COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 9 of 62

High Courts15 Nov 2012

Dasina Venkata Ramana Vs Setti Rambabu Naidu (Died per L. Rs) and Others

Andhra Pradesh High Court · (2013) 3 ALT 609 : (2013) 3 ALT 605

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50BAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 92, Order 21 Rule 94, Order 21 Rule 95

High Courts15 Nov 2012Dismissed

Akena Brahmaiah Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 165 : (2013) 2 ALT(Cri) 61

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b)(i)Penal Code, 1860 (IPC) — Section 190, 191, 193, 193, 194

High Courts15 Nov 2012Dismissed

Chaluvadi Murali Krishna and Another Vs District Legal Service Authority, Prakasam District, Ongole and Others

Andhra Pradesh High Court · AIR 2013 AP 41 : (2013) 1 ALD 320 : (2013) 2 ALT 10 : (2013) 2 ARBLR 401

Constitution of India, 1950 — Article 226, 227, 37, 38, 39Legal Services Authorities Act, 1987 — Section 19, 19(5), 19(5)(i), 19(5)(ii), 20Penal Code, 1860 (IPC) — Section 323, 453, 506, 509

High Courts14 Nov 2012

M. Rajamma Sharma and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 2 ALD 412 : (2013) 3 ALT 113

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3

High Courts09 Nov 2012

Smt. Hameedunnisa Begum (died) per Lrs. Vs Sri B.S. Sarvotham

Andhra Pradesh High Court · (2013) 1 ALD 195 : (2013) 4 ALT 721 : (2012) 6 ALT 779

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Constitution of India, 1950 — Article 141

High Courts09 Nov 2012Dismissed

United India Insurance Company Limited Vs Tholikonda Ankamma and Others

Andhra Pradesh High Court · (2013) 1 ALD 719 : (2013) 2 ALT 558

Motor Vehicles Act, 1988 — Section 147(1)(b), 147(1)(b)(i), 166

High Courts09 Nov 2012Dismissed

Meenavalli Govindu, Meenavalli Usha Padma, and Meenavalli Adilakshmi Vs Meenavalli Adilakshmi, Andhra Pradesh at Hyderabad and Meenavalli Santha Kumari Rao

Andhra Pradesh High Court · AIR 2013 AP 75 : (2013) 1 ALD 318 : (2013) 3 ALT 289

Registration Act, 1908 — Section 17(b)

High Courts09 Nov 2012Allowed

S.K. China Dasthagiri Vs Union of India

Andhra Pradesh High Court · (2013) 4 ALD 330

High Courts09 Nov 2012Dismissed

Chatak Agro (India) Pvt. Ltd. Vs The Commissioner of Agriculture, Government of Andhra Pradesh, Hyderabad and 3 Others

Andhra Pradesh High Court · (2013) 1 ALD 555 : (2013) 1 ALT 215

Companies Act, 1956 — Section 2(h)

High Courts09 Nov 2012Allowed

Shriram Chits (P) Ltd. Vs M.A. Saber and Others

Andhra Pradesh High Court · (2013) 1 ALT 182

Andhra Pradesh Chit Funds Act, 1971 — Section 3Chit Funds Act, 1982 — Section 85, 85(1), 90General Clauses Act, 1897 — Section 6

High Courts09 Nov 2012Dismissed

T. Jyothi, Teacher, Madhupada Village Gantyada Mandal, Vizianagaram District and two Others Vs Govt. of A.P. and four Others

Andhra Pradesh High Court · (2013) 2 ALD 439 : (2013) LabIC 572

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 2(i), 2(t), 32, 33

High Courts09 Nov 2012Dismissed

Acting Cdr. C. Gopinathan VSM No. 80131 R Vs The Union of India, The Chief of the Naval Staff, Naval Head Quarters, Sena Bhavan, "C" Wing, New Delhi and The Armed Forces Tribunal, Regional Branch, Chennai S. Masion Vs The Union of India and Armed forces Tribunal, Regional Bench, Chennai Lt. Col.G.S. Bhullar (IC-50773 W) Vs The Union of India and Others

Andhra Pradesh High Court · (2013) 2 ALD 478 : (2013) 3 ALT 172

Administrative Tribunals Act, 1985 — Section 28, 5(6)Air Force Act, 1950 — Section 4Armed Forces Tribunals Act, 2007 — Section 14, 19, 29, 30, 30(2), 31, 31(2)

High Courts08 Nov 2012Allowed

Pulipati Anjaneyulu Vs Polepalli Subbaiah and Others

Andhra Pradesh High Court · (2013) 1 ALD 293 : (2013) 3 ALT 291

Provincial Insolvency Act, 1920 — Section 10, 28, 28(2), 9

High Courts08 Nov 2012Dismissed

Nalnaru Shanmugam Vs Nalnaru Narayanaiah

Andhra Pradesh High Court · (2013) 1 ALD 301 : (2013) 3 ALT 497

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73

High Courts08 Nov 2012

Syed Ali Murtuza Quadri Vs Syed Abdul Raoof Quadri and Others

Andhra Pradesh High Court · (2013) 2 ALD 81 : (2013) 2 ALT 239

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 5, Order 41 Rule 33, 107

High Courts08 Nov 2012Dismissed

United India Insurance Co. Ltd. Vs Mangila Ajmeera and Another

Andhra Pradesh High Court · (2013) 1 ALD 637 : (2013) 2 ALT 289

High Courts08 Nov 2012

Kalyani Gerdau Steels Ltd. Vs Balireddygari Nagalakshmamma and Others

Andhra Pradesh High Court · (2013) 2 ALD 28 : (2013) 3 ALT 39

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts07 Nov 2012Dismissed

Mumtaz Educational and Welfare Society Vs Director, Maulana Azad National Urdu University and Others

Andhra Pradesh High Court · (2013) 3 ALD 122 : (2013) 3 ALT 517

High Courts07 Nov 2012Allowed

Atmakuri Narayana Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 250

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 498A

High Courts07 Nov 2012Allowed

Bavirisetti Nagamani and Others Vs Guthikonda Rama Prakash and Others

Andhra Pradesh High Court · (2013) 2 ALD 653

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27