High Courts14 Sept 2012
Muram Mohan Vs Gundumogula Venkata Rama Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD 41 : (2012) 6 ALT 369
Motor Vehicles Act, 1988 — Section 140, 147, 147(1)(b)(1), 166, 2(13)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 20 of 62
High Courts14 Sept 2012Allowed
Mohd. Quader Ali Vs A.P. Transco Ltd. and Others
Andhra Pradesh High Court · (2013) 1 ALD 162
Andhra Pradesh Electricity Reforms Act, 1998 — Section 23
High Courts14 Sept 2012Allowed
Bojja Subba Rao Vs The Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2013) 3 ALD 171 : (2013) 4 ALT 598 : (2013) LabIC 700
Civil Procedure Code, 1908 (CPC) — Section 11Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A, 7, 7A
High Courts14 Sept 2012Dismissed
C. Venkataratnam Vs The Deputy General Manager, State Bank of Hyderabad Varakantam Compelx, Kachiguda, Hyderabad and others
Andhra Pradesh High Court · (2013) 1 ALD 765 : (2013) 2 ALT 562 : (2013) LabIC 788
Penal Code, 1860 (IPC) — Section 409
High Courts14 Sept 2012Allowed
B. Vasudeva Chary and Others Vs K. Mohan Reddy and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 659 : (2013) 1 ALT(Cri) 268
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 482Penal Code, 1860 (IPC) — Section 186, 332, 34, 506
High Courts14 Sept 2012Allowed
G. Amrutha Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 570 : (2013) 1 ALT 267
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172, 25Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4A
High Courts13 Sept 2012Dismissed
The Secretary, Siddhartha Academy of General and Technical Education, Vijayawada and Another Vs The Appellate Authority under the A.P. Payment of Gratuity Rules, 1972 And the Deputy Commissioner of Labour, Eluru, W.G. District and two Others
Andhra Pradesh High Court · (2013) 2 ALD 279 : (2013) 4 ALT 83
Industrial Disputes Act, 1947 — Section 17BPayment of Gratuity Act, 1972 — Section 1, 1(3)(c), 15, 4, 5
High Courts13 Sept 2012
Dangu @ Kadamenda Yellaiah and Others Vs Ch. Sridhar Reddy and Another
Andhra Pradesh High Court · (2013) 1 ALT 461
Evidence Act, 1872 — Section 63Registration Act, 1908 — Section 49
High Courts13 Sept 2012Dismissed
L. Rajendra Naidu Vs A.K. Dass
Andhra Pradesh High Court · (2013) 1 ALD 59 : (2013) 2 ALT 121
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115, 60(1)
High Courts13 Sept 2012Dismissed
Dr. B. Devadas Vs The Chairman-cum-Managing Director, National Mineral Development Corporation Limited, Castle Hills, Masab Tank, Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD 252 : (2013) 2 ALT 625 : (2013) 2 ALT 620 : (2013) LabIC 649
Constitution of India, 1950 — Article 14, 226
High Courts13 Sept 2012Allowed
A. Vidyadhar Rao and five Others Vs KVS Narayana Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 416 : (2013) 2 ALT(Cri) 182
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 395, 406, 420
High Courts13 Sept 2012
P. Dharma Rao Vs Sunkari Indira Das
Andhra Pradesh High Court · (2013) 1 ALT 429
Transfer of Property Act, 1882 — Section 106
High Courts13 Sept 2012Allowed
Gudur Seetharam (died) Per LR Gudur Venu Vs Pathipaka Sudharshan
Andhra Pradesh High Court · (2013) 1 ALT 440
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, Order 7 Rule 10A(1)Constitution of India, 1950 — Article 227
High Courts13 Sept 2012Dismissed
State of A.P. Vs Hindustan Cables Ltd.
Andhra Pradesh High Court · (2013) 57 VST 284
Central Sales Tax Act, 1956 — Section 10, 9(2A), 9A
High Courts13 Sept 2012
Rachabthuni Krishna Murthy Vs Rachabthuni Umasutam and Others
Andhra Pradesh High Court · (2013) 1 ALT 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Sept 2012
Jonnalagadda Ravi Sankar Vs Jakka Rama Krishna Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD 213 : (2013) 3 ALT 798
Evidence Act, 1872 — Section 45
High Courts13 Sept 2012Dismissed
Bajaj Allianz General Insurance Company Limited Vs Smt. Shaik Hydun @ Vahidun and 7 others
Andhra Pradesh High Court · (2013) 1 ALD 601 : (2013) 137 FLR 531
High Courts13 Sept 2012
Pillala Chennakesavulu Vs Pillala Reddikumar and Another
Andhra Pradesh High Court · (2013) 1 ALD 219 : (2013) 3 ALT 741
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts13 Sept 2012
Palikuru Middela Obula Reddy Vs Vallepu Santhamma and Others
Andhra Pradesh High Court · (2013) 2 ALT 805
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 10, 151
High Courts13 Sept 2012Allowed
Ramulu and Others Vs Smt. Sumitra Bai (died) and Others
Andhra Pradesh High Court · (2013) 1 ALD 215 : (2013) 3 ALT 614
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38B, 38E, 38E(2), 90