COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 25 of 62

High Courts27 Aug 2012Dismissed

Patri Mahesh Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 803 : (2013) 1 ALT(Cri) 9

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 4(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 147

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High Courts27 Aug 2012

Wells Fargo India Solutions Private Limited Vs Appellate Deputy Commissioner (CT) and Another

Andhra Pradesh High Court · (2013) 3 ALT 235

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High Courts27 Aug 2012

P.V. Satyanarayana Murthy and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 1 ALD 245 : (2013) 2 ALT 141

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20(5), 21

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High Courts24 Aug 2012

Smt. G. Jayalaxmi and Others Vs Syed Anwar Hussain Quadri and others

Andhra Pradesh High Court · (2012) 6 ALT 474

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High Courts24 Aug 2012

Dandu Laxmaiah Vs The Mandal Revenue Officer, Tahsildar, Ibrahimpatnam Mandal, Ranga Reddy District and Another

Andhra Pradesh High Court · (2013) 2 ALT 165

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3

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High Courts24 Aug 2012Dismissed

M.R. Venu Vs Smt. Veluchuri Lakshmi and Others

Andhra Pradesh High Court · AIR 2013 AP 76 : (2013) 1 ALT 692

Civil Procedure Code, 1908 (CPC) — Section 20, 20(C)Negotiable Instruments Act, 1881 (NI) — Section 48, 64, 68, 69, 70, 70

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High Courts23 Aug 2012Dismissed

Rakesh Gupta and Another Vs State of AP

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 689 : (2012) 3 ALT(Cri) 246

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 427, 454, 506

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High Courts23 Aug 2012Allowed

Nyayapathi Srinivas Raghavan Vs Burra Adinarayana Sastry

Andhra Pradesh High Court · (2013) 2 ALT 65

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(3)

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High Courts23 Aug 2012Dismissed

S. Sarojamma Vs Sri Ram Chits Funds Ltd. and Another

Andhra Pradesh High Court · (2013) 1 ALD 91 : (2013) 2 ALT 330

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 69, Order 21 Rule 90

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High Courts23 Aug 2012Allowed

Kanche Chandraiah @ Kusala Satyanaran Reddy Vs Jaissingani Chandan and others

Andhra Pradesh High Court · (2013) 2 ACC 263 : (2013) 1 ALT 341

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High Courts23 Aug 2012Dismissed

Krishna Reddy and 3 Others Vs State of Andhra Pradesh and Smt. Chinta Shanti Shree

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 698 : (2013) 1 ALT(Cri) 63

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts23 Aug 2012Allowed

The Depot Manager, A.P. State Road Transport Corporation, Kuppam Depot, Chittoor District Vs The Labour Court, Ananthapur and Another

Andhra Pradesh High Court · (2012) 08 AP CK 0075

Constitution of India, 1950 — Article 2(s), 2A(2)

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High Courts23 Aug 2012Dismissed

Mandapaka Narasinga Rao @ Narasinga Rao and Another Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 690 : (2013) 1 ALT(Cri) 25

Penal Code, 1860 (IPC) — Section 323

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High Courts23 Aug 2012Dismissed

A. Pochaiah Vs Labour Court-II and 2 others

Andhra Pradesh High Court · (2012) 08 AP CK 0067

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High Courts23 Aug 2012Allowed

J. Chinna @ Naresh Kumar and 2 Others Vs The State of A.P. and Yellia

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 686 : (2012) 3 ALT(Cri) 296

Penal Code, 1860 (IPC) — Section 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(x), 5

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High Courts23 Aug 2012

Ch. Murali Vs The Chairman and Managing Director and Another

Andhra Pradesh High Court · (2013) LabIC 739

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High Courts22 Aug 2012

Govind V. Shah and Another Vs Smt. Anila J. Shah and Another

Andhra Pradesh High Court · (2013) 2 ALD 52 : (2013) 3 ALT 301

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(1)(a), 11(2), 11(4), 11(b)

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High Courts21 Aug 2012Dismissed

K. Raja Rao Vs A.P. Industrial Development Corporation Ltd. and Another

Andhra Pradesh High Court · (2012) 08 AP CK 0106

Banking Regulation Act, 1949 — Section 3, 5Companies Act, 1956 — Section 617Revenue Recovery Act, 1890 — Section 8

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High Courts21 Aug 2012Dismissed

Mohd. Aliuddin Vs Director General of Civil Aviation and Others

Andhra Pradesh High Court · (2013) 2 ALD 404 : (2013) 1 ALT 436

Aircraft Act, 1934 — Section 2

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High Courts21 Aug 2012Dismissed

S.A.K. Mynoddin Vs The Chief Election Commissioner, Secretariat Buildings, Hyderabad and others

Andhra Pradesh High Court · (2013) 1 ALT 292

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 14, 16, 173, 298, 299Contract Act, 1872 — Section 70

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