COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 24 of 62

High Courts30 Aug 2012Allowed

Sri Lalitha Cotton Ginning Company Vs Superintending Engineer, Operation, A.P. TRANSCO, Kurnool Circle, Kurnool and others

Andhra Pradesh High Court · (2012) 5 ALT 531

Constitution of India, 1950 — Article 14, 19, 21, 300A

High Courts30 Aug 2012Allowed

Velagapudi Babu Rao Vs State of A.P.

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 231

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 468, 482Penal Code, 1860 (IPC) — Section 147, 188, 195, 341

High Courts30 Aug 2012

Saligrama Tirunarayanacharyulu and Others Vs The Executive Officer, Tirumala Tirupathi Devasthanam, Tirupathi, Chittoor District and Others

Andhra Pradesh High Court · (2013) LabIC 582

High Courts29 Aug 2012Dismissed

Padam Satyanarayana Vs Smt. Ravula Varalakshmi and Others

Andhra Pradesh High Court · (2013) 1 ALD 237 : (2013) 4 ALT 12

Specific Relief Act, 1963 — Section 21, 22, 22(2)

High Courts29 Aug 2012Allowed

K. Nirmala Vs The Revenue Divisional Officer, Ananthapur District and The Tahsildar, Ananthapur Town and Mandal, Ananthapur District

Andhra Pradesh High Court · (2013) 1 ALT 339

High Courts29 Aug 2012Dismissed

Sri. V. Baig Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2012) 6 ALT 472

Constitution of India, 1950 — Article 12, 14, 21, 226

High Courts29 Aug 2012Dismissed

Ramaola alias Easthar Bhagyavathi and Others Vs Jacob Nava Maniraja and Others

Andhra Pradesh High Court · (2013) 1 ALT 87

High Courts28 Aug 2012Dismissed

Soorisetti Nooka Raju Vs Visakhapatnam Municipal Corporation

Andhra Pradesh High Court · (2013) 1 ALD 404

Hyderabad Municipal Corporation Act, 1955 — Section 208

High Courts28 Aug 2012Dismissed

Ramakuri Nageswara Rao Vs The State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 234 : (2013) 1 ALT(Cri) 241 : (2013) 1 ALT(Cri) 239

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 498A

High Courts28 Aug 2012Allowed

V. Sivaramakrishna Vs Hindustan Aeronautics Limited and Another

Andhra Pradesh High Court · (2013) 1 ALT 333 : (2013) LabIC 612 : (2013) 1 LLN 437

Constitution of India, 1950 — Article 12, 14

High Courts28 Aug 2012Dismissed

Malichetla Suribabu Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 196 : (2013) 1 ALT(Cri) 222

Penal Code, 1860 (IPC) — Section 302, 307, 309

High Courts27 Aug 2012Allowed

M/s. Associated Biotech and 4 Others Vs The State Government of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 807 : (2013) 1 ALT(Cri) 34 : (2013) CriLJ 1069

Drugs and Cosmetics Act, 1940 — Section 16, 17B(d), 18(A), 18(a)(i), 18(B)

High Courts27 Aug 2012Allowed

M/s. Chennakesava Pharmaceuticals, Vijayawada Vs The Commissioner of Income Tax, Vijayawada

Andhra Pradesh High Court · (2012) 349 ITR 196

Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 133A, 139(8), 143(1), 143(3), 143(3)(i)

High Courts27 Aug 2012

Kotla Hari Chakrapani Reddy Vs The State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 675 : (2013) 1 ALT(Cri) 17

Arms Act, 1959 — Section 25(1)(B)(b), 27Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 169, 173, 173(2), 190(1)(b)Explosive Substances Act, 1908 — Section 3, 4, 6

High Courts27 Aug 2012Dismissed

Dr. K. Ramesh Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 720 : (2013) 1 ALT(Cri) 24

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306

High Courts27 Aug 2012

T. Srinivas and another Vs E. Ravinder and another Smt. T. Padmini @ G. Padmini Vs E. Ravinder and Others

Andhra Pradesh High Court · (2012) 6 ALT 441

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 96

High Courts27 Aug 2012Allowed

G. Venkat Narayana Vs Depot Manager, APSRTC Depot, Bhadrachalam and others

Andhra Pradesh High Court · (2012) 6 ALT 256

High Courts27 Aug 2012

Mounika Sahu Vs The State of A.P. and Others

Andhra Pradesh High Court · (2012) 6 ALT 448

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 7

High Courts27 Aug 2012Allowed

Sivagalla Sailu Vs The State Sivagali Sailu Vs The State of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 45 : (2013) 1 ALT(Cri) 292

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 302, 307, 498A

High Courts27 Aug 2012Allowed

Kanala Obula Konda Reddy Vs Hindustan Petroleum Corporation Limited and Others

Andhra Pradesh High Court · (2013) 1 ALT 325

Constitution of India, 1950 — Article 12, 14, 21, 226