COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 16 of 62

High Courts05 Oct 2012

Boddu Yohan Vs The Sub Inspector of Police, Chinthalapudi Police Station, West Godavari District, and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 110 : (2013) 2 ALT(Cri) 199

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 199, 199(2)(d), 482Penal Code, 1860 (IPC) — Section 198, 199, 34, 354, 384

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High Courts05 Oct 2012Allowed

Peddolla Narimulu and Others Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 665 : (2013) 3 ALT(Cri) 51

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts04 Oct 2012Dismissed

The Oriental Insurance Co. Ltd. Vs Sri Ravula Krishna and Another

Andhra Pradesh High Court · (2013) 2 ALD 238 : (2013) 2 ALT 35 : (2013) 138 FLR 457

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High Courts04 Oct 2012

Nallapati Balaramaiah Vs Manugoti Sri Lakshmi, Rep. by Special Power of attorney Narikelapu Sampoornamma

Andhra Pradesh High Court · (2013) 1 ALD 385 : (2013) 1 ALD 122 : (2012) 6 ALT 547

Constitution of India, 1950 — Article 227

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High Courts04 Oct 2012Dismissed

Ashwini Kumar Agarwal and Others Vs Smt. N. Sunitha and Others

Andhra Pradesh High Court · (2013) 2 ALD 44 : (2013) 1 ALT 96

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts04 Oct 2012

Athapuram Raghuramaiah and Another Vs Dyava Ramaiah

Andhra Pradesh High Court · AIR 2013 AP 83 : (2012) 6 ALT 271

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Section 36

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High Courts04 Oct 2012

Sri E. Padma Rao @ Vadla Padma Rao, Sri. E. Satyanarayana Rao and Sri E. Srinivas Rao Vs Vijay Kumar and Sri G. Mohan Goud

Andhra Pradesh High Court · (2013) 1 ALD 581 : (2013) 2 ALT 413

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High Courts04 Oct 2012Dismissed

Uppalapati Ramanamma Vs Ravella Pitchaiah and Others

Andhra Pradesh High Court · (2013) 3 ALD 383 : (2012) 6 ALT 275

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts04 Oct 2012Dismissed

Urumula Yellamma Reddy Vs Pullapati Raja Rao, Pullapati Rupadhar, Pullapati Lata and Pullapati Usharani

Andhra Pradesh High Court · (2013) 1 ALD 112 : (2013) 2 ALT 228

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts04 Oct 2012

V. Basavaiah Vs Ch. Lakshmi and Another

Andhra Pradesh High Court · (2013) 3 ALT 788

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 9 Rule 13, 47Limitation Act, 1963 — Section 5

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High Courts04 Oct 2012

Sri Ravula Krishna Vs Smt. Lakshmamma and The Oriental Insurance Co. Ltd.

Andhra Pradesh High Court · (2013) 1 ALD 191 : (2013) 2 ALT 223 : (2013) 136 FLR 825

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High Courts04 Oct 2012Dismissed

Mohd. Azmath and Smt. Ajbun Bee Vs Nemuri Ramesh

Andhra Pradesh High Court · (2013) 1 ALD 152 : (2013) 1 ALT 804

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts04 Oct 2012

Satti Subrahmanyam Vs Goluguri Ramakrishna Reddy and Others

Andhra Pradesh High Court · (2013) 2 ALD 50 : (2013) 1 ALT 69

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High Courts04 Oct 2012Allowed

Medi Koteswara Prasad Vs Medi Manemma and others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 147 : (2013) 2 ALT(Cri) 324

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 10(1)(i)(ix)(x), 12, 19, 2, 2(a)

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High Courts04 Oct 2012Allowed

Nanduri Ramakrishna and another Vs Penakati Narasimha Murthy @ Avatharam

Andhra Pradesh High Court · AIR 2013 AP 73 : (2013) 1 ALD 144 : (2013) 1 ALT 708

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138

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High Courts03 Oct 2012

Sri Mallisetti Venkateswara Rao and Smt. Mallisetti Satyavani Rao Vs The Chief Commissioner of Land Administration, Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALD 408 : (2013) 3 ALT 31

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High Courts03 Oct 2012Allowed

Doddapaneni Umamaheswar Rao and Others Vs Navuru Gopal Reddy and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 353

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 148, 188, 427, 447

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High Courts03 Oct 2012

M/s. Ganesh Cotton Traders, Guntur Vs The General Manager, UCO Bank, Kolkata and Others

Andhra Pradesh High Court · (2013) 1 ALT 463

Constitution of India, 1950 — Article 19, 21Contract Act, 1872 — Section 72Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts03 Oct 2012Dismissed

Andhra Pradesh State Road Transport Corporation, Musheerabad, Hyderabad and three Others Vs Mr. B. Samuel

Andhra Pradesh High Court · (2013) 1 ALD 47 : (2013) 2 ALT 128 : (2013) 1 LLJ 734

Industrial Disputes Act, 1947 — Section 12, 33, 33(2), 33(3), 33(4)

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High Courts03 Oct 2012Dismissed

Yeturu Sirish Reddy Vs Sri. P. Patahya Naik and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD 509 : (2013) 2 ALT 598

Andhra Pradesh Co-operative Societies Act, 1964 — Section 120, 31, 61(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6, 151

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