High Courts07 Aug 2012Dismissed
A. Subbarami Reddy and Another Vs G. Jayapal Reddy
Andhra Pradesh High Court · (2012) 5 ALT 594
Contempt of Courts Act, 1971 — Section 19
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 28 of 62
High Courts07 Aug 2012Allowed
M/s. Sri Venkata Narayana Filling Station Vs Indian Oil Corporation Ltd. and 4 Others
Andhra Pradesh High Court · (2013) 3 ALT 79
High Courts07 Aug 2012Allowed
Smt. Rahimunnisa Begum Vs Acharya N.G. Ranga Agricultural University and Another
Andhra Pradesh High Court · (2013) 1 ALD 74 : (2013) 1 ALT 12
High Courts07 Aug 2012
The Superintending Engineer and Others Vs Sree Ramulu and Others
Andhra Pradesh High Court · (2013) 1 ALD 70 : (2013) 2 ALT 47 : (2013) LabIC 727
Industrial Disputes Act, 1947 — Section 25, 25F, 2A(2)
High Courts07 Aug 2012Allowed
Bhimavarapu Giridhar Kumar Reddy Vs The Union Government of India, Department of Shipping Roads, Transport and Highways and Others
Andhra Pradesh High Court · (2012) 6 ALT 651
Land Acquisition Act, 1894 — Section 17(1), 18, 4, 5A, 6National Highways Act, 1956 — Section 3A, 3A(1), 3A(1), 3C, 3C(1)
High Courts07 Aug 2012
Dharma Teja and Another Vs The Revenue Divisional Officer, Chevella Division, at Attapur, Ranga Reddy District, and Others
Andhra Pradesh High Court · (2012) 08 AP CK 0008
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(3), 5(5), 8, 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts06 Aug 2012
Prathista Industries Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 58 VST 79
Andhra Pradesh Value Added Tax Act, 2005 — Section 66(4), 67(3)
High Courts06 Aug 2012Dismissed
The Oriental Insurance Company Ltd. Vs Veerasaram Bharati Rani @ Baby Kummari Rani, represented by her Mother, who is guardian and next friend, Smt. V. Rukma @ Kummari Rukma and Another
Andhra Pradesh High Court · (2013) 2 ACC 330 : (2013) 1 ALT 21
High Courts06 Aug 2012
Gundala Yadaiah Cleaner of Tempo XI Van No. AP 24 U 4045 Vs S. Shyam Prasad Business and Owner of Tempo Van AP 24 U 4045 and The National Insurance Co. Ltd.
Andhra Pradesh High Court · (2012) 08 AP CK 0051
High Courts06 Aug 2012
Mohd. Khaja Vs K. Chandeshwar, K. Chandrakanth and New India Assurance Company Limited
Andhra Pradesh High Court · (2013) 1 ALD 625 : (2013) 2 ALT 591
High Courts06 Aug 2012Dismissed
Mohammed Arifuddin Rahman Vs The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 507 : (2012) 3 ALT(Cri) 312 : (2013) CriLJ 1036
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Explosive Substances Act, 1908 — Section 4Passports Act, 1967 — Section 10(3), 10A
High Courts06 Aug 2012
N. Chandrababu Naidu Vs G. Janardhan Reddy and Another
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 222
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts06 Aug 2012
M/s Qureshi International Vs The Director of Factories, A.P., Hyderabad and Others
Andhra Pradesh High Court · (2013) 1 ALT 502
High Courts03 Aug 2012Dismissed
T. Venkatswamy Vs Agiru Pullaiah
Andhra Pradesh High Court · (2012) 08 AP CK 0102
Evidence Act, 1872 — Section 73
High Courts03 Aug 2012Allowed
Shri Chalasani Venkateswara Rao, Vijayawada Vs Income Tax Officer, Ward-IV, Vijayawada
Andhra Pradesh High Court · (2013) 257 CTR 39 : (2012) 349 ITR 423 : (2012) 211 TAXMAN 110
Finance Act, 1987 — Section 45Income Tax Act, 1961 — Section 10(2)(vii), 143(1)(a), 148, 260A, 271(1)(c)Partnership Act, 1932 — Section 43
High Courts03 Aug 2012Dismissed
M/s. Charminar Papers Limited, Hyderabad Vs Special Deputy Collector (LA) Unit VI, ORR Projects, HUDA, Tarnaka, Hyderabad
Andhra Pradesh High Court · (2012) 6 ALT 259
Land Acquisition Act, 1894 — Section 30, 4(1), 5A, 6
High Courts03 Aug 2012Allowed
Narne Gopikrishna and Another Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 121 : (2012) 3 ALT(Cri) 210
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 161(3), 2(h)Identification of Prisoners Act, 1920 — Section 2(a), 4, 5, 8Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts03 Aug 2012
Union of India and 3 others Vs Debashish Pal
Andhra Pradesh High Court · (2013) 1 ALD 261 : (2013) 2 ALT 51 : (2012) 135 FLR 388
Constitution of India, 1950 — Article 226
High Courts02 Aug 2012Allowed
Smt. S. Ratnamma and Others Vs The Andhra Pradesh State Road Transport Corporation Hyderabad and The Depot Manager, APSRTC, Rajendranagar Depot, Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD 151 : (2013) 4 ALT 669
Motor Vehicles Act, 1988 — Section 163A
High Courts02 Aug 2012Allowed
Challa Thavitamma and Others Vs Jaka Kondala Rao and Another
Andhra Pradesh High Court · (2013) 2 ACC 6 : (2013) 1 ALD 148 : (2013) 2 ALT 304
Motor Vehicles Act, 1988 — Section 140, 158, 163A