High Courts09 Oct 1952
Chathakni Ramulu Vs Chathakni Ganga Ram
Andhra Pradesh High Court · AIR 1953 AP 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1952
112 judgments · page 2 of 6
High Courts08 Oct 1952
Ramchandra Reddy Vs Shankaramma
Andhra Pradesh High Court · AIR 1953 AP 131
Constitution of India, 1950 — Article 132, 133, 226Hyderabad Atiyat Inquiries Act, 1952 — Section 13Supreme Court of Judicature Act, 1884 — Section 15
High Courts07 Oct 1952Dismissed
Jeevan Khatoon and Others Vs Mehtab Khatoon and Others
Andhra Pradesh High Court · AIR 1953 AP 77
Evidence Act, 1872 — Section 101, 102, 103Transfer of Property Act, 1882 — Section 39, 53
High Courts07 Oct 1952
Mohd. Kasim Vs Mohd. Munawar Khan
Andhra Pradesh High Court · AIR 1953 AP 178
Workmens Compensation Act, 1923 — Section 22, 6
High Courts30 Sept 1952
Mohommed Sadruddin Khan Vs Gulam Mohiuddin
Andhra Pradesh High Court · (1952) 09 AP CK 0002
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 112, 130, 53A
High Courts26 Sept 1952
State of Hyderabad Vs Ahmed Mohiuddin
Andhra Pradesh High Court · AIR 1953 AP 59 : (1953) CriLJ 477
Constitution of India, 1950 — Article 166
High Courts25 Sept 1952
Md. Abdullah Vs Saleha Bi and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0009
Court Fees Act, 1870 — Section 7Hyderabad Court Fees Act, 1870 — Section 4(9)(D), 7(4)
High Courts23 Sept 1952Dismissed
Afzal Begum Vs Guiana Samdani and Others
Andhra Pradesh High Court · AIR 1953 AP 136
High Courts23 Sept 1952
Abdul Ali Vs Rupchand and Another
Andhra Pradesh High Court · (1952) 09 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 47Hyderabad Money Lenders Act, 1349 — Section 12
High Courts23 Sept 1952
Tahira Begum Vs State of Hyderabad and others
Andhra Pradesh High Court · AIR 1952 AP 40
Constitution of India, 1950 — Article 136, 14, 15, 154(2), 166
High Courts22 Sept 1952
Narsing Rao Ramkrishnayya Vs Veerayya Rajanna and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts22 Sept 1952Allowed
Narsimgeer Vs Satyanarayan Baghade and Another
Andhra Pradesh High Court · AIR 1953 AP 193
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, Order 21 Rule 60
High Courts19 Sept 1952Dismissed
Laxminarayan Bhayya Vs The Praga Tools Corporation Ltd.
Andhra Pradesh High Court · AIR 1953 AP 126 : (1953) 23 CompCas 198
Companies Act, 1913 — Section 38
High Courts19 Sept 1952
Mumtajuddin and Others Vs Fatima Begum
Andhra Pradesh High Court · AIR 1953 AP 52
Civil Procedure Code, 1908 (CPC) — Section 113
High Courts19 Sept 1952Allowed
Harikishen Vs Ramchander and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0008
Constitution of India, 1950 — Article 226
High Courts19 Sept 1952
Abdul Fatah Khan Vs The Government of Hyderabad and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0003
Constitution of India, 1950 — Article 14
High Courts16 Sept 1952
Venkat Babaiah and Others Vs . Venkat Ratnayya and Others
Andhra Pradesh High Court · (1952) 09 AP CK 0017
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
High Courts16 Sept 1952
Samrat Mul and Others Vs Indar Mul
Andhra Pradesh High Court · (1952) 09 AP CK 0010
Stamp Act, 1899 — Section 2(5), 22
High Courts12 Sept 1952Allowed
Mohamed Athar and Another Vs Narsingh Das Jaju and Another
Andhra Pradesh High Court · AIR 1953 AP 127
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts12 Sept 1952
Mangani Ram Nathumal Vs Government of India
Andhra Pradesh High Court · (1952) 09 AP CK 0016
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31, 9Railways Act, 1890 — Section 77, 80