COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 31 of 62

High Courts24 Jul 2012Dismissed

Syed Abdul Moiz Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 158 : (2012) 2 ALD(Cri) 489 : (2013) 1 ALT(Cri) 233

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 5(1)(d)

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High Courts24 Jul 2012Dismissed

Abdul Hameed Vs State of A.P. and Others

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 230

Constitution of India, 1950 — Article 14, 16, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 120B, 193, 34, 466, 467

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High Courts24 Jul 2012Dismissed

Annamalla Swapna Rani Vs Indian Oil Corporation Limited

Andhra Pradesh High Court · (2013) 4 ALT 79

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High Courts23 Jul 2012Dismissed

Akula Bhoomaiah and another Vs The State of A.P. and others

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 544 : (2012) 3 ALT(Cri) 258 : (2013) CriLJ 1198

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Evidence Act, 1872 — Section 145, 157, 21, 25, 26Penal Code, 1860 (IPC) — Section 120B

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High Courts23 Jul 2012Dismissed

Shareef Abdul Raheem Yamani and others Vs The State of A.P. And another

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 550 : (2012) 3 ALT(Cri) 241

Penal Code, 1860 (IPC) — Section 295A, 34

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High Courts23 Jul 2012Allowed

Dontharaboina Sadanandam and Others Vs State and Another

Andhra Pradesh High Court · (2012) 07 AP CK 0030

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts20 Jul 2012Allowed

United India Insurance Co. Ltd. Vs Mohd. Saber Ali and another

Andhra Pradesh High Court · (2013) 2 ALD 241

Motor Vehicles Act, 1988 — Section 166(1)(a), 167Workmens Compensation Act, 1923 — Section 4(1)(b)

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High Courts20 Jul 2012Dismissed

E. Giri Yadav Vs Union of India and six Others

Andhra Pradesh High Court · (2012) 6 ALT 512

Constitution of India, 1950 — Article 142(2), 164, 164(3), 256, 257Criminal Procedure Code, 1973 (CrPC) — Section 158, 173

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High Courts20 Jul 2012Allowed

M. Vijayudu Vs Chairman, A.P. Social Welfare Residential Educational Institutions Society, Government of A.P. and others

Andhra Pradesh High Court · (2012) 5 ALT 533

Constitution of India, 1950 — Article 12

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High Courts20 Jul 2012Dismissed

Venkat Ram Reddy Gari Vs Arikala Narsa Reddy and Another

Andhra Pradesh High Court · (2012) 5 ALT 499

Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 128, 129, 59, 94

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High Courts20 Jul 2012

K.N. Aruna Kumari and others Vs Joint Collector, Anantapur District and others

Andhra Pradesh High Court · (2013) 3 ALD 378 : (2012) 5 ALT 626(1)

Registration Act, 1908 — Section 71

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High Courts20 Jul 2012Dismissed

Ani Reddy Surender Reddy and Others Vs The Circle Inspector of Police, Godavarikhani II Town Karimnagar and Others

Andhra Pradesh High Court · (2012) 2 ALD 881 : (2012) 2 ALD(Cri) 881 : (2012) 6 ALT 199 : (2012) 3 ALT(Cri) 233

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173(2), 190, 190(1)(a)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts19 Jul 2012Allowed