High Courts19 Oct 2012Dismissed
United India Insurance Company Limited Vs Sri Bal Reddy and Smt. P. Govindamma
Andhra Pradesh High Court · (2013) 2 ALD 83 : (2013) 2 ALT 114
Penal Code, 1860 (IPC) — Section 338
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 12 of 62
High Courts19 Oct 2012Dismissed
P. Bhaskar Rao Vs K. Sreenivasa Rao
Andhra Pradesh High Court · AIR 2013 AP 4 : (2013) 1 ALD 640 : (2013) 4 ALT 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, 55Provincial Insolvency Act, 1920 — Section 28, 28(2)
High Courts19 Oct 2012Dismissed
Tankala Mouliswara Rao and Others Vs The Assistant Commissioner, Endowments Department, Visakhapatnam and Sri Varaha Lakshmi Narasimha Swamy Vari Devasthanam, Simhachalam, Visakhapatnam District
Andhra Pradesh High Court · (2013) 2 ALD 536 : (2013) 2 ALT 41
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 143, 82, 83, 84, 84(2)Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts19 Oct 2012Dismissed
Smt. Guntamukkala Naga Venkata Kanaka Durga Vs Guntamukkala Eswar Sudhakar and Another
Andhra Pradesh High Court · AIR 2013 AP 58 : (2013) 2 ALD 148 : (2012) 6 ALT 618
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 13, 13, 13(1)(ia)
High Courts19 Oct 2012
The Oriental Insurance Co. Ltd. Vs Doppalapudi Sujatha and others and P. Allabaksh Khan
Andhra Pradesh High Court · (2013) 2 ALD 101 : (2013) 2 ALT 508
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts19 Oct 2012Dismissed
The New India Assurance Company Limited Vs K. Shiva Prasad and Sri A. Rasheed
Andhra Pradesh High Court · (2013) 2 ALD 64 : (2013) 138 FLR 358
Motor Vehicles Act, 1988 — Section 2Penal Code, 1860 (IPC) — Section 337
High Courts19 Oct 2012Dismissed
The Branch Manager, Oriental Insurance Company Ltd., Proddatur Town Kadapa District Vs Sri Durgam Hussainaiah and Shaik Mabu
Andhra Pradesh High Court · (2013) 1 ALD 604 : (2013) 2 ALT 430 : (2013) 137 FLR 526
High Courts19 Oct 2012Dismissed
Mohd. Kamaluddin Vs A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2013) 2 ALD 582
Waqf Act, 1995 — Section 70, 71
High Courts18 Oct 2012Dismissed
Gopireddy Prabhakar Reddy Vs Gopireddy Suryanarayana Reddy
Andhra Pradesh High Court · (2013) 1 ALD 638
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Oct 2012Dismissed
G.N. Murthy and 17 others Vs Kakatiya University and another
Andhra Pradesh High Court · (2013) 1 ALD 726 : (2013) 1 ALT 377 : (2013) LabIC 577
Constitution of India, 1950 — Article 14
High Courts18 Oct 2012Allowed
Badavath Janna Bai Vs Smt. Afsari Begum and Another
Andhra Pradesh High Court · (2013) 1 ALD 622
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 337, 338
High Courts18 Oct 2012Dismissed
G. Prayag Raj Vs Smt. Sreevani @ Vani
Andhra Pradesh High Court · AIR 2013 AP 22 : (2013) 2 ALD 276 : (2013) 1 ALT 107 : (2013) 2 DMC 268
Constitution of India, 1950 — Article 21
High Courts18 Oct 2012Allowed
Talasila Suresh Vs Naarla Srinivasa Chakravarthi and Others
Andhra Pradesh High Court · AIR 2013 AP 98 : (2013) 1 ALD 599 : (2013) 4 ALT 192
Evidence Act, 1872 — Section 33
High Courts18 Oct 2012Dismissed
P.V. Ramana Murthy Vs The Project Officer, ITDA, Paderu, Visakhapatnam District and Three Others
Andhra Pradesh High Court · (2013) 2 ALD 689 : (2013) 3 ALT 744
Andhra Pradesh Muttas (Abolition and Conversion into Ryotwari) Regulations, 1969 — Rule 17
High Courts18 Oct 2012
K. Bhaskar Reddy and Others Vs Ahmad Waseemuddin and A.P. State Wakf Board Reputed by its C.E.O., Haj House Building, Nampally, Hyderabad
Andhra Pradesh High Court · (2013) 2 ALD 275
Limitation Act, 1963 — Section 5
High Courts18 Oct 2012Allowed
Kosuru Dhanalakshmi, Thalla Rathnam and Thalla Venkateswarlu Vs Mungara Ram Prasad Reddy and Thota Subrahmanyam
Andhra Pradesh High Court · (2013) 2 ALD 271
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Oct 2012Allowed
Kuchibhotla Samba Siva Sastri Vs Managing Director Andhra Pradesh State Cooperative Bank Limited Troop Bazar Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD 416 : (2013) 2 ALT 649 : (2013) 2 LLJ 233
Constitution of India, 1950 — Article 12
High Courts17 Oct 2012Allowed
Korra Govardhan Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 209 : (2013) 2 ALT(Cri) 187
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302
High Courts17 Oct 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Smt. B. Laxmi and Mohd. Ifteqaruddin
Andhra Pradesh High Court · (2013) 2 ALD 418 : (2013) 3 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 166
High Courts17 Oct 2012Dismissed
Musthafa Ali Buddan Vs The State of A.P. Janab Hussam and Imran Vs The Union of India
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 173 : (2013) 2 ALT(Cri) 151
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 378, 378(3), 438Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 489B, 489C