High Courts10 Jul 2012
P. Navaratan Reddy Vs The Special Deputy Collector, Land Acquisition (General), Domalguda, Hyderabad and others
Andhra Pradesh High Court · (2012) 6 ALT 236
Land Acquisition Act, 1894 — Section 34, 4(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 33 of 62
High Courts10 Jul 2012Dismissed
Food Corporation of India and Others Vs M/s Bhaskara Fertilizers, Tadepalligudem, West Godavari
Andhra Pradesh High Court · (2013) 1 ALD 266 : (2012) 6 ALT 317
Food Corporations Act, 1964 — Section 3
High Courts10 Jul 2012Dismissed
Mohd. Abdul Muqeeth Vs Commissioner, Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2012) 5 ALT 1
High Courts10 Jul 2012Dismissed
V. Vani Vs VBVSMK Prasad and 4 Others
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 248 : (2012) 3 ALT(Cri) 131
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311Penal Code, 1860 (IPC) — Section 498A
High Courts10 Jul 2012Allowed
Raghava Constructions, Hyderabad Vs Chitram Movies, Hyderabad
Andhra Pradesh High Court · (2012) 5 ALD 349 : (2012) 5 ALT 578
Civil Procedure Code, 1908 (CPC) — Section 1, 6, 96
High Courts10 Jul 2012Allowed
G. Dasarath Bai and Others Vs Greater Hyderabad Municipal Corporation and Another
Andhra Pradesh High Court · (2013) 1 ALD 126 : (2013) 4 ALT 20
Land Acquisition Act, 1894 — Section 10, 11, 12, 12(2), 18
High Courts10 Jul 2012Allowed
M/s Chitram Movies Vs M/s Raghava Constructions
Andhra Pradesh High Court · (2012) 5 ALD 349 : (2012) 5 ALT 578
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, 96
High Courts10 Jul 2012Dismissed
Veerappaneni Ravikanth Vs The State of A.P. and Others
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 260 : (2012) 3 ALT(Cri) 144
Criminal Procedure Code, 1973 (CrPC) — Section 167, 186, 186(b), 190, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 469
High Courts10 Jul 2012
Smt.Zafar Sultana Vs The Deputy Transport Commissioner and Secretary, Regional Transport Authority, Adilabad and Another
Andhra Pradesh High Court · (2012) 6 ALT 217
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Motor Vehicles Act, 1988 — Section 192A, 207, 207(1), 3, 39
High Courts09 Jul 2012
M. Rajkumar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 2 ALD 444 : (2013) 1 ALT 614
Flag Code of India, 2002 — Section 2.2(ix)
High Courts09 Jul 2012Allowed
English and Foreign Languages University Others Vs Dr. P. Ranjanamma and Another
Andhra Pradesh High Court · (2013) 3 ALD 735 : (2013) 4 ALT 725
High Courts09 Jul 2012
Nagarala Nirvasithula Welfare Association Vs The Govt. of A.P. and others
Andhra Pradesh High Court · (2012) 07 AP CK 0065
Andhra Pradesh Land Encroachment Act, 1905 — Section 2Andhra Pradesh Panchayat Raj Act, 1994 — Section 58, 58(1)Constitution of India, 1950 — Article 14
High Courts09 Jul 2012
The Government of Andhra Pradesh and The Inspector of Police, BDL, Bhanuru Police Station, Medak District Vs Palla Venkata Ratnam, V. Dinesh Reddy and The Andhra Pradesh Administrative Tribunal, Hyderabad Smt. Palla Venkata Ratnam Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 5 ALT 685
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 107Industrial Employment (Standing Orders) Act, 1946 — Section 15(2)
High Courts06 Jul 2012
M/s.Ashoka Travels Vs The Asst. Secretary, Regional Transport Authority, (East Zone), Malakpet, Hyderabad and Another
Andhra Pradesh High Court · (2012) 6 ALT 228
Motor Vehicles Act, 1988 — Section 192(A), 207(2), 66(1)
High Courts06 Jul 2012Allowed
Mohammed Yousuf Vs Director Personal, A.P.S.E.B. and Others
Andhra Pradesh High Court · (2013) 1 ALD 288
High Courts06 Jul 2012Allowed
Paruchuri Ramakoteswara Rao, M/s. Vishweswara Infrastructures Pvt. Ltd. H. No. 104, Road No. 72, Prasashan Nagar, Jubilee Hills, Hyderabad 33 Vs Addl. Director General of Police, C.I.D. A.P. 2nd Floor, A.C. Guards, Masab Tank, Hyderabad and Others
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 498 : (2013) 2 ALT(Cri) 337
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 157
High Courts06 Jul 2012Allowed
Kalvala Padma and Others Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2012) 6 ALT 220
Land Acquisition Act, 1894 — Section 18, 28A, 4(1), 6
High Courts06 Jul 2012Dismissed
P. Madhu Babu Vs Commissioner of Endowments, Endowments Department, Boggulakunta, Abids Road, Hyderabad and Others Chidipothu Brahmaiah Vs Deputy Commissioner of Endowments, Endowments Department, Guntur and Others
Andhra Pradesh High Court · (2012) 07 AP CK 0009
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 43(5), 6, 92
High Courts06 Jul 2012Dismissed
Boodati Radha Krishnaiah and 2 Others Vs The State Project Director, Sarva Shiksha Abhiiyan (SSA) and Rajiv Vidya Mission, SCRT Campus, Opp. L.B. Stadium, Basheerbagh, Hyderabad and 4 Others
Andhra Pradesh High Court · (2012) 5 ALT 516
Constitution of India, 1950 — Article 21A, 226
High Courts05 Jul 2012Allowed
Rythu Seva Sangam, Yenamadurru Vs Bhimavaram Municipality and Others
Andhra Pradesh High Court · (2012) 5 ALT 631
Andhra Pradesh Municipal Corporations Act, 1994 — Section 14, 2(38), 2(6), 3Andhra Pradesh Municipalities Act, 1965 — Section 163, 164, 164(c), 166, 388Andhra Pradesh Panchayat Raj Act, 1994 — Section 273, 273(1), 45, 46, 52