High Courts18 Dec 1950
The State of Hyderabad Vs Sidlingappa and others
Andhra Pradesh High Court · AIR 1950 AP 39
Criminal Procedure Code, 1898 (CrPC) — Section 281, 350
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,813 of 1,815
High Courts11 Dec 1950
Baqar Hussain Qureshi Vs Hyderabad State
Andhra Pradesh High Court · AIR 1950 AP 39
Penal Code, 1860 (IPC) — Section 114
High Courts07 Dec 1950
Tigala Veeraya Vs Hyderabad State
Andhra Pradesh High Court · AIR 1951 AP 81 : (1951) CriLJ 707
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1950
The State Vs Kasim Hussain
Andhra Pradesh High Court · (1951) CriLJ 487
Civil Procedure Code, 1908 (CPC) — Section 23Constitution of India, 1950 — Article 87Criminal Procedure Code, 1898 (CrPC) — Section 193, 198, 410, 411, 417
High Courts05 Dec 1950
Rajeswararao Vs Narsingarao and another
Andhra Pradesh High Court · AIR 1950 AP 39
Hyderabad Limitation Act, 1322 — Section 28
High Courts02 Dec 1950
Habib Mohammed Vs Hyderabad State
Andhra Pradesh High Court · (1951) CriLJ 481
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 132, 133, 134, 135, 136Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts13 Nov 1950
Abdur Rahim and Others Vs Joseph A. Pinto and Others
Andhra Pradesh High Court · (1951) CriLJ 1333
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 13, 132, 134, 14Criminal Procedure Code, 1898 (CrPC) — Section 193, 2
High Courts22 Sept 1950
Gunde Rao and others Vs Ramchander Rao and others
Andhra Pradesh High Court · AIR 1950 AP 39
High Courts04 Sept 1950
Venkatkishenrao and Others Vs State of Hyderabad
Andhra Pradesh High Court · (1951) CriLJ 495
Penal Code, 1860 (IPC) — Section 379
High Courts28 Aug 1950
Hyderabad State Vs Chandar
Andhra Pradesh High Court · (1951) CriLJ 1398
Constitution of India, 1950 — Article 1, 2, 225, 330, 375
High Courts25 Aug 1950
Baldey Jagidishwarayya and Others Vs Kotagiri Tejalingam and Others
Andhra Pradesh High Court · AIR 1950 AP 63
Hyderabad Civil Procedure Code, 1323 — Section 550, 650
High Courts21 Aug 1950Allowed
The Government of Hyderabad Vs Govindu Bai
Andhra Pradesh High Court · AIR 1950 AP 70
High Courts11 Aug 1950
Showkat-un-nissa Begum and Others Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1950 AP 20
Adaptation of Laws Order, 1950 — Rule 2, 28Constitution of India, 1950 — Article 123, 13, 13(1), 13(2), 132General Clauses Act, 1897 — Section 3(12), 5(3), 6
High Courts10 Aug 1950Dismissed
Shaw Ahmed Mohiuddin Kadri Vs Shah Yehiya Alum Kadri
Andhra Pradesh High Court · AIR 1950 AP 52
Limitation Act, 1963 — Article 106, 120, 131, 145, 48
High Courts09 Aug 1950
Mohammed Abdur Rahman and Others Vs Hyderabad State
Andhra Pradesh High Court · AIR 1950 AP 66
Constitution of India, 1950 — Article 22Defence of India Rules, 1962 — Rule 26, 26(1)Defence of Reaim Consolidated Regulations, 1914 — Regulation 14B
High Courts07 Aug 1950
Subbamma Vs Mohd. Abdul Hafiz and Another
Andhra Pradesh High Court · AIR 1950 AP 55
Evidence Act, 1872 — Section 111Hyderabad Evidence Act — Section 90
High Courts07 Aug 1950Dismissed
Rajjulal and Others Vs Jalaluddin and Another
Andhra Pradesh High Court · AIR 1950 AP 51
Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 10(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 58Registration Act, 1908 — Section 17
High Courts07 Aug 1950Dismissed
Kandkuri Anthya and Others Vs Korakola Gattadu and Another
Andhra Pradesh High Court · AIR 1950 AP 58
Transfer of Property Act, 1882 — Section 54
High Courts06 Aug 1950Allowed
Mohd. Samshuddin Khan Vs Sultan Ali Khan
Andhra Pradesh High Court · AIR 1950 AP 44
Civil Procedure Code, 1908 (CPC) — Section 144