High Courts14 Aug 2012Dismissed

Ch. Viswesham Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD 921 : (2012) 2 ALD(Cri) 921 : (2013) 1 ALT(Cri) 139

Criminal Procedure Code, 1973 (CrPC) — Section 164Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 20, 7
High Courts13 Aug 2012Dismissed

Md. Mazhar Pasha Ali Vs The State of A.P., and another

Andhra Pradesh High Court · (2012) 2 ALD 925 : (2012) 2 ALD(Cri) 925 : (2013) 1 ALT(Cri) 133

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 200, 201, 202Penal Code, 1860 (IPC) — Section 323, 34, 363, 384, 415
High Courts13 Aug 2012

Dr. M.V. Ramana Rao Vs State of A.P.

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 83

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 199(2)Information Technology Act, 2000 — Section 43(g), 66, 72, 84(B), 84(C)