High Courts03 Mar 1955
Madras (now Andhra) State Vs Kalahasteeswaraswamy Temple and Another
Andhra Pradesh High Court · (1955) 03 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,787 of 1,815
High Courts28 Feb 1955Dismissed
Bhoom Reddi and others Vs Hyderabad State and another
Andhra Pradesh High Court · (1955) 02 AP CK 0003
High Courts25 Feb 1955
Nori Srirama Sastri Vs Nori Lakshmidevamma and Others
Andhra Pradesh High Court · AIR 1955 AP 200
High Courts25 Feb 1955
In Re: Ummadi Pulla Reddi and others
Andhra Pradesh High Court · AIR 1956 AP 17
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324
High Courts25 Feb 1955
Vissavajjula Mahadeva Sastri Vs Pothula Srreramamurty
Andhra Pradesh High Court · AIR 1955 AP 282
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Feb 1955Dismissed
Abdul Faiz Fakhr and others Vs Abdul Hafeez and others
Andhra Pradesh High Court · (1955) 02 AP CK 0008
Transfer of Property Act, 1882 — Section 58, 58(c), 58(e)
High Courts17 Feb 1955
Machiraju Mahalakshmamma Vs Suryanarayana Vishnubhotla and Others
Andhra Pradesh High Court · AIR 1955 AP 192
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114
High Courts17 Feb 1955
Public Prosecutor, Andhra Vs Palapati Ramakrishnaiah
Andhra Pradesh High Court · AIR 1955 AP 190
Criminal Procedure Code, 1898 (CrPC) — Section 348, 367Penal Code, 1860 (IPC) — Section 75
High Courts16 Feb 1955
Dinshaw Italia Vs State of Hyderabad
Andhra Pradesh High Court · (1955) 02 AP CK 0005
Constitution of India, 1950 — Article 31Land Acquisition Act, 1894 — Section 11, 36
High Courts11 Feb 1955
Tungabhadra Industries Ltd., Kurnool Vs Commercial Tax Officer, Kurnool
Andhra Pradesh High Court · AIR 1955 AP 257
High Courts10 Feb 1955Allowed
Mamchand and others Vs Income Tax Officer ''B'' Ward and another
Andhra Pradesh High Court · (1955) 02 AP CK 0019
Income Tax Act, 1961 — Section 33B, 35, 41, 46(2), 56
High Courts10 Feb 1955
Venkayya Vs Sriramamurthy and Others
Andhra Pradesh High Court · (1955) 02 AP CK 0018
High Courts10 Feb 1955
V. Harihara Prasad Vs K. Jaganna Dhan and Another
Andhra Pradesh High Court · AIR 1955 AP 184
Land Acquisition Act, 1894 — Section 17(4), 4, 48(1), 5A, 6
High Courts09 Feb 1955
Kalisetti Subbarayudu and Others Vs Pagadala Balaramayya
Andhra Pradesh High Court · AIR 1955 AP 194
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, 11
High Courts08 Feb 1955
Rama and others Vs Laxman and others
Andhra Pradesh High Court · (1955) 02 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Section 110, 133Constitution of India, 1950 — Article 133(1), 133(1)(a), 133(1)(b)
High Courts08 Feb 1955
Duvvari Lakshminarasimham and Others Vs Garmella Rajeswari
Andhra Pradesh High Court · AIR 1955 AP 278
Limitation Act, 1908 — Article 109
High Courts08 Feb 1955
Chenchurama, Naidu Vs Chief Electioral Officer, Andhra State and Another
Andhra Pradesh High Court · AIR 1955 AP 180
Constitution of India, 1950 — Article 226, 324, 329
High Courts07 Feb 1955Allowed
Kalakonda Balrajiah Vs Partnership Firm of Madhuri Rajiah
Andhra Pradesh High Court · (1955) 02 AP CK 0004
High Courts04 Feb 1955
Thakoorjee and Another Vs State of Madras (Now Adnhra) and Another
Andhra Pradesh High Court · AIR 1955 AP 168
Constitution of India, 1950 — Article 311, 311(2)
High Courts03 Feb 1955
Subbarayudti and Others Vs Papayamma
Andhra Pradesh High Court · (1955) 02 AP CK 0006