Civil Procedure Code, 1908 (CPC) — Section 155(2), 156(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482

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High Courts04 Jul 2012

Jonnakuti Alivalamma Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 5 ALD 286 : (2012) 5 ALT 621

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 82(2)Constitution of India, 1950 — Article 162, 300A

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High Courts04 Jul 2012Allowed

Sri Mathi Vidya Sagar Vs M/s Hindustan Petroleum Corporation Ltd. and Others

Andhra Pradesh High Court · (2012) 6 ALT 232

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High Courts04 Jul 2012Dismissed

Y.S. Jagan Mohan Reddy Vs Central Bureau of Investigation, Hyderabad

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 1

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 170, 170(1), 173(8), 41Penal Code, 1860 (IPC) — Section 120B, 420, 471

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High Courts04 Jul 2012

Palvai Devaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 99 : (2013) 1 ALT(Cri) 211

Penal Code, 1860 (IPC) — Section 300, 302, 304, 324

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High Courts04 Jul 2012

Lingineni Srinivasa Rao Vs State of A.P. and Others

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 351

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts04 Jul 2012Dismissed

National Insurance Co. Ltd. Vs Shaik Yousuf Bee and Others

Andhra Pradesh High Court · (2013) 2 ALD 649

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A

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High Courts04 Jul 2012

Sri Shoukat Hussain Vs The Deputy Transport Commissioner and Secretary, Regional Transport Authority, Adilabad and Another

Andhra Pradesh High Court · (2012) 5 ALT 609

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Motor Vehicles Act, 1988 — Section 1, 192A, 207, 207(1), 3

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High Courts03 Jul 2012Allowed

B. Srinivas Vs The Deputy Commissioner of Endowments and Executive Office of Sri Anjaneya Swamy Devastanam, Kondagattu Village, H/o Mutyampet, Mallial Mandal, Karimnagar District and OtheRs.

Andhra Pradesh High Court · (2012) 07 AP CK 0092

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 65(4)

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High Courts03 Jul 2012Dismissed

Anil Agarwal and Others Vs Hindustan Petroleum Corporation Ltd. and Others

Andhra Pradesh High Court · (2012) 07 AP CK 0091

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Easements Act, 1882 — Section 40Transfer of Property Act, 1882 — Section 106

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High Courts03 Jul 2012Dismissed