High Courts01 Mar 1950
Sadashiv Busappa and Others Vs Raja Kishtappa Naik
Andhra Pradesh High Court · AIR 1950 AP 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23(1), 48Hyderabad Civil Procedure Code, 1323 — Section 262, 28(1)
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Andhra Pradesh High Court judgments
36,285 judgments · page 1,815 of 1,815
High Courts27 Feb 1950
Munnalal Vs Nazim (Director) Ecclesiastical Department
Andhra Pradesh High Court · AIR 1950 AP 5
Waqf Act, 1995 — Section 14
High Courts23 Feb 1950
State of Hyderabad Vs Gulab and Others
Andhra Pradesh High Court · AIR 1951 AP 77 : (1951) CriLJ 224
Hyderabad Abkari Act, 1316 — Section 10, 31
High Courts17 Feb 1950Dismissed
Shamarao and Others Vs Trimbak Rao and Another
Andhra Pradesh High Court · AIR 1950 AP 62
Hyderabad Civil Procedure Code, 1323 — Section 7
High Courts16 Feb 1950
Ram Kishen and Another Vs Gopal Pandharinath and Others
Andhra Pradesh High Court · AIR 1950 AP 14
Limitation Act, 1963 — Section 21(2)