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Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 15 of 62

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High Courts08 Oct 2012Allowed

K. Emanuel Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 425 : (2013) 2 ALT(Cri) 228

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471
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High Courts08 Oct 2012Allowed

N. Ashok Kumar Vs Andhra Pradesh Housing Board

Andhra Pradesh High Court · (2013) 2 ALD 671 : (2013) 3 ALT 691

Constitution of India, 1950 — Article 142, 226, 227
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High Courts05 Oct 2012Dismissed

V. Venkateswar Rao (V.V. Rao) Vs The Government of Andhra Pradesh, General Administration Department and others

Andhra Pradesh High Court · (2013) 1 ALT 276

Constitution of India, 1950 — Article 163, 163(3), 166(3), 17, 171Criminal Procedure Code, 1973 (CrPC) — Section 197Representation of the People Act, 1950 — Section 6
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High Courts05 Oct 2012Dismissed

The National Insurance Co. Ltd. Vs Vempada Ramu and Another

Andhra Pradesh High Court · (2013) 1 ALD 432

Motor Vehicles Act, 1988 — Section 163A
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High Courts05 Oct 2012Dismissed

M/s. JMC Products (India) Ltd. Vs Bhagyanagar Infrastructure Ltd.

Andhra Pradesh High Court · (2012) 10 AP CK 0117

Companies Act, 1956 — Section 433, 433(e), 433(f), 434(1), 434(1)(a)Contract Act, 1872 — Section 62Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts05 Oct 2012Dismissed

Director-HR, Ushodaya Enterprises Pvt. Ltd. Vs Dy. Secy to Govt., State of A.P., Hyd and 4 others

Andhra Pradesh High Court · (2013) 2 ALT 400 : (2013) 1 LLJ 338

Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 12, 2
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High Courts05 Oct 2012Dismissed

M. Narasimha Reddy and Another Vs The Management, A.P. Dairy Development Co-Operative Federation Ltd, Lalapet, Hyderabad and Another

Andhra Pradesh High Court · (2012) 6 ALT 249 : (2013) 136 FLR 109 : (2013) LabIC 886 : (2013) 1 LLN 99

Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2)
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High Courts05 Oct 2012Dismissed

E. Sai Ram and Others Vs Union of India and Others

Andhra Pradesh High Court · (2013) 2 ALD 678

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High Courts05 Oct 2012

Ajay Kumar Gupta Dochania Vs M/s. Bhagyanagar Silk Mills Pvt. Ltd, a Private Limited Company and another

Andhra Pradesh High Court · (2013) 115 CLA 123 : (2013) 178 CompCas 135 : (2013) 3 CompLJ 561

Companies Act, 1956 — Section 13, 13(1), 13(1)(c), 13(1)(d), 13(1)(d)(i)
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High Courts05 Oct 2012

State Bank of Hyderabad, MSME Branch, Warangal Vs The Tahsildar, Hanamkonda Mandal, Warangal District and others

Andhra Pradesh High Court · (2013) 1 ALD 333 : (2013) 4 ALT 51

Andhra Pradesh Revenue Recovery Act, 1864 — Section 17, 22, 35, 36, 42
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High Courts05 Oct 2012Dismissed

T. Satyanarayana Vs Y. Lakshma Reddy @ Lachi Reddy and 6 others

Andhra Pradesh High Court · AIR 2013 AP 47 : (2013) 1 ALT 64

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High Courts05 Oct 2012Allowed

M/s. Air India Limited (formerly National Aviation Company of India Limited) and Another Vs S.P.D. Sudhakar

Andhra Pradesh High Court · (2013) 1 ALD 280 : (2013) 4 ALT 68 : (2013) LabIC 1230

Air Corporations (Transfer of Undertakings and Repeal) Act, 1994 — Section 11, 8Air Corporations Act, 1953 — Section 42(2)(b), 45, 45(2)(b)Companies Act, 1956 — Section 630
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High Courts05 Oct 2012Dismissed

National Insurance Co. Ltd. Vs Vempada Ramu and Others

Andhra Pradesh High Court · (2013) 1 ALT 165

Motor Vehicles Act, 1988 — Section 163A
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High Courts05 Oct 2012Allowed

J. Govardhan Reddy Vs Collector and District Magistrate

Andhra Pradesh High Court · (2013) 1 ALT 186

Constitution of India, 1950 — Article 22(3)(b)Penal Code, 1860 (IPC) — Section 378, 379
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High Courts05 Oct 2012Allowed

Bandi Venkateswarlu Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 219

Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
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High Courts05 Oct 2012Dismissed

Aijaz Ali Qureshi and Others Vs The State of A.P. and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 150 : (2013) 2 ALT(Cri) 317

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181
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High Courts05 Oct 2012Dismissed

Central Bureau of Investigation Vs Dr. G. Venkateshwar Rao Naidu

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 136 : (2013) 2 ALT(Cri) 305 : (2013) CriLJ 2402

Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 156(3), 190, 202Prevention of Corruption Act, 1988 — Section 19, 6
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High Courts05 Oct 2012Dismissed

The New India Assurance Company Limited Vs Banoth Gopal and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD 239 : (2013) 2 ALT 30 : (2013) 136 FLR 1023 : (2013) 1 LLJ 725

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High Courts05 Oct 2012

Bandi Venkateswarlu Vs The State of Andhra Pradesh State of A.P. Vs Bandi Venkateswarlu

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 254

Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
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High Courts05 Oct 2012Dismissed

Vasa Hiriprasada Reddy Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 649 : (2013) 2 ALT(Cri) 196

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 408, 415, 420
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