High Courts02 Aug 2012Dismissed
Smt. S. Jayasree Vs The Secretary, A.P. Bar Council, Hyderabad and Another
Andhra Pradesh High Court · AIR 2012 AP 152
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 196
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 29 of 62
High Courts02 Aug 2012Allowed
P. Venkateswarlu Vs Ramanavathi R Yadav and Another
Andhra Pradesh High Court · (2012) 6 ALT 530
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts02 Aug 2012Allowed
Yeduwaka Thata Babu Vs Allu Prasad and Others
Andhra Pradesh High Court · (2013) 2 ACC 379 : (2013) ACJ 1674 : (2012) 6 ALT 510
High Courts02 Aug 2012Dismissed
United India Insurance Co., Ltd. Vs Y. Ananda Rao and P. Rama Krishna United India Insurance Co., Ltd. Vs Sri Ram Nageena Yadav and Sri Raajendra Prasad Singh
Andhra Pradesh High Court · (2013) 1 ALT 365 : (2012) 135 FLR 959 : (2013) 1 LLJ 24
Workmens Compensation Act, 1923 — Section 2(1), 2(1)(1), 30
High Courts02 Aug 2012Allowed
Nagamuthula Kondaiah Vs State of A.P. and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 699 : (2013) 1 ALT(Cri) 5
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 506, 511Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
High Courts02 Aug 2012
K. Devendra Mohan Vs Nagarjuna Financiers and another
Andhra Pradesh High Court · (2012) 5 ALT 600
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 51
High Courts02 Aug 2012
The Karimnagar Cooperative Urban Bank Limited Vs B. Hanumanlu and Others
Andhra Pradesh High Court · (2013) 1 ALT 608
Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52, 53, 60
High Courts02 Aug 2012Dismissed
Y.V. Anuradha, Managing Director, Andhra Pradesh Women''s Cooperative Finance Corporation Ltd., Yousufguda, Hyderabad Vs The State of A.P. and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 536 : (2013) 1 ALT(Cri) 125
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 142
High Courts02 Aug 2012Allowed
Smt. Potta Bharati Vs The Assistant Labour Officer, Parvathipuram, Vizianagaram District
Andhra Pradesh High Court · (2013) 1 ALD 146 : (2013) 1 ALT 792 : (2013) 136 FLR 821
Minimum Wages Act, 1948 — Section 20(5)(b)
High Courts02 Aug 2012Dismissed
Shaik Mohd. Ali Vs Punjab and Sind Bank and Others
Andhra Pradesh High Court · (2013) 2 ALD 760 : (2013) 4 ALT 16
Constitution of India, 1950 — Article 12
High Courts31 Jul 2012Allowed
Bharat Heavy Electricals Limited Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 62 VST 325
Andhra Pradesh Value Added Tax Act, 2005 — Section 40
High Courts31 Jul 2012Dismissed
K.V. Krishna Rao Vs The State of A.P. and others
Andhra Pradesh High Court · (2012) 07 AP CK 0088
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 16, 17(1)
High Courts31 Jul 2012Allowed
B.V. Ratnam Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 715 : (2013) 1 ALT(Cri) 12
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(d)
High Courts31 Jul 2012
Madhucon-Sino Hydro JV Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALT 319
High Courts31 Jul 2012
M/s. Thermal Systems (Hyderabad) Pvt. Ltd. Vs Andhra Pradesh Electricity Regulatory Commission and Others
Andhra Pradesh High Court · (2012) 07 AP CK 0048
Electricity Act, 2003 — Section 2(39)
High Courts31 Jul 2012Dismissed
Pramod Shyamlal Jee Shahu and Another Vs The State
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 539 : (2012) 3 ALT(Cri) 252
Criminal Procedure Code, 1973 (CrPC) — Section 183, 439Penal Code, 1860 (IPC) — Section 354
High Courts30 Jul 2012Dismissed
Mohammad Saleem Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 505 : (2012) 3 ALT(Cri) 256
Penal Code, 1860 (IPC) — Section 290, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1)(x)
High Courts30 Jul 2012Allowed
Kothappalle Nageshwara Rao Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD 917 : (2013) 1 ALT(Cri) 111
Evidence Act, 1872 — Section 114Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts30 Jul 2012Dismissed
Alok Kumar Sharma Vs Smt. T. Hemalatha
Andhra Pradesh High Court · AIR 2013 AP 7
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(3)Evidence Act, 1872 — Section 103Transfer of Property Act, 1882 — Section 106
High Courts30 Jul 2012Allowed
Gonguluri Srinivasa Sharma and Another Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2013) 1 ALT 432
Land Acquisition Act, 1894 — Section 4(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)