High Courts10 Sept 2012Allowed
Kola Durga Prasad Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 61
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151, 94Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 22 of 62
High Courts08 Sept 2012
Indukuri Anil and Others Vs The Commissioner (Appeals) and Others
Andhra Pradesh High Court · (2012) 09 AP CK 0102
High Courts07 Sept 2012
Sri. Sathya Sai Vruddhashramam Vs District Collector and Another
Andhra Pradesh High Court · (2013) 2 ALD 534
High Courts07 Sept 2012
Damera Chittemma Vs Special Deputy Collector (Tribal Welfare), Bhadrachalam and others
Andhra Pradesh High Court · (2012) 6 ALT 254
High Courts07 Sept 2012Dismissed
A. Satyanarayana Vs Divisional Security Commissioner and Others
Andhra Pradesh High Court · (2013) 1 ALD 94 : (2013) 4 ALT 45
Constitution of India, 1950 — Article 14, 16, 226Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts07 Sept 2012
N.S. Sriramrao Vs The A.P. State Road Transport Corporation and Others N. Naveen Kumar and Another Vs Regional Manager, A.P. State Road Transport Corporation, Ranga Reddy Region, MGBS, Hyderabad and Others
Andhra Pradesh High Court · (2013) 1 ALD 181 : (2013) 2 ALT 20
High Courts07 Sept 2012Allowed
P. Srinivasulu Mudaliar and Others Vs The Sub-Registrar, Renigunta, Chittoor District and Others
Andhra Pradesh High Court · (2013) 1 ALT 345
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6, 6(c)(1)
High Courts07 Sept 2012Dismissed
M. Ch. Subba Rao Vs The Depot Manager, APSRTC, Chilakaluripet Depot and Another The Depot Manager, APSRTC, Chilakaluripet Depot, Guntur District Vs M. Ch. Subba Rao and The Labour Court, Guntur
Andhra Pradesh High Court · (2012) 6 ALT 459 : (2013) 136 FLR 637 : (2013) LabIC 881 : (2013) 2 LLJ 542
Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts06 Sept 2012Dismissed
Shaik Jhani and Others Vs Registrar, Osmania University
Andhra Pradesh High Court · (2013) 4 ALD 451 : (2013) 4 ALT 102
High Courts06 Sept 2012
R. Madan Mohan Guptha Vs Mohd. Sharfuddin
Andhra Pradesh High Court · (2013) 3 ALT 440
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts06 Sept 2012
T. Babji Vs The Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2013) 3 ALT 245
High Courts06 Sept 2012
Sri Mohammed Abdul Ahmad Vs Sri Mohammed Abdul Gafoor @ Ahmed, and Another
Andhra Pradesh High Court · (2013) 1 ALD 137 : (2013) 3 ALT 795
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 4
High Courts06 Sept 2012
Y. Sham Kumar and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 657 : (2013) 1 ALD(Cri) 652 : (2013) 3 ALT(Cri) 40
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts06 Sept 2012Dismissed
Geetha Chakravarthy Vs State of A.P. and Another
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 225
Penal Code, 1860 (IPC) — Section 498A
High Courts06 Sept 2012
M/s. Tumbi Enterprises Vs M/s. Taramandal Builders Pvt. Ltd.
Andhra Pradesh High Court · (2012) 6 ALT 421
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 9(3)
High Courts06 Sept 2012Allowed
T. Babji Vs APSRTC and Others
Andhra Pradesh High Court · (2013) 2 ALD 115
High Courts06 Sept 2012Dismissed
H.C.L. Agro Power Limited Vedadri Village, Jaggaiahpet Mandal, Krishna District Vs A.P. State Water, Land and Trees Authority and Others
Andhra Pradesh High Court · (2013) 1 ALT 370 : (2013) 3 EFLT 351
Andhra Pradesh Water Land and Trees Act, 2002 — Section 2, 28, 28(2), 28(5), 29
High Courts05 Sept 2012Dismissed
Sri K.B. Sankara Kumar Vs A.P. Industrial Infrastructure Corporation Ltd Parishrama Bhavan and 2 Others
Andhra Pradesh High Court · (2013) 2 ALD 389 : (2013) 4 ALT 111
Suits Valuation Act, 1887 — Section 11
High Courts04 Sept 2012Allowed
Islamia Educational Society and 2 others Vs Government of Andhra Pradesh and 2 others
Andhra Pradesh High Court · (2012) 09 AP CK 0115
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 2(b), 2(e), 3, 5Andhra Pradesh University Act, 1991 — Section 17, 18, 19, 19(12), 5
High Courts04 Sept 2012Allowed
Smt Sajida Begum Vs State Bank of India, SARC Nampally, Hyderabad
Andhra Pradesh High Court · AIR 2013 AP 24
Arbitration and Conciliation Act, 1996 — Section 34, 35Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 25