High Courts23 Jul 1952
Rashid Chenoy Vs Raja Pratapgirji
Andhra Pradesh High Court · (1952) 07 AP CK 0010
Registration Act, 1908 — Section 87
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1952
112 judgments · page 4 of 6
High Courts21 Jul 1952
Mohamad Hydar and Others Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 33 : (1953) CriLJ 454
Arms Act, 1959 — Section 10, 12, 19Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 13, 132, 14, 143, 227
High Courts18 Jul 1952Allowed
Shabbir Ali Hussain Vs Janaba Sartaj Jaha Begum
Andhra Pradesh High Court · AIR 1953 AP 128
High Courts17 Jul 1952
Sharfaji Rao Vs Commissioner of Sales Tax
Andhra Pradesh High Court · AIR 1952 AP 39
Constitution of India, 1950 — Article 286
High Courts17 Jul 1952
Kishorilal and Others Vs Raja Rameshwardas
Andhra Pradesh High Court · (1952) 07 AP CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 1952
Ahamad Mohiuddin Vs Abdurrahman
Andhra Pradesh High Court · (1952) 07 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Jul 1952Allowed
Waman Rao Vs Daulat Rao
Andhra Pradesh High Court · (1952) 07 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts09 Jul 1952
Central Bank of India Ltd. Vs Badey and Others
Andhra Pradesh High Court · (1952) 07 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 43 Rule 1, 148
High Courts08 Jul 1952
Shripathy and Others Vs State
Andhra Pradesh High Court · AIR 1953 AP 12 : (1953) CriLJ 101
Criminal Procedure Code, 1898 (CrPC) — Section 260, 262, 263, 264, 265
High Courts01 Jul 1952
Hiranand Ramsukh Vs The State of Hyderabad
Andhra Pradesh High Court · (1952) 07 AP CK 0013
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 4, 7Income Tax Act, 1922 — Section 66(1), 66(3)Income Tax Rules, 1962 — Rule 7
High Courts30 Jun 1952
Ahmad-un-Nissa Begum and Others Vs The State and Others
Andhra Pradesh High Court · (1952) 06 AP CK 0004
Constitution of India, 1950 — Article 226, 31BHyderabad Atiyat Inquiries Act, 1952 — Section 13
High Courts30 Jun 1952Allowed
Mohammed Jamaluddin Vs Zainab Begum
Andhra Pradesh High Court · AIR 1953 AP 19
High Courts25 Jun 1952
Syed Yakub Ali Vs Addl. Collector and Others
Andhra Pradesh High Court · AIR 1953 AP 184
High Courts19 Jun 1952Allowed
Bansilal Singh Vs Benjamin Paul and Others
Andhra Pradesh High Court · AIR 1953 AP 206
High Courts19 Jun 1952Allowed
Abdul Aziz Vs State
Andhra Pradesh High Court · AIR 1953 AP 5
Hyderabad Municipal Corporation Act, 1950 — Section 31(1)
High Courts14 Jun 1952
Pingle Kodanda Ramma Reddy Vs J.K. Ram Rao
Andhra Pradesh High Court · (1952) 06 AP CK 0008
Penal Code, 1860 (IPC) — Section 380
High Courts06 Jun 1952
State of Hyderabad Vs Murahari Rao and Others
Andhra Pradesh High Court · (1953) CriLJ 116
Criminal Procedure Code, 1898 (CrPC) — Section 190, 193, 254, 351, 437
High Courts09 May 1952
Raj Bahadur Goud Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 277 : (1953) CriLJ 1845
Preventive Detention Act, 1950 — Section 7
High Courts16 Apr 1952
S. Ramanadhan Vs The State of Hyderabad
Andhra Pradesh High Court · (1952) CriLJ 1756
Preventive Detention Act, 1950 — Section 3(1)