2), 234A, 234B

High Courts27 Nov 2012Allowed

S. Shankaraiah and Others Vs District Registrar and Others

Andhra Pradesh High Court · (2013) 2 ALD 778 : (2013) 3 ALT 502

High Courts27 Nov 2012Dismissed

Commissioner of Customs and Central Excise, Hyderabad-IV Commissionerate Vs M/s. Deloitte Tax Service India Pvt. Ltd., Hyderabad

Andhra Pradesh High Court · (2013) 39 STT 246

Central Excises and Salt Act, 1944 — Section 2, 35GFinance Act, 1994 — Section 65, 65(19)

High Courts27 Nov 2012Dismissed

Commissioner of Customs and Central Excise, Guntur Vs Swarna Tollway (P.) Ltd.

Andhra Pradesh High Court · (2013) 31 STR 419 : (2013) 38 STT 189

Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(19), 73(1), 75, 76, 77National Highways Act, 1956 — Section 8A

High Courts27 Nov 2012

Sentini Cermica Private Limited Vs The Government of Andhra Pradesh and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 356

Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 340

High Courts26 Nov 2012Dismissed

N. Rama Manohar Rao and Another Vs Andhra Pradesh Housing Board and Another

Andhra Pradesh High Court · (2013) 1 ALD 703 : (2013) 2 ALT 241

Andhra Pradesh Housing Board Act, 1956 — Section 21, 24, 25, 3, 3(f)Constitution of India, 1950 — Article 21

High Courts26 Nov 2012Allowed

Moka Subramanyam Vs District Collector and Others

Andhra Pradesh High Court · (2013) 2 ALD 427 : (2013) 3 ALT 139

High Courts26 Nov 2012

Inchem Inc. Vs Mr. Y.T. Raja Chowdhury and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 421 : (2013) 2 ALT(Cri) 97

Companies Act, 1956 — Section 113, 113(2), 53Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401

High Courts26 Nov 2012Dismissed

Perla Partha Sarathi Reddy Vs Sub-Registrar and Others

Andhra Pradesh High Court · (2013) 1 ALD 710 : (2013) 2 ALT 237

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6D(2)

High Courts26 Nov 2012

M/s Neelakanteswara Associates Vs The Govt. of A.P. Industries and Commerce (M.I) Dept. and Others

Andhra Pradesh High Court · (2013) 1 ALD 578 : (2013) 2 ALT 168

High Courts26 Nov 2012Dismissed

Sangam Anantharavamma and Others Vs Peesapati Amaravathanulu

Andhra Pradesh High Court · (2013) 1 ALD 723 : (2013) 2 ALT 234

Transfer of Property Act, 1882 — Section 53A

High Courts26 Nov 2012Dismissed

K. Vittal Rao and Another Vs S.K. Laxmi Bai and Others and Tulasi Krishna Kanneganti

Andhra Pradesh High Court · (2013) 2 ALD 386 : (2013) 3 ALT 7