High Courts26 Nov 2012
Boya Pikkili Pedda Venkataswamy Vs Boya Ramakrishnudu
Andhra Pradesh High Court · (2013) 2 ALD 96 : (2013) 2 ALT 214
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 7 of 62
High Courts23 Nov 2012
State of A.P. Vs M/s. Hotel Swapna Bar and Restaurant, Guntur and Others
Andhra Pradesh High Court · (2013) 58 VST 458
Constitution of India, 1950 — Article 265, 366
High Courts23 Nov 2012Dismissed
Commissioner of Income Tax-1 Vs Bhooratnam and Co.
Andhra Pradesh High Court · (2013) 216 TAXMAN 6
Income Tax Act, 1961 — Section 199, 199(1), 199(3), 260A, 60
High Courts23 Nov 2012
Prof. M. Dharmender Rao Vs Telangana University and Another
Andhra Pradesh High Court · (2013) 3 ALD 729 : (2013) 4 ALT 104
High Courts23 Nov 2012Allowed
St. Mary s Engineering College and Others Vs The All India Council for Technical Education (AICTE) and Others
Andhra Pradesh High Court · (2013) 2 ALD 120 : (2013) 1 ALT 506
All India Council for Technical Education Act, 1987 — Section 10, 10(1), 10(1)(a), 10(1)(e), 10(i)Andhra Pradesh Education Act, 1982 — Section 20, 20(1), 20(1)(a), 20(3)(a)(i)Constitution of India, 1950 — Article 14, 16, 19, 19(1)(g), 226
High Courts23 Nov 2012Dismissed
B. Ravi Yadav Vs Cherkula Uday Kumar and others
Andhra Pradesh High Court · (2013) 1 ALD 733 : (2013) 2 ALT 245
Evidence Act, 1872 — Section 77, 79Registration of Births and Deaths Act, 1969 — Section 13, 13(3)Representation of the People Act, 1951 — Section 123, 77
High Courts23 Nov 2012
Chigulla Koteswaramma Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2013) 2 ALD 357
Motor Vehicles Act, 1988 — Section 163A
High Courts23 Nov 2012Dismissed
Shaik Fareed Vs The Government of Andhra Pradesh And Others
Andhra Pradesh High Court · (2013) 1 ALD 464 : (2013) 1 ALT 577 : (2013) 2 RCR(Civil) 734
Haj Committee Act, 2002 — Section 4Representation of the People Act, 1951 — Section 10, 100, 100(1)(d), 11, 7Waqf Act, 1995 — Section 13, 13, 14, 14, 14(1)(b)
High Courts22 Nov 2012Dismissed
Reparla Venkata Gopala Ratnam Vs State of A.P.
Andhra Pradesh High Court · (2012) 11 AP CK 0073
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13, 13(1)(d), 13(1)(d)(ii), 13(2)
High Courts22 Nov 2012Allowed
C.V. Manoharan Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 448 : (2013) 3 ALT 138
Stamp Act, 1899 — Section 40
High Courts22 Nov 2012
K. Ashok Kumar and 10 Others Vs The Greater Hyderabad Municipal Corporation and Another
Andhra Pradesh High Court · (2013) 2 ALD 25 : (2013) 2 ALT 517
Hyderabad Municipal Corporation Act, 1955 — Section 636
High Courts22 Nov 2012Dismissed
Yelakala Rangarao and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 269 : (2013) 2 ALT(Cri) 46
Criminal Procedure Code, 1973 (CrPC) — Section 164, 197, 197(1), 482Penal Code, 1860 (IPC) — Section 120B, 34, 423, 447, 468
High Courts21 Nov 2012Dismissed
National Mineral Development Corporation Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 58 VST 136
Constitution of India, 1950 — Article 366(28)
High Courts21 Nov 2012Dismissed
M/s. Degala Veerabhadra Rao and Others Vs Varanasi Laxminarayana
Andhra Pradesh High Court · (2013) 2 ALD 663 : (2013) 3 ALT 105
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)(i), 11, 22, 8
High Courts21 Nov 2012Dismissed
Chandra Sai Vasudha Annapurna Represented by her father and natural guardian Chandra Durga Sagar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALT 740
Constitution of India, 1950 — Article 14, 16
High Courts21 Nov 2012
M. Venkata Sekhar Vs Principal Secretary to Government and Others
Andhra Pradesh High Court · (2013) 3 ALT 538
Constitution of India, 1950 — Article 162, 226, 309, 371D, 371D(10)Evidence Act, 1872 — Section 101
High Courts21 Nov 2012
Kancharla Ramabrahmam and Others Vs Visakhapatnam Urban Development Authority and Others
Andhra Pradesh High Court · (2013) 1 ALD 756 : (2013) 2 ALT 255
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 8Land Acquisition Act, 1894 — Section 11A, 4(1)
High Courts20 Nov 2012Dismissed
Churukuru Narayana @ Arava Narayana Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 85
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts20 Nov 2012
The Andhra Pradesh State Road Transport Corporation and Others Vs B. Kanaka Ratnabai and Others
Andhra Pradesh High Court · (2013) ACJ 1593 : (2013) 1 ALT 727
Motor Vehicles Act, 1988 — Section 103, 140, 145(c), 146, 146(3)(b)
High Courts20 Nov 2012Dismissed
Kolasani Rajya Lakshmi Vs Regional Passport Officer, Secunderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 22 : (2013) 2 ALT 527
Passports Act, 1967 — Section 10, 10(3), 10(3)(e)Penal Code, 1860 (IPC) — Section 420, 493