High Courts12 Oct 2012Dismissed
K. Gopidhar Vs G. Ramesh and another
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 79
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 14 of 62
High Courts11 Oct 2012Allowed
Shaik Mahaboob Basha and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 179
Penal Code, 1860 (IPC) — Section 415, 420, 471
High Courts11 Oct 2012
K. Anji Reddy Vs Asha Jyothi Reddy and Others
Andhra Pradesh High Court · (2013) 1 ALD 258 : (2013) 1 ALT 245
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Oct 2012Allowed
Immadisetty Nagarathnamma (died) and Others Vs Gostu Prameelamma
Andhra Pradesh High Court · (2013) 1 ALD 140 : (2013) 1 ALT 272
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 10(2)(v), 10(2)(vi), 10(3)(iii), 9(3)
High Courts10 Oct 2012Allowed
Chairman and Managing Director, Southern Power Distribution Company of A.P. and Others Vs Sudalagunta Sugars Ltd.
Andhra Pradesh High Court · (2013) 1 ALD 395
Electricity Act, 2003 — Section 2, 2(12), 2(28), 2(29), 2(30)
High Courts10 Oct 2012Dismissed
P. Satyanarayana Vs State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 346 : (2013) 2 ALT(Cri) 81 : (2013) 2 ALT(Cri) 77
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(ii), 13(2), 7
High Courts10 Oct 2012Allowed
Chairman and Managing Director, Southern Power Distribution Company of A.P. Tirupati and others Vs Sudalagunta Sugars Limited
Andhra Pradesh High Court · AIR 2013 AP 1 : (2012) 6 ALT 782
Electricity Act, 2003 — Section 2, 2(12), 2(28), 2(29), 2(30)
High Courts10 Oct 2012Allowed
Eagle Distilleries Vs Assistant Commissioner (CT) LTU and Others
Andhra Pradesh High Court · (2012) 56 VST 147
Andhra Pradesh Value Added Tax Act, 2005 — Section 22(2), 31, 33, 4(4), 53(3)
High Courts10 Oct 2012
Cherukumalli Sankara Rao and Y. Srinivas Rao Vs Koteru Veeramma Reddy
Andhra Pradesh High Court · (2013) 1 ALD 161 : (2013) 3 ALT 6
High Courts09 Oct 2012Dismissed
A.P. State Road Transport Corporation and Another Vs E. Kanakaiah
Andhra Pradesh High Court · (2012) 10 AP CK 0101
High Courts09 Oct 2012Allowed
M/s. Trimex Industries Limited Vs The A.P. Mineral Development Corporation Ltd.
Andhra Pradesh High Court · (2013) 2 ALD 320 : (2013) 1 ALT 393
Constitution of India, 1950 — Article 226, 32
High Courts09 Oct 2012Dismissed
Md. Sultan Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 2 ALT 617
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1)
High Courts09 Oct 2012
In Re: Bula Yedukondalu
Andhra Pradesh High Court · (2013) 1 ALD 221 : (2013) 2 ALT 644
Family Courts Act, 1984 — Section 7
High Courts09 Oct 2012Allowed
R. Sandhya Reddy Vs Sub-Collector (FAC) and Others
Andhra Pradesh High Court · (2013) 2 ALD 77 : (2013) 2 ALT 787
High Courts08 Oct 2012Allowed
Badavath Janna Bai Vs Afsari Begum and Another
Andhra Pradesh High Court · (2013) 2 ALT 362
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 337, 338
High Courts08 Oct 2012
V. Nagaraju and Others Vs Kadapa Municipal Corporation and Others
Andhra Pradesh High Court · (2013) 4 ALT 615
Hyderabad Municipal Corporation Act, 1955 — Article 14, 19, 21
High Courts08 Oct 2012Allowed
G. Kalyan Sudheer Vs The Labour Enforcement Officer (Central), Govt. of India and Another
Andhra Pradesh High Court · (2013) 136 FLR 635 : (2013) LLR 151
Contract Labour (Regulation and Abolition) Act, 1970 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Oct 2012Dismissed
S.M. Rajeshwar Rao Vs Union of India and Others
Andhra Pradesh High Court · (2013) 1 ALT 351
All India Services Act, 1951 — Section 3(1)Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts08 Oct 2012Allowed
Bandi Jayachandra Reddy Vs District Collector and Another
Andhra Pradesh High Court · (2013) 1 ALD 115 : (2013) 3 ALT 619
High Courts08 Oct 2012Allowed
B. Gopal Reddy Vs A.P. Transco and Others
Andhra Pradesh High Court · AIR 2013 AP 71 : (2013) 2 ALD 527 : (2013) 2 ALT 723