High Courts25 Sept 2012Dismissed
Mudapaka Malleswarao (Died per L.Rs. ) Vs Chenchbinada Satyavathi and Others
Andhra Pradesh High Court · (2013) 1 ALD 61 : (2012) 6 ALT 501
Transfer of Property Act, 1882 — Section 51
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 19 of 62
High Courts24 Sept 2012Allowed
Appikatla Imanyalu @ Immanuel Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 267 : (2013) 1 ALT(Cri) 289 : (2013) 3 DMC 205
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 498A
High Courts24 Sept 2012Allowed
M/s. Suryalok Film Factory, Mumbai Vs R. Malleshwari and Others
Andhra Pradesh High Court · AIR 2013 AP 38 : (2013) 2 ALD 167 : (2013) 1 ALT 31
Cinematograph Act, 1952 — Section 5A, 5B
High Courts21 Sept 2012
P. Bhaskara Rao Vs Mr. Wolfgang Ormeloh and Another
Andhra Pradesh High Court · (2013) 1 ALD 154 : (2013) 2 ALT 110
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 9 Rule 7, 148, 151
High Courts21 Sept 2012
District SC Co-op. Society Ltd. Vs P. Reddemma and Others
Andhra Pradesh High Court · (2013) 1 ALT 43
Motor Vehicles Act, 1988 — Section 173
High Courts20 Sept 2012
National Insurance Company Limited Vs Dangeti Pydemsetty
Andhra Pradesh High Court · (2013) 1 ALD 158 : (2013) 2 ALT 125
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 16 Rule 7A, Order 18 Rule 3A, Order 8 Rule 9, 151
High Courts20 Sept 2012Allowed
Electronics Corporation of India Limited Hyderabad Vs State of Andhra Pradesh and 2 Others
Andhra Pradesh High Court · (2013) 1 ALT 794
Atomic Energy Act, 1962 — Section 11, 12, 13, 14, 16Companies Act, 1956 — Section 446Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Sept 2012Allowed
U. Sadasivaiah Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 364
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Sept 2012Allowed
N. Suresh Vs The Commandant, Central Industrial Security Force, Ministry of Home Affairs, N.F.C., ECIL Post, Hyderabad 62 and 3 Others
Andhra Pradesh High Court · (2013) 1 ALD 224 : (2012) 6 ALT 277
Central Industrial Security Force Act, 1968 — Section 10, 11, 15, 22, 3Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts18 Sept 2012Allowed
Ms. P. Mounica Vs The Vice-Chancellor, Rajiv Gandhi University of Knowledge Technologies, Basara, Adialabad District and others
Andhra Pradesh High Court · (2012) 09 AP CK 0071
High Courts18 Sept 2012Dismissed
M. Rosaiah Sweeper, NBKR Institute of Science and Technology Vidyanagar, Kota Mandal, Nellore District Vs Correspondent, NBKR Institute, Kota Mandal, Nellore District and 3 Others
Andhra Pradesh High Court · (2013) 1 ALD 454
Andhra Pradesh Education Act, 1982 — Section 78(A), 79Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 3
High Courts18 Sept 2012
APSRTC and Another Vs N. Nagesh
Andhra Pradesh High Court · (2013) 1 ALD 124 : (2013) 2 ALT 99
High Courts18 Sept 2012Allowed
Sri. Kasarla Radha Kishan Rao Vs The Special Collector (LA) SRSP Project, Circle-I, Tarnaka, Secunderabad and Another
Andhra Pradesh High Court · (2013) 1 ALD 130 : (2013) 2 ALT 148
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11A, 23(1A), 34, 4(1), 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 6, 8(4)
High Courts18 Sept 2012
Agnipalli Hanumantha Rao and Another Vs Vegi Venkata Lakshmi
Andhra Pradesh High Court · (2013) 2 ALT 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Specific Relief Act, 1963 — Section 28
High Courts17 Sept 2012
Mrs. G. Vanaja G. Shivajothi Vs Mrs. V. Bhanumati and others
Andhra Pradesh High Court · (2012) 6 ALT 309
Hyderabad Municipal Corporation Act, 1955 — Section 80
High Courts14 Sept 2012Allowed
United India Insurance Co. Ltd. Vs Mohd. Hussain and Others
Andhra Pradesh High Court · (2013) 2 ALD 46 : (2013) 3 ALT 47
High Courts14 Sept 2012
Md. Gulam Mohammed Vs The Regional Manager, APSRTC, Hyderabad and Others
Andhra Pradesh High Court · (2013) 1 ALD 501 : (2013) 2 ALT 595 : (2013) LabIC 715
High Courts14 Sept 2012Dismissed
Takkarsu Jyothir Mayi Rao Vs Kusam Rajamouli and The State Poli Radhakrishnaiah Vs The State of A.P. and Mopuri Tirumala Reddy
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 13 : (2013) 1 ALT(Cri) 86
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114, 114(e)General Clauses Act, 1897 — Section 27
High Courts14 Sept 2012
Kalakoti Siva Reddy and Others Vs The District Collector, Krishna at Machilipatnam and Others
Andhra Pradesh High Court · (2013) 2 ALD 312 : (2013) 1 ALT 138
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11A, 17, 17(1), 4(1), 5AMaharashtra Regional and Town Planning Act, 1966 — Section 125, 126, 128, 129
High Courts14 Sept 2012Dismissed
R. Shankaraiah Vs The Managing Director, APSRTC, Musheerabad, Hyderabad and 3 Others
Andhra Pradesh High Court · (2013) 1 ALD 546 : (2013) 1 ALT 48 : (2012) 135 FLR 1025 : (2013) 2 LLJ 221 : (2013) LLR 751
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 304A, 337, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47