High Courts13 Sept 2012Dismissed
P. Hanumantha Rao (Died) Per L.Rs. and Others Vs P. Satyanarayana (Died) Per L.Rs. and Another
Andhra Pradesh High Court · (2013) 1 ALD 108
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 21 of 62
High Courts13 Sept 2012
Smt. R. Latha Vs G. Narayana and Others
Andhra Pradesh High Court · (2012) 6 ALT 485
High Courts12 Sept 2012Allowed
Smt. Ch. Padmavathi Vs Ch. Sai Babu
Andhra Pradesh High Court · (2013) 1 ALD 165 : (2013) 2 ALT 634 : (2013) 2 DMC 557
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, Order 1 Rule 5Hindu Marriage Act, 1955 — Section 11, 13, 13(1)(i), 13(2), 5(i)Penal Code, 1860 (IPC) — Section 326, 34, 420, 448, 497
High Courts12 Sept 2012Dismissed
Smt. Y. Kanaka Durga Vs The A.P. Tribal Welfare Residential Educational Institutions Society, Hyderabad and Others
Andhra Pradesh High Court · (2012) 09 AP CK 0073
High Courts12 Sept 2012Dismissed
M/s. India Finlease Securities Limited, Chennai Vs Indian Overseas Bank and others
Andhra Pradesh High Court · AIR 2013 AP 10 : (2012) 6 ALT 424 : (2013) 2 BC 289 : (2013) 112 CLA 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 94, 65Constitution of India, 1950 — Article 14, 21, 226Transfer of Property Act, 1882 — Section 5, 54
High Courts12 Sept 2012
Gangula Narasimha and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 179 : (2013) 2 ALT 171
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 19, 37A, 38A, 38EConstitution of India, 1950 — Article 252Trusts Act, 1882 — Section 1, 34, 49, 63
High Courts12 Sept 2012
M.V. Ramanaiah and 2 Others Vs A.P. Secretariat Employees Mutually Aided Cooperative Housing Society Ltd., Hyderabad and 5 Others
Andhra Pradesh High Court · (2013) 1 ALD 242 : (2013) 3 ALT 298
Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 23(3), 23(3), 28, 29, 29(2)
High Courts12 Sept 2012
M/S Prakash Arts Vs The Director General of Police, Lakdikapool, Hyderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 517 : (2013) 3 ALT 177
Constitution of India, 1950 — Article 12, 14, 226
High Courts12 Sept 2012Allowed
Sri. P. Ramanujayya, Attendent, Sri. Y.N. College, Narsapur, West Godavari District and 3 Others Vs The Government of Andhra Pradesh and 3 Others
Andhra Pradesh High Court · (2013) 4 ALD 701
High Courts12 Sept 2012Dismissed
Mohd. Arif Ali Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 29 : (2013) 5 ALT 82
Constitution of India, 1950 — Article 14, 16, 226, 39(d)
High Courts11 Sept 2012
S. Daisy Sunanda Vs Nizam''s Institute of Medical Sciences, Hyderabad and Another
Andhra Pradesh High Court · (2013) 1 ALD 278 : (2013) 2 ALT 633
High Courts11 Sept 2012Dismissed
State of Andhra Pradesh Vs K. Raghu Rama Krishna Raju
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 81
Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Sept 2012Dismissed
Davuluri Malyadri and Another Vs The Collector and District Election Authority, Prakasam District, Ongole and Eleven Others
Andhra Pradesh High Court · (2013) 1 ALT 207
Andhra Pradesh Co-operative Societies Act, 1964 — Section 31, 32(7)(a), 61(3), 61(3), 61(4)Constitution of India, 1950 — Article 226
High Courts11 Sept 2012Allowed
G. Raja Reddy, Died per LRs And 5 others Vs The Chairman and Managing Director, AP Transco, Vidyut Soudha, Hyderabad And 3 others
Andhra Pradesh High Court · (2013) 2 ALD 682 : (2013) 5 ALT 14
Electricity (Supply) Act, 1948 — Section 5
High Courts11 Sept 2012Dismissed
V. Suresh Reddy Vs E. Surya Prakash Goud and State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 116 : (2013) 1 ALT(Cri) 52
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 192, 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Sept 2012Allowed
Sri Vijaya Visakha District Co-operative Milk Producers Vs Andhra Pradesh State Minorities Commission and Syed Habibullah
Andhra Pradesh High Court · (2013) 2 ALD 595 : (2013) 3 ALT 750
Andhra Pradesh State Minorities Commission Act, 1998 — Section 12, 12(d), 2(d), 3, 5
High Courts10 Sept 2012Allowed
Lakku Veera Vinodh and Others Vs Tirumala Tirupathi Devasthanams and Others Y. Srinivasulu Vs The Chairman, Tirumala Tirupathi Devasthanam Managing Committee, Tirumala Tirupathi Devasthanam, Tirumala, Thirupathi, Chittoor District and Others
Andhra Pradesh High Court · (2013) 2 ALD 33
Constitution of India, 1950 — Article 14, 19(1)(g)Motor Vehicles Act, 1988 — Section 115, 13, 46
High Courts10 Sept 2012Dismissed
M. Ramachander Rao Vs The Member (Finance), New Delhi and 2 Others
Andhra Pradesh High Court · (2013) 1 ALD 82 : (2012) 6 ALT 493
High Courts10 Sept 2012Dismissed
Pallamkurthi China Appanna Vs Yenumula Veerayya Dora (died) and others
Andhra Pradesh High Court · (2013) 1 ALD 37 : (2012) 6 ALT 375
High Courts10 Sept 2012Dismissed
Mohd. Ali and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 1 ALT 643
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 3, 4, 5, 6, 7