High Courts14 Aug 1985
Vijayanagaram Narasimha Rao and Others Vs Ghanashyam Das Tapadia and Others
Andhra Pradesh High Court · (1986) ACJ 850 : (1986) 60 CompCas 697
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1985
169 judgments · page 3 of 9
High Courts13 Aug 1985
Pentapati Chitti Mahalakshmi Vs Gannavarapu Subba Rap and Others
Andhra Pradesh High Court · AIR 1986 AP 52
Andhra Pradesh (Andhra Area) Hereditary Village Offices Act, 1895 — Section 12, 3(4)Andhra Pradesh (Andhra Area) Hereditary Village Offices Laws (Repeal) Act, 1969 — Section 2(3)Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3, 7
High Courts13 Aug 1985
Commissioner of Income Tax Vs Warner Hindustan Ltd.
Andhra Pradesh High Court · (1987) 165 ITR 692
Income Tax Act, 1961 — Section 261
High Courts12 Aug 1985
In Re: Yerasuri Lakshminarayana Murthy
Andhra Pradesh High Court · (1986) CriLJ 1846
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts12 Aug 1985
M. Obula Reddy, Adv. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1985) 08 AP CK 0011
Constitution of India, 1950 — Article 329
High Courts09 Aug 1985
Jagaram and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1985) 08 AP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 161, 396
High Courts08 Aug 1985
Patalapati Venkatanarasayyamma Vs Susarla Subbalaxmi
Andhra Pradesh High Court · (1987) 1 ACC 97 : (1986) ACJ 526
Employees Compensation Act, 1923 — Section 10A, 19, 3, 4, 4AInterest Act, 1978 — Section 4
High Courts07 Aug 1985
Kerala Transport Co., Hyderabad and Vs Atul Kumar Agarwal
Andhra Pradesh High Court · AIR 1986 AP 306
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 2(8)Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106, 111
High Courts06 Aug 1985
V. Govindarajulu and Vs The Regional Transport Officer, Anantapur and Others
Andhra Pradesh High Court · AIR 1986 AP 7
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 12, 3, 4Constitution of India, 1950 — Article 133Motor Vehicles Act, 1939 — Section 2(29), 2(3), 60
High Courts05 Aug 1985
K. Venkatadri Sarma Vs Inspector General of Registration and Stamps, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1986 AP 256 : (1986) 2 ALT 409 : (1987) 1 APLJ 64
Andhra Pradesh Housing Board (Allotment on Lease cum — Sale of Tenement and Premises) Regulations, 1973 — Regulation 10, 4, 5Andhra Pradesh Housing Board Act, 1956 — Section 71Stamp Act, 1899 — Article 31, 35, 5, 6, 2(14)
High Courts05 Aug 1985
T. Lakshmana Reddy Vs The Government of India
Andhra Pradesh High Court · (1986) 1 LLJ 296
Constitution of India, 1950 — Article 226
High Courts05 Aug 1985
Mandegam Radhakrishna Reddy Vs Sri Bharathi Velu Bus Service and Presiding Officer, Labour Court, Guntur
Andhra Pradesh High Court · AIR 1986 AP 102 : (1985) 3 APLJ 352 : (1986) 1 LLJ 336
Industrial Disputes Act, 1947 — Section 10, 25, 25FF, 25FFF, 33CMinimum Wages Act, 1948 — Section 20, 20(1)
High Courts02 Aug 1985
India Cable Co. Ltd. Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1987 AP 28
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
High Courts02 Aug 1985
Karnati Mallikarjuna Rao and Co. Vs Korlapati Krishna Murthy
Andhra Pradesh High Court · (1986) 60 CompCas 462
Andhra Pradesh Chit Funds Act, 1971 — Section 12, 3, 6Trusts Act, 1882 — Section 84
High Courts01 Aug 1985
Assistant Collector of Central Excise, Rajahmundry and Another Vs Andra Pradesh Paper Mills Ltd.
Andhra Pradesh High Court · (1988) 15 ECC 120 : (1987) 32 ELT 684
Central Excise Rules, 1944 — Rule 233Central Excises and Salt Act, 1944 — Section 4, 4(4)
High Courts31 Jul 1985
New India Assurance Co. Ltd. Vs Chotinabee and Others
Andhra Pradesh High Court · (1986) 2 ACC 306 : (1985) 2 ALT 505
Motor Vehicles Act, 1939 — Section 110A, 92A(1), 92E, 93(ba)
High Courts31 Jul 1985
Mohd. Abdul Raheem Vs Chakkala Parvatamma and Others
Andhra Pradesh High Court · (1987) 1 ACC 473 : (1986) ACJ 785
Motor Vehicles Act, 1988 — Section 95(2)
High Courts31 Jul 1985
New India Assurance Company Ltd. Vs Chotinabee and Others, Mastanbee and Others, Punganuru Kaseem Saheb., S.K. Khader Bhasha and Others
Andhra Pradesh High Court · (1986) 2 ACC 306 : (1986) ACJ 120 : (1987) 62 CompCas 298
Motor Vehicles Act, 1939 — Section 110A, 92A, 92E, 93
High Courts25 Jul 1985
Bhavirisetti Deva Mohana Rao and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1985) 07 AP CK 0003
Constitution of India, 1950 — Article 320, 320(3)Prevention of Food Adulteration Act, 1954 — Section 10, 11(3), 12, 13, 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9, 9
High Courts23 Jul 1985
Chittavalasa Jute Mills Ltd. Vs Commissioner of Survey, Settlements and Land Records and The Chief Controlling Revenue Authority, Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1985 AP 391 : (1985) 3 APLJ 273
Stamp Act, 1899 — Article 35, 6, 2(17)