High Courts31 Jan 1952
Mohommed Binsalim Vs Fakira Mohommed
Andhra Pradesh High Court · (1952) 01 AP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Hyderabad Money Lenders Act, 1349 — Section 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1952
112 judgments · page 6 of 6
High Courts25 Jan 1952
Basappa and others Vs Parwatamma
Andhra Pradesh High Court · AIR 1952 AP 39
Hyderabad High Court Act — Section 10(2)
High Courts18 Jan 1952
Muzaffaruddin Vs Hajira Begum and others
Andhra Pradesh High Court · AIR 1952 AP 39
High Courts11 Jan 1952
Thatha Rao Dada Rao Vs JummarIal Dhanji and Another
Andhra Pradesh High Court · (1952) 01 AP CK 0006
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 8 Rule 5, 100
High Courts11 Jan 1952
Hussain Ali Vs The State of Hyderabad
Andhra Pradesh High Court · (1952) CriLJ 1005
Criminal Procedure Code, 1898 (CrPC) — Section 197Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 120B, 161, 165, 201, 279
High Courts09 Jan 1952
K.B. Irani and another Vs The Custodian of Evacuee Property, Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 39
Administration of Evacuee Property Act, 1950 — Section 2, 2(j), 40
High Courts09 Jan 1952Dismissed
Barket Lal Vs Devidas and Others
Andhra Pradesh High Court · AIR 1953 AP 29
Civil Procedure Code, 1908 (CPC) — Section 13, 14
High Courts09 Jan 1952
G. Ramchandrayya Vs Nethi Iswarayya
Andhra Pradesh High Court · AIR 1952 AP 39
Civil Procedure Code, 1908 (CPC) — Section 115, 40
High Courts07 Jan 1952
Ali Mohomed Vs Mahomed abdul Gani and Others
Andhra Pradesh High Court · AIR 1952 AP 146 : (1952) CriLJ 1297
High Courts04 Jan 1952
Hussaini Begum Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 39
Administration of Evacuee Property Act, 1950 — Section 7
High Courts04 Jan 1952
Rajeshwar Rao Vs Bansidhar Rao
Andhra Pradesh High Court · (1952) CriLJ 1299
Criminal Procedure Code, 1898 (CrPC) — Section 197, 96
High Courts03 Jan 1952
Roognath Vs Modi Food Production Co. Ltd.
Andhra Pradesh High Court · AIR 1952 AP 39
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 5, Order 13 Rule 7, Order 7 Rule 17Criminal Procedure Code, 1898 (CrPC) — Section 78Hyderabad Civil Procedure Code, 1323 — Section 167, 169