High Courts30 Jul 2012Dismissed

Dr. K. Satyanarayana Reddy Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 692 : (2013) 1 ALT(Cri) 56

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(1)(d)(i), 13(2), 20