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Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 5 of 62

High Courts05 Dec 2012Allowed

K. Neelavathamma Vs State

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 641 : (2013) 2 ALT(Cri) 207

Finance Act, 1994 — Section 76, 77Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 20(1)
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High Courts04 Dec 2012Dismissed

State Vs R. Krishnaiah

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 331 : (2013) 2 ALT(Cri) 118

Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(1)(d), 13(2), 7
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High Courts03 Dec 2012

Kone Elevator India Private Limited Vs The Presiding Officer, The Industrial Tribunal-cum-Labour Court, Guntur and P. Ravi Sankar Rao and 2 Others

Andhra Pradesh High Court · (2013) 2 ALD 704 : (2013) 3 ALT 477 : (2013) 138 FLR 621 : (2013) 2 LLJ 346 : (2013) 1 LLN 78

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 13, 11, 151Industrial Disputes Act, 1947 — Section 17, 17B, 2(A)(2), 2(s), 2AIndustrial Employment (Standing Orders) Act, 1946 — Section 5
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High Courts03 Dec 2012

M/s. Omkar Fertilizers Pvt., Ltd. and Mr. Gadde Yesu Babu Vs The Government of Andhra Pradesh, Agriculture and Cooperation (Agri- V) Department, Secretariat Buildings, Hyderabad M/s Lakshmi Ganesh Agro Fertilizers Ltd. and Mr. B. Mohan Reddy Vs The Government of Andhra Pradesh, Agriculture and Cooperation (Agri- V) Department, Secretariat Buildings, Hyderabad Andhra Pradesh Fertilizer Mixtures Manufacturers Association, Venkatarayapuram, Tanuku, West Godavari District and Others Vs The Government of India, Ministry of Chemicals and Fertilizers, Department of Fertilizers and Others

Andhra Pradesh High Court · (2013) 3 ALD 326 : (2013) 4 ALT 135

Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3
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High Courts30 Nov 2012Allowed

Soma Rama Chandram and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 397 : (2013) ALLMR(Cri) 205 : (2013) 2 ALT(Cri) 101 : (2013) CriLJ 1351 : (2013) 3 RCR(Civil) 707 : (2013) 3 RCR(Criminal) 703

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 125, 127(2), 151Constitution of India, 1950 — Article 15(3), 20(3), 21, 39Criminal Procedure Code, 1973 (CrPC) — Section 482
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