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Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 18 of 62

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High Courts27 Sept 2012Allowed

Chityal Gundameede Ramalakshmamma Vs Ediga Rangamma and 6 Others

Andhra Pradesh High Court · (2012) 6 ALT 539

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AEvidence Act, 1872 — Section 45, 73
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High Courts27 Sept 2012Allowed

Ponnapoola Seetha Ramaiah Vs Sanagala Sreenivasulu

Andhra Pradesh High Court · (2012) 6 ALT 549

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High Courts27 Sept 2012Dismissed

Commissioner of Income Tax Vs Peninsular Investment Ltd.

Andhra Pradesh High Court · (2013) 213 TAXMAN 327

Income Tax Act, 1961 — Section 115JB, 143(1), 143(2), 260A, 28Reserve Bank of India Act, 1934 — Section 45I(c)
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High Courts27 Sept 2012Dismissed

Tangudu Venkata Rao Vs Depot Manager, APSRTC and Another

Andhra Pradesh High Court · (2013) 1 ALD 689 : (2013) 5 ALT 95

Industrial Disputes Act, 1947 — Section 2A(2)
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High Courts27 Sept 2012

Ponnuri Venkata Sai Sivananda Prabhu Vs Popuri Sunitha and Others

Andhra Pradesh High Court · (2012) 6 ALT 537

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
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High Courts26 Sept 2012Dismissed

Pulipadu Fishermen Co-Operative Society Limited Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 2 ALT 347

Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 — Section 3
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High Courts26 Sept 2012Dismissed

K. Ganesh Vs Regional Manager, APSRTC and Others

Andhra Pradesh High Court · (2013) 1 ALD 121 : (2013) 2 ALT 34

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High Courts26 Sept 2012Allowed

Smt. V. Manjula and Others Vs The Mandal Revenue Officer, Maklur Mandal and Others

Andhra Pradesh High Court · (2013) 1 ALT 473

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5B
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High Courts26 Sept 2012Dismissed

New India Assurance Company Ltd. and Another Vs Anna Ramprasad and Another

Andhra Pradesh High Court · (2013) 2 ALD 366 : (2013) 1 ALT 647

Motor Vehicles Act, 1988 — Section 166
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High Courts25 Sept 2012

Padala Pentaiah Vs The Joint Collector-I, R.R. District at Lakdikapul, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALD 262 : (2013) 1 ALT 384

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 32(1), 38(e), 40, 40(2)Constitution of India, 1950 — Article 141
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High Courts25 Sept 2012

K.A. Gani Vs The Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2013) 2 ALD 69 : (2013) 4 ALT 121 : (2013) LabIC 713

Penal Code, 1860 (IPC) — Section 304A, 337
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High Courts25 Sept 2012

Deepika Chit Fund Pvt. Ltd. Vs The Secretary, Home Department, Secretariat, Hyderabad

Andhra Pradesh High Court · (2012) 09 AP CK 0107

Companies Act, 1956 — Section 2(1A), 2(29), 2(50), 391, 391(1)
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High Courts25 Sept 2012

Secunderabad Cantonment Board Vs A. Susheel Kumar

Andhra Pradesh High Court · (2013) 4 ALD 275 : (2013) 4 ALT 196

Cantonments Act, 2006 — Section 248, 248(1)
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High Courts25 Sept 2012Dismissed

Smt. Buravilli Siva Madhuri Vs Shri. Buravilli Satya Venkata Lakshmana Rao and Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 634 : (2013) 2 ALT(Cri) 216

Central Excises and Salt Act, 1944 — Section 11ACCriminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 482Penal Code, 1860 (IPC) — Section 498A
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High Courts25 Sept 2012Dismissed

Vijay Kumar Pathi and Others Vs Osmania University and Others

Andhra Pradesh High Court · (2013) 3 ALD 733 : (2013) 3 ALT 76

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High Courts25 Sept 2012Dismissed

V. Mahadeva Reddy Vs Tirumala Tirupati Devasthanams and others

Andhra Pradesh High Court · (2013) 1 ALD 1 : (2012) 6 ALT 238 : (2013) 136 FLR 754 : (2013) LabIC 3347 : (2013) 1 LLN 425

Constitution of India, 1950 — Article 12, 14, 16
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High Courts25 Sept 2012

T. Madan Mohan Reddy and others Vs State of A.P. and others

Andhra Pradesh High Court · (2013) 1 ALD 201 : (2012) 6 ALT 490

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5)
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High Courts25 Sept 2012

J. Yadamma and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 1 ALT 443

Land Acquisition Act, 1894 — Section 4(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(6), 6, 8(3), 8(4)
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High Courts25 Sept 2012Allowed

Ch. Shankaraiah Vs The Vice Chairman and Managing Director, AP. State Civil Supplies Corporation Ltd., Somajiguda, Hyderabad and 2 others

Andhra Pradesh High Court · (2013) 1 ALD 99 : (2013) 2 ALT 107

Essential Commodities Act, 1955 — Section 6APenal Code, 1860 (IPC) — Section 407, 420
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High Courts25 Sept 2012Allowed

Thirumala Theatre, Khammam and others Vs Government of A.P. and others

Andhra Pradesh High Court · (2013) 1 ALD 12 : (2012) 6 ALT 326

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 11, 2(1A), 3, 4, 5Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 12, 14
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