COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 10 of 62

High Courts07 Nov 2012Allowed

Jasti Puma Chandra Lakshmi Sujatha Vs The District Collector, W.G. District at Eluru and Others Vellanki Vidya Swaroop Vs Jasti Puma Chandra Lakshmi Sujatha and Others

Andhra Pradesh High Court · (2013) 1 ALD 575 : (2013) 2 ALT 231

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts07 Nov 2012

The Paryavarana Parirakshana Samithi, Gajwel Vs The District Collector, Medak and Others

Andhra Pradesh High Court · (2013) 2 ALD 530 : (2013) 3 ALT 70

Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006 — Section 8

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High Courts06 Nov 2012Dismissed

Landmark Developers Others Vs Govt. of A.P. Others

Andhra Pradesh High Court · (2013) 1 ALD 338 : (2012) 6 ALT 749

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 2(g), 20

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High Courts05 Nov 2012

Boina Golla Bagamma and Others Vs Smt. C. Padmaja and Others

Andhra Pradesh High Court · (2013) 1 ALD 552 : (2013) 2 ALT 220

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 38E, 38E(2), 90, 91

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High Courts05 Nov 2012Dismissed

The Depot Manager, APSRTC, Zaheerabad Bus Depot, Medak District, Andhra Pradesh Vs B. Narasimhulu and Another

Andhra Pradesh High Court · (2013) 3 ALD 393 : (2012) 6 ALT 614 : (2013) LabIC 51

Evidence Act, 1872 — Section 106General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 304A

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High Courts05 Nov 2012Dismissed

Dr. Katari Sunil Kumar Vs Dr. B. Hema Nalini and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 251 : (2013) 1 ALT(Cri) 257

Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 67Penal Code, 1860 (IPC) — Section 509

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High Courts05 Nov 2012Allowed

Konda Varamma Vs The District Judge, P.S.R. Nellore District and Others

Andhra Pradesh High Court · (2013) 1 ALD 782 : (2013) 2 ALT 320

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High Courts05 Nov 2012Allowed

National Insurance Company Limited Vs Barla Bhadraiah and 4 Others

Andhra Pradesh High Court · (2013) 2 ACC 458 : (2013) 1 ALD 609 : (2013) 2 ALT 546

Motor Vehicles Act, 1988 — Section 166

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High Courts02 Nov 2012Dismissed

Jannathal Mala Vs S. Bala Ramudu and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 435 : (2013) ALLMR(Cri) 184 : (2013) 2 ALT(Cri) 69 : (2013) 2 BC 521 : (2013) CriLJ 940

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts02 Nov 2012Dismissed

M/s. Model Financial Corporation Limited Vs A.P. Mahesh Co-op. Urban Bank Ltd. And Others M/s. Model Chit Corp. Limited Vs The Lakshmi Vilas Bank Ltd. Mr. D. Joshi Moses Vs M/s. Model Finance Corporation Limited

Andhra Pradesh High Court · (2013) 113 CLA 19 : (2013) 176 CompCas 264

Chit Funds Act, 1982 — Section 1(3), 12Companies Act, 1956 — Section 235, 235, 236, 237, 237State Financial Corporations Act, 1951 — Section 29

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High Courts02 Nov 2012Allowed

New India Assurance Co. Ltd. Vs Dongre Sanjeev

Andhra Pradesh High Court · (2013) 1 ACC 493 : (2013) 5 ALLMR 24

Motor Vehicles Act, 1988 — Section 147, 147(1)(b), 166, 2(3)Penal Code, 1860 (IPC) — Section 337, 338

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High Courts01 Nov 2012Dismissed

Bhanoth Mangamma Vs Chitla Ram Reddy

Andhra Pradesh High Court · (2013) 1 ALD 693 : (2013) 5 ALT 77

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38ECivil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts01 Nov 2012

Koneru Srinivas Rao and Madugula Krishna Reddy Vs Mrs. G. Sarala Kumari

Andhra Pradesh High Court · (2013) 1 ALD 635

Evidence Act, 1872 — Section 63, 66

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High Courts01 Nov 2012Allowed

The Oriental Insurance Co. Ltd. Vs Bandari Lakkakula Gangaram and four Others

Andhra Pradesh High Court · (2013) 2 ALD 363 : (2013) 4 ALLMR 17

Motor Vehicles Act, 1988 — Section 110A

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High Courts01 Nov 2012Dismissed

Jangana Rajendra Kumar Vs Basava Srinivas

Andhra Pradesh High Court · (2013) 2 ALD 273 : (2013) 1 ALT 35

Limitation Act, 1963 — Section 5

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High Courts01 Nov 2012Dismissed

The Collector under Section 47A of Indian Stamp Act, 1899 and District Registrar (R and S) Department, Hyderabad and Another Vs M/s Asrani Inns and Resorts (P) Limited

Andhra Pradesh High Court · AIR 2013 AP 101 : (2013) 1 ALD 304 : (2013) 3 ALT 792

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High Courts01 Nov 2012Allowed

Chinnapareddy Subba Reddy Vs Chinnapareddy Srinu, Chinnapareddy Ramana Reddy and Chinnapareddy Nagi Reddy

Andhra Pradesh High Court · (2013) 1 ALD 388 : (2013) 4 ALT 319

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts01 Nov 2012Allowed

Panigrahi Prasad @ Panda Prasad Vs State of A.P.

Andhra Pradesh High Court · (2012) 11 AP CK 0035

Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts01 Nov 2012

Kumari K. Pushpa Latha Vs E. Murali Manohar Rao and Another

Andhra Pradesh High Court · (2013) 2 ALD 659 : (2013) 3 ALT 454

Motor Vehicles Act, 1988 — Section 128, 128(1)

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High Courts31 Oct 2012

M/s. Philips Electronics India Ltd. and 2 others Vs The Govt. of A.P. and 2 others

Andhra Pradesh High Court · (2013) 1 ALD 106 : (2013) 1 ALT 427

Legal Metrology Act, 2009 — Section 2(f)

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