COURT ARCHIVE

Andhra Pradesh High Court judgments, 1985

169 judgments · page 9 of 9

High Courts21 Jan 1985

P. Subrahmanyam and Others Vs Income Tax Officer

Andhra Pradesh High Court · (1987) 165 ITR 409

Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 — Section 10

High Courts19 Jan 1985

Andhra Pradesh High Court · (1986) 1 ACC 433 : AIR 1985 AP 263

High Courts19 Jan 1985

Andhra Pradesh High Court · (1986) 60 CompCas 372

High Courts19 Jan 1985

Andhra Pradesh High Court · (1986) 1 LLJ 158

Food Corporation of India Staff Regulations, 1971 — Regulation 19(1), 58Food Corporations Act, 1964 — Section 45

High Courts19 Jan 1985

Andhra Pradesh High Court · (1986) 9 ECC 317 : (1985) ECR 1001 : (1987) 27 ELT 273

Apprentices Act, 1961 — Section 18Central Excises and Salt Act, 1944 — Section 3, 35

High Courts19 Jan 1985

Andhra Pradesh High Court · (1985) 153 ITR 794

Income Tax Act, 1961 — Section 131, 131(1A), 131(3), 132, 132(10)

High Courts13 Jan 1985

Andhra Pradesh High Court · (1985) 1 APLJ 315 : (1985) CriLJ 1366

Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 307

High Courts13 Jan 1985

Andhra Pradesh High Court · AIR 1985 AP 393 : (1985) 2 APLJ 241

Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16, 20

High Courts13 Jan 1985

Andhra Pradesh High Court · (1982) 2 ALT 455

Penal Code, 1860 (IPC) — Section 146, 148, 149, 324, 71