COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 17 of 62

High Courts03 Oct 2012Allowed

T. Venkata Ramanaiah Vs The Government of Andhra Pradesh and 5 Others

Andhra Pradesh High Court · (2012) 10 AP CK 0031

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 6, 6(c)

High Courts03 Oct 2012Dismissed

M/s. Fizikem Laboratories Pvt. Ltd. and Another Vs The Drugs Inspector and Another

Andhra Pradesh High Court · (2012) 2 ALD 937 : (2012) 2 ALD(Cri) 937 : (2013) 1 ALT(Cri) 128

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17(b), 17(B)(d), 18(a), 18(a)(i), 18(c)

High Courts03 Oct 2012Dismissed

Raghavendra Prestress Products Private Limited Vs Commissioner of Commercial Taxes, Andhra Pradesh, Hyderabad, Commercial Tax Officer No. II, Adoni, Kurnool District and Assistant Commissioner (CT) LTU O/o the Deputy Commissioner (CT), Kurnool

Andhra Pradesh High Court · (2012) 56 VST 513

Constitution of India, 1950 — Article 226, 32Contract Act, 1872 — Section 72

High Courts01 Oct 2012

Gumpenapalli Sulochana Vs The Tahsildar, Burgamaphad, Khammam District and others

Andhra Pradesh High Court · (2013) 1 ALD 119 : (2013) 2 ALT 123

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 226

High Courts01 Oct 2012Dismissed

Indian Telecom Service Association, AP Chapter and Another Vs Union of India and 7 Others

Andhra Pradesh High Court · (2013) 1 ALD 178 : (2013) 2 ALT 118

Administrative Tribunals Act, 1985 — Section 19, 25Constitution of India, 1950 — Article 14

High Courts01 Oct 2012Allowed

Ravuri Raghava Rao Vs Kandukur Municipality and Another

Andhra Pradesh High Court · (2013) 1 ALD 116 : (2013) 3 ALT 518

High Courts01 Oct 2012Dismissed

State of A.P. and Others Vs B. Ranga Reddy and Others

Andhra Pradesh High Court · (2013) 2 ALD 544 : (2013) 1 ALT 556

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 2 Rule 2, Order 20 Rule 5Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts01 Oct 2012Allowed

Yerragogu Mrutyunjaya Rao Vs Marni Kumara Veeraswamy and others

Andhra Pradesh High Court · (2012) 6 ALT 353

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1(5), Order 41 Rule 23Contract Act, 1872 — Section 51, 52Specific Relief Act, 1963 — Section 16(c)

High Courts01 Oct 2012

Radhe Shyam Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 1 ALD 109 : (2013) 3 ALT 102

High Courts28 Sept 2012Dismissed

Assistant Provident Fund Commissioner, Visakhapatnam Vs Employees Provident Fund Appellate Tribunal and Another

Andhra Pradesh High Court · (2013) 1 ALD 87 : (2013) 2 ALT 61 : (2013) 136 FLR 818 : (2013) 2 LLJ 82 : (2013) LLR 437

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 7A, 7IForeign Exchange Regulation Act, 1973 — Section 54

High Courts28 Sept 2012Dismissed

The Taj Mahal Hotel Vs Sri Madvesh Acharya Sri Madvesh Acharya Vs The Taj Mahal Hotel

Andhra Pradesh High Court · (2013) 1 ALT 447 : (2013) 1 LLJ 651

Industrial Disputes Act, 1947 — Section 2A, 2A(2)

High Courts28 Sept 2012Dismissed

M/s. Sri Virupaksha Electricals Pvt. Ltd. Vs The Superintendent Engineer, TL and SS/Metro Circle, Erragadda, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALT 360

High Courts28 Sept 2012Dismissed

D.V.S. Jaganmohan Rao Vs Indian Oil Corporation Limited and Others

Andhra Pradesh High Court · (2013) 4 ALD 15 : (2013) 3 ALT 2

High Courts28 Sept 2012Allowed

Yellapu Atchayyamma (Died), Yellapu Tulasidas and Yellapu Bhavan Sankarjee Vs Karri Ramu, Lanka Appala Patrudu and Yellapu Brahmaji Rao

Andhra Pradesh High Court · (2013) 2 ALD 59 : (2013) 2 ALT 788

Specific Relief Act, 1963 — Section 16(c)

High Courts27 Sept 2012Allowed

Banka Kanaka Rao Vs Kandregula Sanjeev Kumar and Others

Andhra Pradesh High Court · (2012) 6 ALT 627

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9

High Courts27 Sept 2012

Nemuri Lakshminarayana Vs K. Pushpalatha and Another

Andhra Pradesh High Court · (2013) 1 ALD 300 : (2012) 6 ALT 289

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 3

High Courts27 Sept 2012

V. Hanumantha Reddy Vs Assistant Director (Admn.) Directorate General, CRPF, New Delhi and Others

Andhra Pradesh High Court · (2013) 1 ALT 24

High Courts27 Sept 2012Dismissed

Saleem Pasha and others Vs The Assistant Commissioner of Endowments, Karimnagar and Sri Venugopala Swamy Temple, Challur Village, Veenavanka Mandal, Karimnagar District

Andhra Pradesh High Court · (2013) 1 ALD 447 : (2013) 2 ALT 446

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 83

High Courts27 Sept 2012Dismissed

Burra Venkatswamy Goud and Others Vs The District Collector, Ranga Reddy District at Lakdikapool, Hyderabad and Others

Andhra Pradesh High Court · (2013) 1 ALD 172

High Courts27 Sept 2012Allowed

Bathula Ravi Kumar Reddy Vs Shaik Masthan Vali

Andhra Pradesh High Court · (2013) 1 ALD 103 : (2013) 2 ALT 68

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38