High Courts20 Nov 2012Dismissed
Commissioner of Income Tax Vs Dr. Kodela Siva Prasada Rao
Andhra Pradesh High Court · (2013) 212 TAXMAN 147
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 148, 260A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 8 of 62
High Courts19 Nov 2012Allowed
Smt. Konkala Amaravathi Reddy, S. Gopal Reddy, Kappala Suryanarayana and Smt. Y. Bharathi Reddy Vs The Sub-Registrar, Madanapalle, Chittoor District and The Tahsildar, Madanapalle Mandal, Chittoor District
Andhra Pradesh High Court · (2013) 2 ALD 78 : (2013) 2 ALT 506
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 6
High Courts19 Nov 2012Dismissed
Chandrammagari Tippeswamy and Another Vs District Registrar, Stamps and Registration Department Anantapur and Another
Andhra Pradesh High Court · (2013) 2 ALD 426 : (2013) 3 ALT 116
High Courts19 Nov 2012
Sriramagiri Spinning Mills Limited Vs The State of Andhra Pradesh, Department of Energy, and others Mahadev Sitharam Cotton Mills India Pvt. Ltd. Vs Government of Andhra Pradesh, Repby its Prl Secretary, Department of Energy, Secretariat, Hyderabad and Others
Andhra Pradesh High Court · (2013) 3 ALD 298 : (2013) 4 ALT 183 : (2013) ELR 408
Constitution of India, 1950 — Article 14, 141Electricity (Supply) Act, 1948 — Section 49, 49(1), 49(3), 49(4)Electricity Act, 1910 — Section 22B, 22B(1)
High Courts19 Nov 2012
Gollapelli Ponnam Vs The Special Deputy Collector-LA-Unit, Singareni Collieries Company Ltd., Godavarikhani, Karimnagar District and 7 others
Andhra Pradesh High Court · (2013) 2 ALD 23 : (2013) 2 ALT 461
Land Acquisition Act, 1894 — Section 18, 30, 9(1)
High Courts19 Nov 2012Allowed
Walia and Co. Vs The Commissioner, Information and Public Relations Dept, Hyderabad and 2 Others
Andhra Pradesh High Court · (2012) 11 AP CK 0055
High Courts19 Nov 2012Allowed
M/s. Siddeshwara Trading Company Vs The District Manager, Food Corporation of India, Near Karimnagar Bus Stand, Karimnagar and Others
Andhra Pradesh High Court · (2013) 3 ALT 432
High Courts19 Nov 2012
Smt. Parvathareddy Sunadaramani Balamai Kumari Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 716 : (2013) 2 ALT 307
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9
High Courts16 Nov 2012Dismissed
Helen Mary Vs Canara Bank, Sainikpuri Branch and Others
Andhra Pradesh High Court · (2013) 3 ALD 54 : (2013) 5 ALT 43
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts16 Nov 2012Dismissed
K. Jayalalitha Vs Canara Bank, Sultan Bazar Branch
Andhra Pradesh High Court · (2013) 3 ALD 40 : (2013) 5 ALT 64
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A)
High Courts16 Nov 2012
Syed Siddiq Ahmed Vs The State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 394 : (2013) 2 ALT(Cri) 178
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts16 Nov 2012
The New India Assurance Co. Ltd. Vs Siddarapu Gangaiah (Died per L.Rs) Siddarapu Rambabu and 2 Others
Andhra Pradesh High Court · (2013) 4 ALD 60 : (2013) 4 ALT 606
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 166, 3
High Courts16 Nov 2012
R. Viswas Vs Union of India and Others
Andhra Pradesh High Court · (2013) 4 ALD 98 : (2013) 3 ALT 253
High Courts16 Nov 2012Allowed
Kotte Mining Industries Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 712 : (2013) 2 ALT 796 : (2013) 3 EFLT 445
Constitution of India, 1950 — Article 19, 300A
High Courts16 Nov 2012Allowed
M. Janardhan Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 337 : (2013) 2 ALT(Cri) 91
Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 13(2)(1), 20
High Courts16 Nov 2012Dismissed
K. Suparna Sree Vs Canara Bank and Another
Andhra Pradesh High Court · (2013) 3 ALD 49 : (2013) 5 ALT 76
Constitution of India, 1950 — Article 226
High Courts15 Nov 2012
Gopu Subba Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 430 : (2013) 2 ALT 661 : (2013) 3 EFLT 557
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 14A, 2A
High Courts15 Nov 2012Dismissed
Dr. N.K. Seetharama Sarma Vs The State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 431 : (2013) 2 ALT(Cri) 125
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts15 Nov 2012Dismissed
Pagadala Bharathi and Another Vs J. Radha Krishna
Andhra Pradesh High Court · (2013) 2 ALD 373 : (2013) 3 ALT 467
Stamp Act, 1899 — Section 2(24)Transfer of Property Act, 1882 — Section 122, 123, 126
High Courts15 Nov 2012Dismissed
N. Muni Reddy Vs Chapala Nagamma Reddy (died) and C. Subrahmanyam Reddy N. Muni Reddy, Nanna Samudram Masthanaiah and Namakari Nagooru Vs Ciddaguntla Subrahmanyam Reddy
Andhra Pradesh High Court · (2013) 2 ALD 472 : (2013) 3 ALT 754