COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 23 of 62

High Courts04 Sept 2012Dismissed

B.R.K. Murthy Vs The State of A.P.

Andhra Pradesh High Court · (2013) CriLJ 1602

Criminal Procedure Code, 1973 (CrPC) — Section 199(2)(4)(B), 428Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 34, 35, 499, 500

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High Courts04 Sept 2012

K. Ravi Sankar Vs The Inspector General of Police, Guntur Range, Guntur and Another

Andhra Pradesh High Court · (2013) 3 ALT 388

Constitution of India, 1950 — Article 226, 342(1)

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High Courts04 Sept 2012Dismissed

N. Laxminarayana Goud Vs Bar Council of the State of A.P. and Others

Andhra Pradesh High Court · (2013) 2 ALD 29

Advocates Act, 1961 — Section 35, 35(1), 36, 36B, 48A

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High Courts04 Sept 2012

Nimmaka Jaya Raj Vs The Government of Andhra Pradesh and others.

Andhra Pradesh High Court · (2012) 6 ALT 183

Andhra Pradesh Municipal Corporations Act, 1994 — Section 15(2), 6, 9(1A)Andhra Pradesh Municipalities Act, 1965 — Section 2(2a)Andhra Pradesh Panchayat Raj Act, 1994 — Section 143, 143(3), 15, 15(2), 152

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High Courts03 Sept 2012Allowed

P. Manjula and Others Vs The Government of A.P., Revenue Department and Others

Andhra Pradesh High Court · (2012) 6 ALT 496

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3Andhra Pradesh Land Encroachment Act, 1905 — Section 7

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High Courts03 Sept 2012Allowed

Gayathri Degree College Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 3 ALD 129 : (2013) 3 ALT 759

Andhra Pradesh Education Act, 1982 — Section 100, 2(31), 20, 20(1), 21

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High Courts03 Sept 2012Dismissed

M. Manasa Vs Osmania University and Another

Andhra Pradesh High Court · (2013) 3 ALD 55 : (2013) 4 ALT 63

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High Courts31 Aug 2012

R. Rajendran Vs A.J. Yuvaraj Reddy and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 682 : (2012) 3 ALT(Cri) 247

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts31 Aug 2012Dismissed

Papini Ramulu Vs A. Lavanya

Andhra Pradesh High Court · (2012) 6 ALT 471

Evidence Act, 1872 — Section 45

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High Courts31 Aug 2012Dismissed

Killadi Vera Naga Prasad Rao Vs The Tadepalligudem Municipality and Others

Andhra Pradesh High Court · (2012) 08 AP CK 0101

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High Courts31 Aug 2012Dismissed

Angati Tatayya Vs Vakada Sanyasirao

Andhra Pradesh High Court · (2012) 6 ALT 450

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts31 Aug 2012Allowed

V. Jyothi Vs M/s. Pioneer Builders, Road No. 2, Banjara Hills, Hyderabad and Another

Andhra Pradesh High Court · (2013) 1 ALD 695

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Insurance Act, 1938 — Section 65(V)(B)Penal Code, 1860 (IPC) — Section 304A, 337

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High Courts31 Aug 2012Allowed

A.P. Transco Vs Y. Appa Rao

Andhra Pradesh High Court · (2013) 2 ALT 442 : (2013) LabIC 1357

Constitution of India, 1950 — Article 14

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High Courts31 Aug 2012Dismissed

Kantrapally Durgaiah Vs P. Suryanarayana Raju and Another

Andhra Pradesh High Court · (2013) 1 ACC 596

Workmens Compensation Act, 1923 — Section 4, 4A

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High Courts30 Aug 2012Dismissed

Sri Mappillai Vinayagar Spinning Mills Ltd. and 4 Others Vs State of P.A. and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 144 : (2013) 1 ALT(Cri) 199

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

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High Courts30 Aug 2012Dismissed

Managing Director, APSRTC and another Vs J. Pullaiah and another

Andhra Pradesh High Court · (2012) 5 ALT 598 : (2013) 2 LLN 318

Industrial Disputes Act, 1947 — Section 10, 17B, 33, 33(2)(b), 33A

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High Courts30 Aug 2012Allowed

Chunduri Srinivasa Rao and Others Vs Akasapu Nageswara Rao and Another Akasapu Nageswara Rao Vs Chunduri Srinivasa Rao and Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 326 : (2013) 2 ALT(Cri) 129

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 204, 207, 208, 209Penal Code, 1860 (IPC) — Section 324, 34, 341, 342, 427

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High Courts30 Aug 2012Dismissed

Smt. Srugavarapu Rajyalakshmi Vs Employees Provident Fund Organisation, Sub-Regional Office, Visakhapatnam and Another

Andhra Pradesh High Court · (2013) 1 ALD 85 : (2012) 6 ALT 499 : (2013) LabIC 1052

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17

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High Courts30 Aug 2012Dismissed

A. Mohan Reddy Vs The APSRTC Bus Depot, Bheemgal, Nizamabad District

Andhra Pradesh High Court · (2013) 2 ALD 399 : (2013) 3 ALT 238 : (2013) LabIC 928 : (2013) LLR 433

Industrial Disputes Act, 1947 — Section 11A, 2A(2)

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High Courts30 Aug 2012Dismissed

R. Srinivasa Reddy Vs The Hon''ble Labour Court-II, Hyderabad and Another

Andhra Pradesh High Court · (2013) 1 ALD 441 : (2013) 2 ALT 586 : (2013) LabIC 749

Constitution of India, 1950 — Article 141, 226, 227Industrial Disputes Act, 1947 — Section 2(A)(2)

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